High Courts03 Sept 2010Allowed
Hariprabha Govindlal Parekh and Another Vs Dhirubhai Bhogilal Gandhi
Gujarat High Court · (2010) 09 GUJ CK 0094
Contract Act, 1872 — Section 25(3)Limitation Act, 1963 — Section 18
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 820 of 1,769
High Courts03 Sept 2010Allowed
Gujarat Industrial Development Corporation Vs Prakash Kanaiyalal Damani
Gujarat High Court · (2010) 09 GUJ CK 0093
High Courts03 Sept 2010
Gujarat Electricity Board Vs Doorsing A. Makwana
Gujarat High Court · (2010) 09 GUJ CK 0092
Constitution of India, 1950 — Article 227
High Courts01 Sept 2010Dismissed
Hasmukhbhai Bachubhai Pansuriya Vs Divisional Controller
Gujarat High Court · (2010) 09 GUJ CK 0144
Constitution of India, 1950 — Article 227
High Courts01 Sept 2010
S.T. Corporation Vs Secretary
Gujarat High Court · (2010) 09 GUJ CK 0134
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11
High Courts01 Sept 2010
Hinaben Jitubhai Patel and Others Vs The State of Gujarat and Others
Gujarat High Court · (2010) 09 GUJ CK 0115
High Courts01 Sept 2010
Nilesh Vithalbhai Patel Vs Jagdishchandra Purshottam Bhatt
Gujarat High Court · (2010) 09 GUJ CK 0114
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15, 29(2), 5(1), 5(11)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts01 Sept 2010
Akhil Gujarat Kotan Mazdoor Sangh Vs P.B.M. Polytex Limited and Another
Gujarat High Court · (2010) 09 GUJ CK 0100
Constitution of India, 1950 — Article 226, 227
High Courts01 Sept 2010Dismissed
Bajaj Allianz General Insurance Company Limited Vs Ketankumar Mohansinh Prajapati and Others
Gujarat High Court · (2010) 09 GUJ CK 0099
High Courts01 Sept 2010
Gujarat State Road Transport Corporation Vs Jamnadas K. Sureja
Gujarat High Court · (2010) 09 GUJ CK 0098
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11
High Courts01 Sept 2010
Vijay Giri Dharamnath Giri Vs State of Gujarat
Gujarat High Court · (2010) 09 GUJ CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22, 23, 29, 8(C)
High Courts01 Sept 2010Allowed
Gujarat State Land Development Corporation Ltd. Vs Gandabhai Kachrabhai Thakore and Another
Gujarat High Court · (2010) 09 GUJ CK 0060
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2, 25F
High Courts31 Aug 2010
State of Gujarat and Others Vs Prathmesh Farms Pvt. Ltd. and Another
Gujarat High Court · (2010) 3 GLH 700 : (2011) 52 GLR 159
Bombay Agricultural Debtors Relief Act, 1947 — Section 24Bombay General Clauses Act, 1904 — Section 3, 3(35), 3(39)Bombay Tenancy and Agricultural Lands Act, 1948 — Section 11, 16, 17, 17A, 17B
High Courts31 Aug 2010
K.N. Sharma (Kuldip N. Sharma) Vs State of Gujarat and Another
Gujarat High Court · (2010) 08 GUJ CK 0165
Bombay Police Act, 1951 — Section 161Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 197, 202, 319
High Courts31 Aug 2010Allowed
AIA Enginering Ltd. Vs Dispute Resolution Panel and Another
Gujarat High Court · (2011) 240 CTR 287 : (2012) 341 ITR 145 : (2011) 196 TAXMAN 477
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143, 143(1), 143(2), 144C, 144C(1)
High Courts31 Aug 2010
Mukeshbhai Meghjibhai Kapadiya and Another Vs State of Gujarat and Others
Gujarat High Court · (2010) 3 GLH 293 : (2011) 52 GLR 317
Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 278A, 37, 37(1)Gujarat Panchayats (Amendment) Act, 1993 — Section 57, 57(1)
High Courts31 Aug 2010
Kiranbhai P. Thakkar and Another Vs City Financial Consumer Finance India Ltd.
Gujarat High Court · (2011) 52 GLR 321
High Courts30 Aug 2010Dismissed
Commissioner of Income Tax Vs Kantilal B. Kansara (Huf)
Gujarat High Court · (2011) 337 ITR 187
Income Tax Act, 1961 — Section 131(1), 158BD, 260A
High Courts30 Aug 2010
Bhagirath @ Bhato Pravinsin Balvantsinh Vaghela Vs State of Gujarat
Gujarat High Court · (2010) 08 GUJ CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts30 Aug 2010Allowed
Parimal Bhogilal Patel Vs State of Gujarat
Gujarat High Court · (2011) CriLJ 478 : (2010) 51 GLR 2514 : (2011) 8 RCR(Criminal) 196
Constitution of India, 1950 — Article 20, 20(1), 21Criminal Procedure Code, 1973 (CrPC) — Section 313Electricity Act, 1910 — Section 39, 58