High Courts05 Oct 2010
Chudasma Dhanlalsing Laldevsinh Vs State of Gujarat
Gujarat High Court · (2010) 10 GUJ CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 374(1)Penal Code, 1860 (IPC) — Section 376, 506(2)
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Gujarat High Court judgments
35,376 judgments · page 810 of 1,769
High Courts05 Oct 2010
Varshaben Vs Janakkumar Jayarambhai Mistri
Gujarat High Court · (2010) 10 GUJ CK 0064
Bombay High Court Hindu Marriage and Divorce Rules, 1955 — Rule 5Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 136
High Courts05 Oct 2010Dismissed
Jehangir Textile Mills Vs Sahebsingh Chotesingh and Another
Gujarat High Court · (2011) 128 FLR 180 : (2011) 2 LLJ 242 : (2011) LLR 265
Payment of Gratuity Act, 1972 — Section 4(6), 7
High Courts04 Oct 2010Allowed
Maheshbhai Amratlal Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0160
Gujarat Municipalities Act, 1963 — Section 37, 37(1), 55, 56, 57
High Courts04 Oct 2010Dismissed
Prajapati Dhulabhai Dhanabhai and Others Vs Chavada Amthuba and Others
Gujarat High Court · (2010) 10 GUJ CK 0156
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63, 84C
High Courts04 Oct 2010
Khodaji Jesangji Thakore Vs Kantibhai Bhailabhai and Another
Gujarat High Court · (2010) 10 GUJ CK 0152
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32G, 32O, 70
High Courts04 Oct 2010
Vipul B. Shah and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0151
Constitution of India, 1950 — Article 226, 227
High Courts04 Oct 2010Dismissed
S.T. Sutaria Vs State of Gujarat and Another
Gujarat High Court · (2010) 10 GUJ CK 0150
Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 10(3), 11, 6, 6(1), 6(2)
High Courts04 Oct 2010
Hindusthan Chemicals Company Vs Presiding Officer and Another
Gujarat High Court · (2010) 10 GUJ CK 0149
Industrial Disputes Act, 1947 — Section 33(C)(2)
High Courts04 Oct 2010
Varsangji Vihaji Thakor and Another Vs The State of Gujarat
Gujarat High Court · (2010) 10 GUJ CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 114, 363, 366
High Courts04 Oct 2010
Municipal Corporation of The City of Ahmedabad Vs New India Assurance Co. Ltd.
Gujarat High Court · (2010) 10 GUJ CK 0141
Bombay Provincial Municipal Corporations Act, 1949 — Section 406, 411
High Courts04 Oct 2010
Balwantbhai Dharamshibhai Varia and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0117
Bombay Land Revenue Code, 1879 — Section 211, 65, 65(1), 66Gujarat Town Planning and Urban Development (Amendment) Act, 1999 — Section 21Gujarat Town Planning and Urban Development Act, 1976 — Section 117, 117A, 13, 26, 27
High Courts04 Oct 2010Dismissed
Rajula Nagarpalika Vs Pankajkumar Prataprai Chauhan and Another
Gujarat High Court · (2009) 122 FLR 572
Industrial Disputes Act, 1947 — Section 33A
High Courts04 Oct 2010Allowed
Devendra G. Pasale Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2010) 236 CTR 227 : (2011) 3 GLH 609 : (2011) 335 ITR 263 : (2011) 333 ITR 263
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 24
High Courts04 Oct 2010Dismissed
Rajula Nagarpalika Vs Babubhai Kanjibhai Dabhi and Another
Gujarat High Court · (2010) 10 GUJ CK 0033
Industrial Disputes Act, 1947 — Section 33A
High Courts04 Oct 2010
Sureshbhai Kanubhai Damor Vs State of Gujarat
Gujarat High Court · (2010) 10 GUJ CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 114, 212, 363, 366, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 11, 12, 3(1)
High Courts01 Oct 2010
Nathabhai Lallubhai Thakore Vs Chanchalben and Others
Gujarat High Court · (2010) 10 GUJ CK 0159
High Courts01 Oct 2010
State of Gujarat and Another Vs Govindbhai Hirjibhai Chaudhary
Gujarat High Court · (2010) 10 GUJ CK 0158
Bombay Land Revenue Code, 1879 — Section 40, 60, 62Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43Gujarat Land Revenue Rules, 1972 — Rule 37, 42
High Courts01 Oct 2010
State of Gujarat and Another Vs Ratanbhai Khengarbhai Gadhavi
Gujarat High Court · (2010) 10 GUJ CK 0157
Bombay Land Revenue Code, 1879 — Section 40, 60, 62Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43Gujarat Land Revenue Rules, 1972 — Rule 37, 42
High Courts01 Oct 2010Dismissed
Govind Mamaiya and Others Vs State of Gujarat
Gujarat High Court · (2010) 10 GUJ CK 0153
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152, 153Land Acquisition Act, 1894 — Section 23(1A)