High Courts18 Oct 2010Allowed
Varshaben Ashishbhai Jani Vs Ashishbhai Arunbhai Jani
Gujarat High Court · (2010) 10 GUJ CK 0047
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 19
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 807 of 1,769
High Courts18 Oct 2010Allowed
Firoz Niamuddin Hasanali Shaikh through Yasinbanu Nizamuddin Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0046
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts18 Oct 2010Allowed
Bipinbhai Valjibhai Patel through Kirtikumar Jayantibhai Vs Commissioner of Police and Others
Gujarat High Court · (2010) 10 GUJ CK 0008
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts18 Oct 2010Allowed
Kanubhai Raysinh Parmar Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0007
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts18 Oct 2010Allowed
Virendrasing Alias Dadhi Shvsing Nihalsing Rajput Vs Commissioner of Police and Others
Gujarat High Court · (2010) 10 GUJ CK 0006
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts18 Oct 2010Allowed
Divyesh Ramniklal Thakarar Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0005
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts18 Oct 2010Dismissed
Bhanubhai Bawabhai Rathwa Vs Management of Gujarat Refineryindian Oil Corporation
Gujarat High Court · (2010) 10 GUJ CK 0004
Constitution of India, 1950 — Article 227
High Courts18 Oct 2010Allowed
Shravan @ Salim Langdo Babubhai Vanzara Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0003
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts18 Oct 2010Allowed
Ratnesh Rajput Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2010) 10 GUJ CK 0002
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts18 Oct 2010Allowed
Nilesh @ Teniyo Kanubhai Patel Vs Commissioner of Police and Others
Gujarat High Court · (2010) 10 GUJ CK 0001
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts15 Oct 2010Dismissed
Director of Higher Education Vs Ishwarbhai M. Vaghari (Valmik) and Others
Gujarat High Court · (2010) 10 GUJ CK 0154
Constitution of India, 1950 — Article 226, 227Gujarat Affiliated Colleges Services Tribunal Act, 1982 — Section 14Gujarat Secondary Education Act, 1972 — Section 36
High Courts15 Oct 2010Allowed
Ranjana Harish Dwivedi Vs Gujarat University and Others
Gujarat High Court · (2011) 52 GLR 145
Constitution of India, 1950 — Article 226Gujarat University Act, 1949 — Section 19(1), 56, 58
High Courts14 Oct 2010
Prithi Paul Singh Sethi Director of EBYSS 2 Fashion LT. and Others Vs Twist Spin Industry and Another
Gujarat High Court · (2011) 1 GLH 442
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 203, 397Penal Code, 1860 (IPC) — Section 120(B), 143, 147, 149, 307
High Courts14 Oct 2010
New Ambika Sahkari Mandali Ltd. (I.B.P. Dealers) Vs Charansinh Shiv Narayansinh Rajput
Gujarat High Court · (2011) 128 FLR 640 : (2011) 3 LLJ 139 : (2011) LLR 345
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25F
High Courts14 Oct 2010Allowed
Tarak Ishwarbhai Jevtabhai Member of Managing Committee and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0019
Deodar Agriculture Produce Market Committee Act, 1963 — Section 11(4)
High Courts13 Oct 2010
Somchand Mancharam Vs Khimchand Maganlal and Another
Gujarat High Court · (2011) 1 GLH 309 : (2011) 52 GLR 642
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(3), 12, 12(1), 12(2), 12(3)
High Courts13 Oct 2010Dismissed
Commr. of C. Ex. and Customs Vs Hema Exports
Gujarat High Court · (2010) 259 ELT 646
Central Excise Rules, 2002 — Rule 25, 26Central Excises and Salt Act, 1944 — Section 11(A)(C), 35(G)
High Courts13 Oct 2010Dismissed
Arvindbhai Dhanabhai Chaudhary the then Joint Manager Vs S. Vaidyanathan and Others
Gujarat High Court · (2011) 1 GLH 675
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts13 Oct 2010Dismissed
Ajwa Sub-Division Employees Coop Society and Others Vs Shantaben Kalyanbhai Thakore
Gujarat High Court · (2010) 10 GUJ CK 0108
High Courts13 Oct 2010
Ahir Bhikha Khoda Vs Ahir Bai Vajubai @ Ranbai Naran and Others
Gujarat High Court · (2011) 52 GLR 86 : (2011) 2 RCR(Civil) 470 : (2011) 2 RCR(Civil) 470
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Adoptions and Maintenance Act, 1956 — Section 12, 14(1), 15, 19(1), 21