High Courts09 Dec 2010
General Manager Vs Patel Keshavlal Gopaldas and Another
Gujarat High Court · (2010) 12 GUJ CK 0175
Land Acquisition Act, 1894 — Section 35, 35(3)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 792 of 1,769
High Courts09 Dec 2010
Deputy General Manager Vs Trivedi Mahendrabhai Rayshankar and Others
Gujarat High Court · (2010) 12 GUJ CK 0150
Land Acquisition Act, 1894 — Section 35, 35(3)
High Courts09 Dec 2010
Deputy General Manager Vs Patel Govindbhai Madahvlal and Another
Gujarat High Court · (2010) 12 GUJ CK 0149
Land Acquisition Act, 1894 — Section 35, 35(3)
High Courts09 Dec 2010
General Manager Vs Patel Baldevbhai Ambaramdas and Another
Gujarat High Court · (2010) 12 GUJ CK 0148
Land Acquisition Act, 1894 — Section 35, 35(3)Limitation Act, 1963 — Article 137
High Courts09 Dec 2010
Deputy General Manager Vs Himmat Sinh Gopalji and Another
Gujarat High Court · (2010) 12 GUJ CK 0147
Land Acquisition Act, 1894 — Section 35, 35(3)
High Courts09 Dec 2010
General Manager Vs Thakor Devuji Motiji and Another
Gujarat High Court · (2010) 12 GUJ CK 0146
Land Acquisition Act, 1894 — Section 35, 35(3)
High Courts09 Dec 2010
General Manager Vs Patel Taileshbhai Jashbhai and Another
Gujarat High Court · (2010) 12 GUJ CK 0145
Land Acquisition Act, 1894 — Section 35, 35(3)
High Courts09 Dec 2010
General Manager Vs Patel Bhupendrabhai Naranbhai and Others
Gujarat High Court · (2010) 12 GUJ CK 0144
Land Acquisition Act, 1894 — Section 35, 35(3)
High Courts09 Dec 2010
General Manager Vs Patel Shankarbhai Prabhudas and Another
Gujarat High Court · (2010) 12 GUJ CK 0143
Land Acquisition Act, 1894 — Section 35 , 35(3)Limitation Act, 1963 — Article 137
High Courts09 Dec 2010Dismissed
Kaushik Vadilal Shah Vs Kiran Punjalal Shah and Others
Gujarat High Court · (2010) 12 GUJ CK 0142
Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 4, 5
High Courts09 Dec 2010Dismissed
Commissioner Vs Suzlon Structures Ltd.
Gujarat High Court · (2011) 264 ELT 329
Central Excises and Salt Act, 1944 — Section 35GCustoms, Central Excise Duties and Service Tax Drawback Rules, 1995 — Rule 7, 7(1)
High Courts09 Dec 2010
General Manager Vs Rabari Nagjibhai Devkaran Another
Gujarat High Court · (2010) 12 GUJ CK 0103
Land Acquisition Act, 1894 — Section 35, 35(3)Limitation Act, 1963 — Article 137
High Courts09 Dec 2010
Commr. of C. Ex., Cus. and Service Tax Vs Gandhi Fibers
Gujarat High Court · (2011) 268 ELT 354
Central Excises and Salt Act, 1944 — Section 3, 3(1), 35G, 35L
High Courts09 Dec 2010Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Mahmadbhai Salimbhai and Others
Gujarat High Court · (2010) 12 GUJ CK 0013
Motor Vehicles Act, 1988 — Section 140
High Courts09 Dec 2010Dismissed
In Re: Vodafone Essar Gujarat Limited
Gujarat High Court · (2011) 101 CLA 25 : (2011) 161 CompCas 144 : (2011) 2 CompLJ 352 : (2011) 239 CTR 229 : (2011) 105 SCL 301
Bombay Stamp Act, 1958 — Section 20Companies Act, 1948 — Section 206(2)Companies Act, 1956 — Section 391
High Courts08 Dec 2010Dismissed
H.N. Chavda Vs State of Gujarat
Gujarat High Court · (2011) CriLJ 1340 : (2011) 1 GLH 618
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 438(1), 439, 70Penal Code, 1860 (IPC) — Section 114, 120B, 149, 414, 415
High Courts08 Dec 2010Allowed
Oriental Insurance Co. Ltd. Vs Alarkumar Indubhai Desai and Others
Gujarat High Court · (2010) 12 GUJ CK 0253
High Courts08 Dec 2010
Nitin Rameshchandra Bhatt Vs State of Gujarat
Gujarat High Court · (2010) 12 GUJ CK 0252
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 328, 379
High Courts08 Dec 2010
General Manager Vs Special Land Aquasition Officer and Another
Gujarat High Court · (2010) 12 GUJ CK 0251
Land Acquisition Act, 1894 — Section 35
High Courts08 Dec 2010
Deputy Genral Manager Vs Chavada Gangaben Chhaguji and Another
Gujarat High Court · (2010) 12 GUJ CK 0250
Land Acquisition Act, 1894 — Section 35