High Courts22 Apr 2011Allowed
Maganbhai Amthabhai Chaudhry Vs State of Gujarat and Others
Gujarat High Court · (2011) 04 GUJ CK 0055
Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 144X, 74C
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 754 of 1,769
High Courts22 Apr 2011Allowed
National Seeds Association of India and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 04 GUJ CK 0054
Constitution of India, 1950 — Article 213(3), 246(2), 254(2), 369Essential Commodities Act, 1955 — Section 3Gujarat Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2008 — Section 10, 11, 12, 21, 23
High Courts22 Apr 2011Dismissed
Commissioner of Service Tax Vs Sujal Developers
Gujarat High Court · (2013) 31 STR 523 : (2011) 46 VST 105
Central Excises and Salt Act, 1944 — Section 11B, 35GFinance Act, 1994 — Section 65, 65(105)(zzq), 65(105)(zzzh), 65(91a), 83
High Courts22 Apr 2011Dismissed
Rajesh P. Mankad Vs State of Gujarat and Others
Gujarat High Court · (2011) 04 GUJ CK 0030
Constitution of India, 1950 — Article 21Foreigners Act, 1946 — Section 3(2), 9
High Courts22 Apr 2011
Maulin Girishchandra Pandya Vs Riddhi
Gujarat High Court · (2011) 2 DMC 576
Hindu Marriage Act, 1955 — Section 13(1), 13(2), 13B, 13B, 13B(2)
High Courts21 Apr 2011Dismissed
Commissioner of C. Ex., Cus. and Service Tax Vs V.V.F. Ltd.
Gujarat High Court · (2011) 268 ELT 463
Central Excise Rules, 2002 — Rule 25Central Excises and Salt Act, 1944 — Section 11AC
High Courts21 Apr 2011
R. Square Realty Pvt Ltd Vs District Collector and Another
Gujarat High Court · (2011) 04 GUJ CK 0158
Bombay Land Revenue Code, 1879 — Section 65BBombay Tenancy and Agricultural Lands Act, 1948 — Section 63, 63AA, 63AA(3)Constitution of India, 1950 — Article 226, 227
High Courts21 Apr 2011Allowed
Chandrakant Haribhai Panchal and Others Vs Vasanstbhai Natvarlal Shah and Others
Gujarat High Court · (2011) 04 GUJ CK 0157
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Apr 2011Allowed
State of Gujarat and Another Vs Rathod Bhalabhai Bhikhabhai
Gujarat High Court · (2011) 04 GUJ CK 0132
High Courts21 Apr 2011Dismissed
Harishbhai Lakhoita Vs Patel Haribhai Mohanbhai and Others
Gujarat High Court · (2011) 04 GUJ CK 0129
Industrial Disputes Act, 1947 — Section 18, 18(3)(c)
High Courts21 Apr 2011
Commissioner of C.E., C. and S.T. Vs Western Electric and Engineering Co.
Gujarat High Court · (2011) 269 ELT 62
Central Excise Rules, 1944 — Rule 209ACentral Excises and Salt Act, 1944 — Section 11AB , 11AC
High Courts21 Apr 2011Dismissed
Commissioner of Central Excise Vs Ambalal Sarabhai Enterprises Ltd.
Gujarat High Court · (2013) 57 VST 21
CENVAT (Credit) Rules, 2004 — Rule 2(1), 4(3)(c)
High Courts20 Apr 2011Dismissed
Madhavsinh Nagjibhai Solanki Vs Gujarat Electricity Corp. Ltd. and Another
Gujarat High Court · (2012) 1 LLJ 811
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 33(2)
High Courts20 Apr 2011Dismissed
Majabutsinh C. Gohil Vs State of Gujarat and Others
Gujarat High Court · (2011) 04 GUJ CK 0185
High Courts20 Apr 2011Allowed
Lakhabhai Devdhanbhai Jhilariya and Another Vs State of Gujarat and Another
Gujarat High Court · (2011) 04 GUJ CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 114, 120B, 195, 196, 307
High Courts20 Apr 2011Allowed
Dhaval Talkies and Another Vs State of Gujarat and Others
Gujarat High Court · (2011) 3 GLR 2272
Constitution of India, 1950 — Article 226Gujarat Entertainment Tax Act, 1977 — Section 2, 29, 6, 6(2)
High Courts20 Apr 2011Dismissed
Chimanlal Mavjibhai Patel Vs State of Gujarat
Gujarat High Court · (2011) 04 GUJ CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Prevention of Corruption Act, 1988 — Section 11, 13(1), 13(2), 14, 20
High Courts20 Apr 2011Dismissed
Ashwinkumar Chinubhai Soni Vs State of Gujarat
Gujarat High Court · (2011) 04 GUJ CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts20 Apr 2011
Amrabhai Samtabhai Kanbi (Patel) and Another Vs State of Gujarat and Others
Gujarat High Court · (2011) 04 GUJ CK 0088
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2(2), 2(6), 63Constitution of India, 1950 — Article 226, 227
High Courts20 Apr 2011Allowed
Dhurabhai Mulabhai Vankar Vs Manibhai Motibhai Bhoi and Others
Gujarat High Court · (2011) 04 GUJ CK 0087
Constitution of India, 1950 — Article 226, 227