High Courts02 Dec 2013Allowed
Hitesh Laljibhai Kher Vs State of Gujarat and 2 and Others
Gujarat High Court · (2013) 12 GUJ CK 0138
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 606 of 1,769
High Courts02 Dec 2013Allowed
Janakbhai Kalubhai Vikama Vs Police Commissioner and Others
Gujarat High Court · (2013) 12 GUJ CK 0137
High Courts02 Dec 2013
Commissioner of Income Tax-I Vs Diamines and Chemicals Ltd.
Gujarat High Court · (2014) 222 TAXMAN 218
High Courts02 Dec 2013Allowed
Meeraben Shankarbhai Kahar Vs State of Gujarat and Another
Gujarat High Court · (2013) 12 GUJ CK 0117
High Courts02 Dec 2013Allowed
Murtuja Abbas Shaikh Thro. Brother Mohsin Abhas Shaikh Vs State of Gujarat and Others
Gujarat High Court · (2013) 12 GUJ CK 0075
High Courts02 Dec 2013Allowed
Arjun Devabhai Sohla (Bharvad) Vs State of Gujarat and Others
Gujarat High Court · (2013) 12 GUJ CK 0061
High Courts02 Dec 2013Allowed
Ashok Alias Sai Vs Commissioner of Police and Others
Gujarat High Court · (2013) 12 GUJ CK 0058
High Courts02 Dec 2013Allowed
Ajaybhai Prakashbhai Fugare Vs State of Gujarat and Others
Gujarat High Court · (2013) 12 GUJ CK 0056
High Courts02 Dec 2013Allowed
Mehboobbhai Sultanbhai Sheikh Thro. His Daughter in Law Vs State of Gujarat and Others
Gujarat High Court · (2013) 12 GUJ CK 0034
High Courts30 Nov 2013Allowed
State of Gujarat Vs Union of India, Ministry of Petroleum and Natural Gas and Another
Gujarat High Court · (2013) 11 GUJ CK 0049
High Courts30 Nov 2013Dismissed
Solanki Maniben Maganlal and Another Vs State of Gujarat and Others
Gujarat High Court · (2013) 11 GUJ CK 0023
High Courts30 Nov 2013Allowed
Tripada Healthcare Private Limited Vs Tripada Bio-care
Gujarat High Court · (2014) 57 PTC 441
High Courts30 Nov 2013Dismissed
Satish Babubhai Patel Vs Union of India and Others
Gujarat High Court · (2014) ELR 102 : (2014) 1 GLH 483
High Courts30 Nov 2013Allowed
Gayatri Parshottam Ramani Vs Parshottam Amuldas Ramani
Gujarat High Court · (2013) 11 GUJ CK 0006
High Courts30 Nov 2013
Jigneshkumar Dilipbhai Patel and Another Vs Principal Senior Civil Court
Gujarat High Court · (2014) 1 GLR 566
High Courts29 Nov 2013Allowed
Himanshubhai Hasmukhbhai Shah Vs State of Gujarat and 1 Another
Gujarat High Court · (2013) 11 GUJ CK 0080
High Courts29 Nov 2013Dismissed
Kantilal Biharilal Saini Vs State of Gujarat and 1 Another
Gujarat High Court · (2013) 11 GUJ CK 0079
High Courts29 Nov 2013Allowed
Hareshkumar Dahyabhai Mevada, Chief Officer and 3 Others Vs State of Gujarat and 1 Another
Gujarat High Court · (2013) 11 GUJ CK 0027
High Courts29 Nov 2013
State of Gujarat Vs Depak Natubhai Thakor and Another
Gujarat High Court · (2014) CriLJ 1427
High Courts29 Nov 2013
State of Gujarat Vs Shakti Containers
Gujarat High Court · (2014) 43 GST 326 : (2014) 69 VST 298