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Gujarat High Court judgments

35,376 judgments · page 603 of 1,769

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High Courts09 Dec 2013Partly Allowed

New India Assurance Co. Ltd. Vs Patel Ratanben Mavji Velji Rabadia and Others

Gujarat High Court · (2013) 12 GUJ CK 0002

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High Courts06 Dec 2013Allowed

Kinjalben Vs State of Gujarat and Another

Gujarat High Court · (2013) 12 GUJ CK 0184

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High Courts06 Dec 2013Allowed

Sandip Karsanbhai Rathwa Vs Police Commissioner and Others

Gujarat High Court · (2013) 12 GUJ CK 0178

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High Courts06 Dec 2013Allowed

Jayraj @ Lalo Bhikhubhai Parmar Vs State of Gujarat and 2 and Others

Gujarat High Court · (2013) 12 GUJ CK 0158

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High Courts06 Dec 2013Allowed

Dipak Sitaram Khatik Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0156

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High Courts06 Dec 2013Allowed

Mohmmad Asraf Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0155

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High Courts06 Dec 2013Partly Allowed

Takhatsinh Chandubhai Bariya Vs Ibrahimbhai Dadubhai Sheikh and Others

Gujarat High Court · (2013) 12 GUJ CK 0144

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High Courts06 Dec 2013Allowed

Sitaram Sonaji Dayma Khatik Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0142

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High Courts06 Dec 2013Allowed

Rajuram Vs Police Commissioner and Others

Gujarat High Court · (2013) 12 GUJ CK 0119

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High Courts06 Dec 2013Dismissed

Vishalbhai Bharatbhai Zalaria Vs Sureshbhai Babulal Kakkad and Others

Gujarat High Court · (2013) 12 GUJ CK 0116

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High Courts06 Dec 2013Partly Allowed

Divisional Controller, G.S.R.T.C. Vs Habibsha Karimsha Diwan

Gujarat High Court · (2013) 12 GUJ CK 0113

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High Courts06 Dec 2013Partly Allowed

Chhatrapalsinh @ Satubha Kalyansinh Sarvaiya Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0074

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High Courts06 Dec 2013Allowed

Union of India (Western Railway) Vs Dhirubhai Mohanbhai Therasha

Gujarat High Court · (2014) 1 LLJ 479 : (2014) 2 LLN 660

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High Courts06 Dec 2013Partly Allowed

New India Assurance Company Ltd. Vs Lataben and Others

Gujarat High Court · (2013) 12 GUJ CK 0010

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High Courts06 Dec 2013Allowed

Jigar Bababhai Ravat Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0005

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High Courts05 Dec 2013Allowed

Pravinchandra R. Panchal Vs Union of India and Others

Gujarat High Court · (2013) 12 GUJ CK 0186

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High Courts05 Dec 2013Dismissed

Union of India and Another Vs Gulam Mohamed

Gujarat High Court · (2013) 12 GUJ CK 0183

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High Courts05 Dec 2013Allowed

Kajalben Vs Police Commissioner and Others

Gujarat High Court · (2013) 12 GUJ CK 0179

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High Courts05 Dec 2013Allowed

Sonaliben Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0175

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High Courts05 Dec 2013Allowed

Bharatbhai Ranabhai Solanki Vs Commissioner of Police Rajkot and Others

Gujarat High Court · (2013) 12 GUJ CK 0170

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