CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Gujarat High Court

COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 598 of 1,769

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
High Courts21 Dec 2013Allowed

Kanubhai Lallubhai Parmar Vs State of Gujarat and 1

Gujarat High Court · (2013) 12 GUJ CK 0042

Read judgment
High Courts21 Dec 2013Disposed Off

Jadeja Kishorsinh Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0027

Read judgment
High Courts21 Dec 2013

Commissioner of Income Tax Vs Jikar A. Saiyed

Gujarat High Court · (2014) 221 TAXMAN 451

Read judgment
High Courts20 Dec 2013Allowed

Nikunj B. Patel Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0208

Read judgment
High Courts20 Dec 2013Disposed Off

Oriental Insurance Co. Ltd. Vs Punjabhai Chikabhai Solanki and Others

Gujarat High Court · (2013) 12 GUJ CK 0200

Read judgment
High Courts20 Dec 2013Dismissed

Heirs of Lt. Dayakuvar Chhotalal Pragjibhai Mehta and Another Vs Mahant Bharatdas Guru

Gujarat High Court · (2013) 12 GUJ CK 0159

Read judgment
High Courts20 Dec 2013Dismissed

Parshwanath Travel Agency Vs Transport Commissioner and Others

Gujarat High Court · (2013) 12 GUJ CK 0101

Read judgment
High Courts20 Dec 2013Dismissed

Ananda Raghu Bharwad and Others Vs State of Gujarat

Gujarat High Court · (2014) 2 GLR 931

Read judgment
High Courts20 Dec 2013Disposed Off

In Re: Pathik Infrastructure Private Limited

Gujarat High Court · (2013) 12 GUJ CK 0026

Read judgment
High Courts19 Dec 2013Partly Allowed

Ashwinbhai Devjibhai Vasava Vs State of Gujarat

Gujarat High Court · (2013) 12 GUJ CK 0199

Read judgment
High Courts19 Dec 2013

State of Gujarat Vs Umesh Nathabhai Chovasiya

Gujarat High Court · (2013) 12 GUJ CK 0177

Read judgment
High Courts19 Dec 2013Partly Allowed

New India Assurance Co. Ltd. Vs Lakhabhai Raidhanbhai Jiladiya and Others

Gujarat High Court · (2013) 12 GUJ CK 0128

Read judgment
High Courts19 Dec 2013Dismissed

Bhikhabhai Bhangadbhai Rathod Vs State of Gujarat

Gujarat High Court · (2013) 12 GUJ CK 0103

Read judgment
High Courts19 Dec 2013Dismissed

Girishbhai Mansukhbhai Sheth Vs Yusufbhai Rahemanbhai Ghanchi and Others

Gujarat High Court · (2013) 12 GUJ CK 0094

Read judgment
High Courts19 Dec 2013Allowed

Sanjay Baldevbhai Kadiya and 5 Ors. Vs State of Gujarat and 1 Another

Gujarat High Court · (2013) 12 GUJ CK 0049

Read judgment
High Courts19 Dec 2013Partly Allowed

Harishchandra @ Hari Banvarilal Yadav Vs State of Gujarat

Gujarat High Court · (2013) 12 GUJ CK 0046

Read judgment
High Courts19 Dec 2013Dismissed

Vasantben Uttamgiri Goswami and 2 Ors. Vs Jyotiben Harigiri Goswami and Others

Gujarat High Court · (2013) 12 GUJ CK 0012

Read judgment
High Courts18 Dec 2013Dismissed

Patel Bharatbhai Chimanlal Vs Union of India

Gujarat High Court · (2014) 1 GLH 438

Read judgment
High Courts18 Dec 2013

Director of Income Tax (Exemption) Vs Gujarat State Council for Blood Transfusion

Gujarat High Court · (2014) 221 TAXMAN 126

Read judgment
High Courts18 Dec 2013Allowed

Khimjibhai Hirabhai Baraiya Vs Dy. Secretary (Appeals) and Others

Gujarat High Court · (2013) 12 GUJ CK 0205

Read judgment
Previous1…596597598599600…1,769Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions