Gujarat High Court Judgments

High Courts24 Apr 2017Allowed

SHABIR USMANGANI RANGREJ Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 04 GUJ CK 0082

Indian Penal Code, 1860, Section 114, Section 379, Section 380, Section 457, Section 454 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts24 Apr 2017Allowed

TEJALBEN ALIAS KAJALBEN D/O DIPAKBHAI BATUKBHAI TIDANI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 04 GUJ CK 0081

Indian Penal Code, 1860, Section 323, Section 342, Section 504, Section 386, Section 389, Section 120(b) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts24 Apr 2017

VYAS TANMAY RAJENDRAKUMAR Vs PATEL MAHESHKUMAR KANJIBHAI & ORS.

Gujarat High Court · (2017) 04 GUJ CK 0080

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High Courts21 Apr 2017

Kishankumar Atulkumar Barot Vs Kalabhai Vahjibhai Chaudhary & 3.

Gujarat High Court · (2017) 04 GUJ CK 0141

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High Courts20 Apr 2017

State of Gujarat Vs Manguben Gordhanbhai Vasava

Gujarat High Court · (2017) 04 GUJ CK 0138

Code of Criminal Procedure, 1973, Section 313, Section 313, Section 378(1)(3), Section 378(1)(3) - Power to examine the accused - Power to examine the accused - Appeal in case of acquittal - Appeal in case of acquittalPrevention of Corruption Act, 1988, Section 13 (2), Section 7(13) (1) (d) - Criminal misconduct by a public servant - Public servant taking gratification other than legal remuneration in respect of an official act

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High Courts20 Apr 2017Allowed

DHARMESH RAMJIBHAI TANK Vs DISTRICT MAGISTRATE & ORS.

Gujarat High Court · (2017) 04 GUJ CK 0079

Indian Penal Code, 1860, Section 380, Section 354 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts20 Apr 2017Allowed

KAMLABEN BHARVALA MALAVAT (CHHARA) Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 04 GUJ CK 0078

Constitution of India, Article 14, Article 21, Article 226, Article 19 -Prohibition Act, 1961, Section 66B, Section 66F, Section 65F, Section 65E -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2)

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High Courts20 Apr 2017Allowed

MOHSIN @ CHAGGU GULAMJAFAR SHAIKH Vs COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 04 GUJ CK 0077

Indian Penal Code, 1860, Section 114, Section 323, Section 427, Section 394, Section 294(b) -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts20 Apr 2017Allowed

MOINUDIN ALIES KALU MOHAMADHUSEN SHIEKH Vs COMMISSIONER OF POLICE OD THE CITY OF AHMEDABAD & ORS.

Gujarat High Court · (2017) 04 GUJ CK 0076

Indian Penal Code, 1860, Section 114, Section 323, Section 394, Section 506(2), Section 294(b) -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts20 Apr 2017Allowed

RAMILA RAJUBHAI CHUNARA Vs COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 04 GUJ CK 0075

Constitution of India, Article 226 -Prohibition Act, 1961, - Section 81, Section 99, Section 66B, Section 65E

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High Courts20 Apr 2017Allowed

SONAL W/O DEVABHAI MAKWANA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 04 GUJ CK 0074

Constitution of India, Article 226 -Prohibition Act, 1961, Section 81, Section 66B, Section 116(1)B, Section 65AE

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High Courts20 Apr 2017Allowed

SURAJ @ SURESH @ DON RAMESHBHAI RATNAJI BHIL Vs POLICE COMMISSIONER & ORS.

Gujarat High Court · (2017) 04 GUJ CK 0073

Indian Penal Code, 1860, Section 114, Section 380, Section 457, Section 454 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts20 Apr 2017Allowed

VIKAS @ VICKY S/O ISHWARBHAI DHOTIJOTA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 04 GUJ CK 0072

Prohibition Act, 1961, Section 81, Section 99, Section 98, Section 66(1)B, Section 116(1)B, Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts20 Apr 2017Allowed

YASINBHAI MOHAMMADBHAI MEMAN Vs COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 04 GUJ CK 0071

Indian Penal Code, 1860, Section 114, Section 379, Section 380, Section 457 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts19 Apr 2017

HASMUKHBHAI JIVABHAI PATEL Vs STATE OF GUJARAT & Ors.

Gujarat High Court · (2017) 04 GUJ CK 0125

Constitution of India, Article 14, Article 21, Article 16 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions - Amendment of the Schedule - Dissolution of a District or a Regional CouncilUniversity Grants Commission Act, 1956, Section 26(1) - Power to make regulations

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High Courts19 Apr 2017Allowed

CHIRAG S/O NANUBHAI THAKOR Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 04 GUJ CK 0070

Indian Penal Code, 1860, Section 114, Section 324, Section 323, Section 325, Section 380, Section 504, Section 457 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts19 Apr 2017Allowed

HITESH S/O CHAGANBHAI ROHIT Vs POLICE COMMISSIONER & ORS.

Gujarat High Court · (2017) 04 GUJ CK 0069

Prohibition Act, 1961, Section 81, Section 83, Section 99, Section 98, Section 66(1)B, Section 116(1)B, Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts19 Apr 2017Allowed

HUSSAIN @ BATLA ISMAILBHAI DHOLKAWALA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 04 GUJ CK 0068

Constitution of India, Article 226 -Prohibition Act, 1961, Section 81, Section 116(b), Section 66(1)B, Section 65AE

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High Courts19 Apr 2017Allowed

MOHAMMADRAFIK AEHJAZKHAN PATHAN Vs COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 04 GUJ CK 0067

Indian Penal Code, 1860, Section 114, Section 379, Section 380, Section 457, Section 454 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts19 Apr 2017Allowed

MOHAMMED HAIDER @ TIPU MOHAMMED HANIF SHAIKH Vs POLICE COMMISSIONER & ORS .

Gujarat High Court · (2017) 04 GUJ CK 0066

Indian Penal Code, 1860, Section 114, Section 324, Section 323, Section 427, Section 452, Section 394, Section 506(2), Section 294(b) -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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