High Courts01 Sept 2017Allowed
DALPATRAM RAMDAS SADHU & 2 Vs MOHMMADBHAI ALLABAX KAZI MUSALMAN & 2
Gujarat High Court · (2017) 09 GUJ CK 0065
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 367 of 1,768
High Courts01 Sept 2017
ROYAL SUNDRAM ALLIANCE INSURANCE CO. Vs JAYA PRAKASH BHARWANI & 4.
Gujarat High Court · (2017) 09 GUJ CK 0062
Motor Vehicles Act, 1988, Section 173, Section 173, Section 147, Section 147 - Appeals - Requirements of policies and limits of liability
High Courts01 Sept 2017Allowed
MADHUBHAI JIVRAJBHAI KATHROTIYA Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 09 GUJ CK 0004
Gujarat Prohibition Act, 1949, Section 81, Section 116B, Section 98C, Section 65(AE), Section 66(1)B
High Courts01 Sept 2017
SADDAM KADAR CHANDBHAI SHAIKH Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 09 GUJ CK 0003
Indian Penal Code, 1860, Section 114, Section 379 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts01 Sept 2017
SHAKUNTALABEN GOPALSINH VARNAMIYA & ORS. Vs MAHENDRASINH PRABHATSINH SISODIYA & ORS.
Gujarat High Court · (2017) 09 GUJ CK 0002
Motor Vehicles Act, 1988, Section 173, Section 173, Section 166, Section 166 - Appeals - Application for compensation
High Courts01 Sept 2017
SHARAD DILIPBHAI BHARKHADA (DARJI) Vs COMMISSIONER OF POLICE & ORS.
Gujarat High Court · (2017) 09 GUJ CK 0001
Indian Penal Code, 1860, Section 114, Section 326, Section 504, Section 506(2) -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts31 Aug 2017
BHAGWANDAS GOPALDAS BHAGCHANDANI Vs AHMEDABAD MUNICIPAL CORPORATION
Gujarat High Court · (2017) 08 GUJ CK 0092
Gujarat Civil Services (Pension) Rules, 2002, Rule 24(b)(i), Rule 24(b)(i) -Gujarat Provincial Municipal Corporations Act, 1949, Section 260(2)
High Courts31 Aug 2017Allowed
HARSHABEN MAHENDRABHAI SHAH Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 08 GUJ CK 0082
Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High Court
High Courts31 Aug 2017
MUBBASIR @ K K KASAMBHAI MALVAT (VORA) Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 08 GUJ CK 0080
Indian Penal Code, 1860, Section 114, Section 324, Section 323, Section 332, Section 504, Section 294b -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts30 Aug 2017Allowed
BARODA RAYON CORPORATION LTD Vs JAYANTKUMAR MAGANBHAI PACHCHIGAR
Gujarat High Court · (2017) 08 GUJ CK 0093
Industrial Disputes Act, 1947, Section 2(s) - Definitions
High Courts30 Aug 2017
IMRAN @ KHALI HARUBHAI KALVA MEMON Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 08 GUJ CK 0002
Gujarat Prohibition Act, 1949, Section 81, Section 83, Section 116B, Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)
High Courts30 Aug 2017
HITARTH @ BHIKHABHAI SONI Vs COMMISSIONER OF POLICE, & ORS.
Gujarat High Court · (2017) 08 GUJ CK 0001
Indian Penal Code, 1860, Section 114, Section 324, Section 323, Section 326, Section 354, Section 506(1), Section 294b -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts29 Aug 2017
AJAYBHAI RAMESHBHAI THAKOR Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 08 GUJ CK 0083
Indian Penal Code, 1860, Section 114, Section 324, Section 323, Section 394, Section 506(2), Section 294b -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts29 Aug 2017
PRANAYSINH @ PAPU VIKRAMSINH RAULJI Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 08 GUJ CK 0078
Indian Penal Code, 1860, Section 114, Section 392 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts29 Aug 2017
UPENDRASINH @ LALBHAI NIRMALSINH CHUDASAMA Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 08 GUJ CK 0076
Indian Penal Code, 1860, Section 114, Section 34, Section 427, Section 406, Section 385, Section 389, Section 120(b), Section 506(2) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts28 Aug 2017Allowed
DIVYARAJSINH MA.NUBHA RATHOD Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 08 GUJ CK 0081
Constitution of India, Article 14, Article 21, Article 19 -Gujarat Prohibition Act, 1949, Section 66(1)B, Section 116(1)B, Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2)
High Courts28 Aug 2017
PRAKASH S/O KESHAVBHAI RATHOD Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 08 GUJ CK 0079
Gujarat Prohibition Act, 1949, Section 81, Section 66(1)B, Section 116(1)B, Section 65E, Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)
High Courts28 Aug 2017
RAMILABEN W/O CHANDUBHAI BHARATBHAI VASAVA Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 08 GUJ CK 0077
Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b) -Gujarat Prohibition Act, 1949, Section 81, Section 66(1)B, Section 65E
High Courts23 Aug 2017
ASHRAF AIYUBMIYA SHAIKH Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 08 GUJ CK 0075
Indian Penal Code, 1860, Sections 379 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts23 Aug 2017
MOHMED ALTAF S/O GULAM HOHMED MANSUR Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 08 GUJ CK 0074
Indian Penal Code, 1860, Section 224, Section 332, Section 186, Section 506(2) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)