High Courts21 Jun 1983
Vishnuprasad Dabyabhai Brahmbhatt Vs State and Others
Gujarat High Court · (1983) 2 GLR 1548
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114Gujarat Panchayats Act, 1961 — Section 23, 24, 26, 53, 53(1)
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,579 of 1,768
High Courts17 Jun 1983
Navnitlal Girdharlal Contractor Vs Avdhut Transport Co.
Gujarat High Court · (1983) 2 GLR 1461
Limitation Act, 1963 — Article 85
High Courts15 Jun 1983
In Re: Shri Ambica Mills Ltd., Ex Parte Jaykrishna Harivallabhdas and Others
Gujarat High Court · (1986) 59 CompCas 368
Civil Procedure Code, 1908 (CPC) — Section 151Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 101
High Courts13 Jun 1983
Mehsana District Central Co-operative Bank Ltd. Vs The Registrar, Co-operative Societies and Others
Gujarat High Court · AIR 1984 Guj 36 : (1983) 2 GLR 1307
Gujarat Co-operative Societies Act, 1961 — Section 160, 160(3), 88, 88(1)(a), 88(1)(b)
High Courts08 Jun 1983
In Re: Mohmed Akhtar Hussein
Gujarat High Court · (1984) 16 ELT 190
Customs Act, 1962 — Section 100, 101, 102, 104, 104(2)
High Courts04 May 1983
Anopkunver Kantha Kunver and Another Vs State and Others
Gujarat High Court · (1983) 2 GLR 1235
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 50(1), 50(1)Penal Code, 1860 (IPC) — Section 114, 326, 363, 363, 363A
High Courts02 May 1983
Kum. Sudhaben Vishnuprasad Shukla Vs Regional Passport Officer and Another
Gujarat High Court · (1983) 2 GLR 1297
Central Passport and Emigration Organisation (Recruitment and Promotion to Class III posts) Maintenance Rules, 1968 — Rule 6(B), 8
High Courts29 Apr 1983
Patel Vinubhai Nathubhai Vs Thakkar Jayantilal Chhaganlal
Gujarat High Court · AIR 1984 Guj 86 : (1983) 2 GLR 1326
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15, Order 7 Rule 1Partnership Act, 1932 — Section 40
High Courts29 Apr 1983
Niranjan Amritlal Vs Manharlal Jivanlai Parikh
Gujarat High Court · AIR 1984 Guj 24 : (1983) 2 GLR 1308
Bombay Court Fees Act, 1959 — Section 6Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Limitation Act, 1963 — Article 116, 65
High Courts27 Apr 1983
The Employees State Insurance Corporation Vs Sherabkha Nasharkha
Gujarat High Court · (1983) 2 GLR 1260
Employees State Insurance Act, 1948 — Section 2(14), 2(14), 70Evidence Act, 1872 — Section 115
High Courts27 Apr 1983
Bipinchandra M. Sheth Vs Gujarat State Financial Corporation
Gujarat High Court · (1984) 1 GLR 1
State Financial Corporations Act, 1951 — Section 40, 40
High Courts20 Apr 1983
J. Ladies Beauty Vs State Bank of India, Ahmedabad and Another
Gujarat High Court · AIR 1984 Guj 33 : (1986) 59 CompCas 20 : (1984) 1 GLR 135
High Courts20 Apr 1983
Patel Maganbhai Bapujibhai and Others Vs Patel Ishwarbhai Motibhai and Others
Gujarat High Court · (1985) ACJ 867 : AIR 1984 Guj 69 : (1984) GLH 831
Electricity Act, 1910 — Section 44Evidence Act, 1872 — Section 115, 63(1), 63(2), 63(3)
High Courts14 Apr 1983
Kanchanlal Brijlal Patel and Others Vs Keki Rustomji Davar and Others
Gujarat High Court · AIR 1984 Guj 45 : (1983) 2 GLR 1377
Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 14, 14(7), 7(2)
High Courts12 Apr 1983
Babar Manda Vs Bhima Surji and Others
Gujarat High Court · (1983) 2 GLR 926
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43, 43
High Courts12 Apr 1983
Usman Rojan Vs Employees'' State Insurance Corporation
Gujarat High Court · (1983) 2 GLR 1472
Limitation Act, 1963 — Section 5, 5
High Courts12 Apr 1983
Patel Meghji Dayal by Lrs. and Others Vs Patel Jivraj Pragji and Others
Gujarat High Court · AIR 1984 Guj 32
Limitation Act, 1963 — Article 60, 64, 65, 6 , 8
High Courts11 Apr 1983
Vajir Nagji Kesuaraji Vs State
Gujarat High Court · (1984) 1 GLR 47
Penal Code, 1860 (IPC) — Section 302, 302
High Courts07 Apr 1983
State and Another Vs B.C. Dwivedi
Gujarat High Court · (1983) 2 GLR 1315
Prevention of Corruption Act, 1988 — Section 5(2), 5(2)
High Courts05 Apr 1983Dismissed
Dharamshi Polabhai Vs Champaklal Vashram and Others
Gujarat High Court · AIR 1983 Guj 217 : (1983) 2 GLR 1280
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 32 Rule 1, Order 32 Rule 12, Order 32 Rule 12(4), Order 32 Rule 14