High Courts02 Sept 1987
Harish C. Raskapoor and Others Vs Jaferbhai Mohmedbhai Chhatpar, Divya Vasundhara Financiers P. Ltd.
Gujarat High Court · (1989) 65 CompCas 163
Companies Act, 1956 — Section 391(6), 392, 392(1), 633(1)
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,534 of 1,768
High Courts31 Aug 1987
New Bank of India Employees'' Union and Another Vs Union of India
Gujarat High Court · (1989) 65 CompCas 602 : (1988) 2 LLJ 33
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 9, 9(3)
High Courts31 Aug 1987
P.K. Desai Vs Bank of Baroda and Others
Gujarat High Court · (1987) 2 GLR 1121 : (1988) 1 LLJ 474
Bank of Baroda Officers Services Rules — Rule 8.3Constitution of India, 1950 — Article 14, 16, 226
High Courts31 Aug 1987
Govindbhai Kanabhai Maru Vs N.K. Desai, District Judge
Gujarat High Court · (1987) 2 GLR 1159
Constitution of India, 1950 — Article 226, 226Industrial Disputes Act, 1947 — Section 25F, 25F
High Courts26 Aug 1987
The Ahmedabad Electricity Co. Ltd. Vs Union of India and Others
Gujarat High Court · AIR 1988 Guj 169 : (1988) 1 GLR 133
Constitution of India, 1950 — Article 14, 226Railways Act, 1890 — Section 54
High Courts26 Aug 1987
V.K. Bhatt, Provident Fund Commissioner Vs Manekchowk and Ahmedabad Mfg. Co. Ltd. and Others
Gujarat High Court · (1987) 2 GLR 1265
Criminal Procedure Code, 1973 (CrPC) — Section 401, 472Employees Provident Fund and Family Pension Act, 1952 — Section 14(1)(A), 14A, 14A
High Courts21 Aug 1987
Champaklal J. Gadani Vs State of Gujarat and Others
Gujarat High Court · AIR 1988 Guj 29 : (1987) 2 GLR 1141
Bombay Stamp Act, 1958 — Section 32Registration Act, 1908 — Section 60, 61
High Courts19 Aug 1987
Kanaksinh Hathisinh Jadeja and Others Vs Blabhadrasinh Narendraisinh Jhala and Another
Gujarat High Court · (1988) CriLJ 578 : (1987) 2 GLR 1219
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 190, 200, 202Penal Code, 1860 (IPC) — Section 34, 341, 403, 406, 421
High Courts19 Aug 1987
Rajnikant Ambalal Patel Vs State of Gujarat and Another
Gujarat High Court · (1987) 2 GLR 1152
Criminal Procedure Code, 1898 (CrPC) — Section 561ACriminal Procedure Code, 1973 (CrPC) — Section 482, 482Penal Code, 1860 (IPC) — Section 406, 406, 420, 420
High Courts18 Aug 1987
Commissioner of Income Tax Vs Deepak Textile Industries Ltd.
Gujarat High Court · (1987) 66 CTR 34 : (1987) 168 ITR 773
Income Tax Act, 1961 — Section 10(2), 2(34), 24, 24(2), 3
High Courts11 Aug 1987
Commissioner of Income Tax Vs Leena A. Sarabhai
Gujarat High Court · (1987) 66 CTR 10 : (1988) 171 ITR 86
Income Tax Act, 1961 — Section 2(47), 45
High Courts07 Aug 1987
Ramsing Nenasing Rao Vs State of Gujarat
Gujarat High Court · (1987) 2 GLR 1137
Bombay Civil Services Rules, 1959 — Rule 202A
High Courts05 Aug 1987
Genest Engineers Pvt. Limited Vs Union of India
Gujarat High Court · (1991) 33 ECR 401 : (1989) 43 ELT 24
Central Excise Rules, 1944 — Rule 233Central Excises and Salt Act, 1944 — Section 35, 35E, 37B
High Courts05 Aug 1987
Abhilash Textile and Others etc. Vs The Rajkot Municipal Corporation
Gujarat High Court · AIR 1988 Guj 57 : (1987) 2 GLR 1325
Bombay Provincial Municipal Corporations Act, 1949 — Section 376, 376A, 63Constitution of India, 1950 — Article 19, 51A
High Courts04 Aug 1987
Navalbhai Karsanbhai Chauhan Vs Shri Digvijay Woolen Mills Ltd.
Gujarat High Court · (1987) 2 GLR 1091 : (1988) 2 LLJ 101
Industrial Disputes Act, 1947 — Section 10, 2, 33, 33(1), 33(2)
High Courts01 Aug 1987
Vijaya Bank, Ahmedabad Vs State of Gujarat and Others
Gujarat High Court · AIR 1988 Guj 33 : (1987) 2 GLR 1148
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(2), 33, 9
High Courts30 Jul 1987
Punambhai G. Kachhia and Others Vs Director of Technical Education and Others
Gujarat High Court · AIR 1989 Guj 3 : (1987) 2 GLR 1245
Constitution of India, 1950 — Article 226, 226Gujarat Technical Education Manual — Regulation 3
High Courts29 Jul 1987
Rajya Tulsibhai Patel Vs Benar Enterprise and Others
Gujarat High Court · AIR 1988 Guj 42 : (1987) 2 GLR 1082
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 2, Order 7 Rule 1, Order 7 Rule 11Specific Relief Act, 1963 — Section 16, 16
High Courts28 Jul 1987
Madan Magan Patel Vs H.R. Ghelat and Another
Gujarat High Court · (1988) CriLJ 1347 : (1988) 1 GLR 361
Gujarat Police Act, 1951 — Section 56, 60
High Courts23 Jul 1987
Navnitlal L. Khakhkhar Vs Hasmukhlal G. Solanki
Gujarat High Court · AIR 1988 Guj 34 : (1987) CivCC 299 : (1987) 2 GLR 1134
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 45