High Courts28 Dec 1988
Rasiklal Damjibhai and Another Vs State of Gujarat and Others
Gujarat High Court · (1989) 2 GLR 1229
Motor Vehicles Act, 1939 — Section 129A, 129A, 2(29), 2(3), 42
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,520 of 1,768
High Courts27 Dec 1988
Ahmedabad Gaila Lari Union Vs Municipal Corporation of Ahmedabad and Others
Gujarat High Court · (1989) 2 GLR 981
Bombay Provincial Municipal Corporations Act, 1949 — Section 314, 314
High Courts26 Dec 1988
Saurashtra Auto Rickshaw Drivers Association Vs State of Gujarat and Another
Gujarat High Court · (1989) 2 GLR 921
Gujarat Essential Commodities (Licensing, Control and Stock Declaration) Order, 1981 — Clause 25, Clause 25, Clause 25(2)
High Courts21 Dec 1988
K.N. Thanaki and Others Vs State of Gujarat and Another
Gujarat High Court · (1989) 2 GLR 1238
Constitution of India, 1950 — Article 14
High Courts20 Dec 1988
Amreli District Panchayat Vs Deputy District Development Officer and Another
Gujarat High Court · (1989) 2 GLR 1152
High Courts19 Dec 1988
Karsanbhai R. Patel Vs Ahmedabad Municipal Corporation and Another
Gujarat High Court · (1989) 2 GLR 782
Bombay Provincial Municipal Corporations Act, 1949 — Section 36(3), 36(3), 4Constitution of India, 1950 — Article 14, 16
High Courts16 Dec 1988
Prabhavati B. Solanki Vs Commissioner of Wealth-tax
Gujarat High Court · (1988) 12 GUJ CK 0005
Income Tax Act, 1961 — Section 143(3), 156Wealth Tax Act, 1957 — Section 15, 16, 16(1), 17A
High Courts14 Dec 1988
Parshottambhai Premjibhai Patelia Vs Superintending Engineer, Gujarat Electricity Board and Another
Gujarat High Court · (1990) CivCC 718 : (1989) 2 GLR 830
Constitution of India, 1950 — Article 20Penal Code, 1860 (IPC) — Section 409, 409, 467, 471, 471
High Courts12 Dec 1988
Gujarat State Fertilizer Co. Ltd. Vs Sikka Digvijaygram, Joint Nagar Panchayat and Others
Gujarat High Court · (1989) 2 GLR 725
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 146Gujarat Gram and Nagar Panchayats (Taxes and Fees) Rules, 1964 — Rule 36
High Courts09 Dec 1988
Govindbhai J. Rokkadkar Vs State of Gujarat and Others
Gujarat High Court · (1989) 1 GLR 345
High Courts08 Dec 1988
Ahmadkhan Inyatkhan Vs Dt. Supdt. of Police, Banaskantha and Another
Gujarat High Court · (1990) 60 FLR 436 : (1989) 2 GLR 1301 : (1990) 1 LLJ 449
Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 14
High Courts07 Dec 1988
Soni Varshaben Rasiklal Vs Director of Education and Another
Gujarat High Court · (1989) 2 GLR 907
Constitution of India, 1950 — Article 14, 14Gujarat Educational Institutions (Regulation) Act, 1984 — Section 13(1)(g), 13(1)(g)
High Courts07 Dec 1988
Pravinkumar Manilal Mehta Vs Jyotindra M. Bhatt and Another
Gujarat High Court · (1989) 1 GLR 523
Criminal Procedure Code, 1973 (CrPC) — Section 244, 244, 245, 245, 246Penal Code, 1860 (IPC) — Section 206, 206
High Courts06 Dec 1988
Atulkumar T. Jadwani (P.S.I.) Vs Deputy Inspector General of Police
Gujarat High Court · (1989) 1 GLR 494
High Courts30 Nov 1988
Agricultural Produce Market Committee Vs State of Gujarat and Another
Gujarat High Court · (1989) 1 GLR 617
Gujarat Agricultural Produce Markets Act, 1963 — Section 11(1), 11(1)(b), 11(1)(v), 11(2)
High Courts24 Nov 1988
M.S. Desai and Co. Vs Hindustan Petroleum Corporation Ltd.
Gujarat High Court · (1989) 2 GLR 1014
Constitution of India, 1950 — Article 12, 12, 14, 14, 226
High Courts19 Nov 1988
Saurashtra Cement and Chemicals Industries Ltd. and Others Vs Esma Industries P. Ltd. and Others
Gujarat High Court · (1990) 69 CompCas 372 : (1989) 2 GLR 541
Companies (Court) Rules, 1959 — Rule 2, 2, 6, 6, 9, 9Companies Act, 1956 — Section 10, 2, 397, 397(1), 398
High Courts18 Nov 1988
Chhatrodia Jasuben Lakhman and Another Vs State of Gujarat and Another
Gujarat High Court · (1989) 2 GLR 1295
Gujarat Panchayats Act, 1961 — Section 21C(5), 21C(5)
High Courts17 Nov 1988
Central Engineering Works Vs Competent Authority and Additional Collector and Another
Gujarat High Court · (1989) 1 GLR 650
Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 2(i), 4(5), 6, 6
High Courts17 Nov 1988
Darshana Abhinav Shukla Vs Regional Manager, Allahabad Bank, Bombay and Another
Gujarat High Court · (1989) 1 GLR 536