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Gujarat High Court judgments

35,351 judgments · page 1,495 of 1,768

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High Courts23 Apr 1991

Euro India Investments Ltd. and Another Vs Cement Corporation of Gujarat Ltd. and Another

Gujarat High Court · (1993) 76 CompCas 691 : (1992) 1 GLR 329

Companies Act, 1956 — Section 256(4), 397, 398
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High Courts22 Apr 1991

Gujarat Metal Rolling Mills Vs State of Gujarat and Others

Gujarat High Court · (1991) 04 GUJ CK 0012

Gujarat Sales Tax Act, 1969 — Section 32, 49(2)
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High Courts19 Apr 1991

Champaklal Becharbhai and Others Vs State of Gujarat and Others

Gujarat High Court · (1992) 2 GLR 958

Land Acquisition Act, 1894 — Section 13, 17, 17(1)(a)(ii), 19, 4
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High Courts19 Apr 1991

Firdaus Amrut Higher Secondary School, Ahmedabad Vs M.M. Dave

Gujarat High Court · AIR 1992 Guj 179 : (1992) 1 GLR 314

Constitution of India, 1950 — Article 30, 30(1)
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High Courts19 Apr 1991

Shantilal Udaychand Bohra Vs Suman Bhailal Patel and Others

Gujarat High Court · (1993) 2 GLR 1779

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 24, 24
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High Courts16 Apr 1991

Vallabh Glass Works Vs State of Gujarat

Gujarat High Court · (1991) 04 GUJ CK 0026

Gujarat Sales Tax Act, 1969 — Section 32, 45(6), 49, 49(2), 50
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High Courts16 Apr 1991

Gajanan Maganlal Parikh and Others Vs Municipal Corporation, Dana Pith and Another

Gujarat High Court · AIR 1993 Guj 53

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63Bombay Town Planning Act, 1954 — Section 11, 11(3), 17, 3, 7Constitution of India, 1950 — Article 226
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High Courts15 Apr 1991Partly Allowed

The Competent Officer, Gujarat Housing Board Vs K.B. Parmar and Others

Gujarat High Court · AIR 1993 Guj 5 : (1992) 1 GLR 79

Bombay Land Revenue Code, 1879 — Section 202Companies Act, 1956 — Section 3Constitution of India, 1950 — Article 14
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High Courts15 Apr 1991

Parekh Electric Wire Industries Pvt. Ltd. Vs State of Gujarat

Gujarat High Court · (1992) 85 STC 464

Gujarat Sales Tax Act, 1969 — Section 45(8), 62, 67, 69
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High Courts12 Apr 1991

Mafatlal Industries Ltd. Vs Nadiad Nagarpalika and Another

Gujarat High Court · (1993) 2 GLR 1127

Gujarat Municipalities Act, 1963 — Section 16 , 2(16), 99(i)(iv), 99(i)(iv)
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High Courts11 Apr 1991

Shree Vallabh Glass Works Ltd. Vs State of Gujarat

Gujarat High Court · (1991) 04 GUJ CK 0016

Bombay Sales Tax Act, 1959 — Section 33, 35, 36, 36(3), 38Gujarat Sales Tax Act, 1969 — Section 41, 44, 45, 45(5), 45(6)
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High Courts11 Apr 1991

Union of India (UOI) Vs State of Gujarat and Another

Gujarat High Court · (1993) 1 GLR 903

Income Tax Act, 1961 — Section 269Registration Act, 1908 — Section 3Urban Land (Ceiling and Regulation) Act, 1976 — Section 19, 19(1)
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High Courts09 Apr 1991

The Municipal Corporation for the City of Ahmedabad Vs Chelaram and Sons and Another

Gujarat High Court · AIR 1992 Guj 107 : (1992) 1 GLR 51

Bombay Town Planning Act, 1954 — Section 32, 51(3), 54Bombay Town Planning Rules, 1955 — Rule 21(3), 27Constitution of India, 1950 — Article 226
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High Courts09 Apr 1991

Consumer Education and Research Society Vs Reserve Bank of India and Others

Gujarat High Court · (1991) 71 CompCas 556

Constitution of India, 1950 — Article 226, 227
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High Courts09 Apr 1991

Patel Bros. and Co. Vs State of Gujarat

Gujarat High Court · (1991) 04 GUJ CK 0014

Bombay Sales Tax Act, 1959 — Section 35Central Sales Tax Act, 1956 — Section 2, 3, 6Gujarat Sales Tax Act, 1969 — Section 69, 69(1)
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High Courts09 Apr 1991Dismissed

Haresh Kantilal Vora Vs The Competent Authority and Additional Collector, Rajkot and Another

Gujarat High Court · AIR 1993 Guj 41

Constitution of India, 1950 — Article 14, 226, 227Income Tax Act, 1961 — Section 2(47), 34(3)Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 2(1), 20, 34, 4(5)
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High Courts03 Apr 1991

Dr. R.R. Shah Vs R. Basu, Municipal Commissioner and Others

Gujarat High Court · (1992) 1 GLR 215

Bombay Provincial Municipal Corporations Act, 1949 — Section 53(1), 53(1), 54, 54(3)Constitution of India, 1950 — Article 14, 14, 16, 16
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High Courts03 Apr 1991

State of Gujarat Vs Polythreads

Gujarat High Court · (1991) 82 STC 282

Gujarat Sales Tax Act, 1969 — Section 2(26), 62, 69
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High Courts02 Apr 1991

State of Gujarat Vs Lina Traders

Gujarat High Court · (1991) 82 STC 313

Gujarat Sales Tax Act, 1969 — Section 10, 10(1), 13, 15, 2(16)
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High Courts02 Apr 1991

State of Gujarat Vs Kishor Timber

Gujarat High Court · (1991) 04 GUJ CK 0017

Gujarat Sales Tax Act, 1969 — Section 62, 69
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