High Courts31 Mar 1993
Commissioner of Income Tax Vs K.R. Patel
Gujarat High Court · (1994) 205 ITR 405
Income Tax Act, 1961 — Section 15, 16, 17
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 1,461 of 1,768
High Courts31 Mar 1993
Commissioner of Income Tax Vs Peas Industrial Engineers Pvt. Ltd.
Gujarat High Court · (1994) 205 ITR 447
Income Tax Act, 1961 — Section 32, 43
High Courts30 Mar 1993
Nandlal Kanaiyalal Vs Commissioner of Income Tax
Gujarat High Court · (1993) 115 CTR 309 : (1994) 205 ITR 360 : (1994) 77 TAXMAN 428
Income Tax Act, 1961 — Section 143(2), 256(2), 271(1), 274
High Courts28 Mar 1993
Commission of Income Tax Vs P.P. Contractor
Gujarat High Court · (1994) 208 ITR 771
Income Tax Act, 1961 — Section 147, 4
High Courts28 Mar 1993
Commissioner of Income Tax Vs Rajratna Naranbhai Mills Co. Ltd.
Gujarat High Court · (1994) 208 ITR 597
Income Tax Act, 1961 — Section 32, 56
High Courts28 Mar 1993
Commissioner of Income Tax Vs Hussainbhai M. Badri
Gujarat High Court · (1994) 208 ITR 719
Income Tax Act, 1961 — Section 80L, 86
High Courts28 Mar 1993
Commissioner of Income Tax Vs Nathalal Dahyabhai
Gujarat High Court · (1994) 208 ITR 762
Income Tax Act, 1961 — Section 256(1)
High Courts27 Mar 1993
Commissioner of Income Tax Vs Madhabhai H. Patel
Gujarat High Court · (1994) 208 ITR 638
Income Tax Act, 1961 — Section 256(2)
High Courts26 Mar 1993
COMMISSIONER OF INCOME TAX Vs J. L. TRIVEDI and SONS.
Gujarat High Court · (1993) 115 CTR 535
Constitution of India, 1950 — Article 20, 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 256(1), 256(2), 271, 271(1)(a), 403Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts26 Mar 1993
Commissioner of Income Tax Vs J.L. Trivedi and Sons
Gujarat High Court · (1994) 210 ITR 112
Constitution of India, 1950 — Article 20Income Tax Act, 1961 — Section 256, 256(2), 271, 271(1)
High Courts23 Mar 1993Dismissed
R.K. Jhala Vs State of Gujarat and Others
Gujarat High Court · (1994) 1 LLJ 232
High Courts22 Mar 1993
COMMISSIONER OF Income Tax Vs GUJARAT GINNING AND MANUFACTURING CO. LTD.
Gujarat High Court · (1993) 123 CTR 289 : (1993) 205 ITR 40
Income Tax Act, 1961 — Section 147(a), 147(a), 256(2), 256(2)
High Courts22 Mar 1993Dismissed
State of Gujarat Vs Dinesh Chandra Harjibhai Patel
Gujarat High Court · (1994) CriLJ 1393 : (1993) 2 GLR 1108
Factories Act, 1948 — Section 19(1), 92, 94
High Courts22 Mar 1993
Commissioner of Income Tax Vs Gujarat Ginning and Manufacturing Co. Ltd.
Gujarat High Court · (1994) 205 ITR 40
Income Tax Act, 1961 — Section 147, 148, 256(2), 34(1)
High Courts21 Mar 1993
COMMISSIONER OF Income Tax Vs BARODA RAYON CORPORATION.
Gujarat High Court · (1994) 118 CTR 205 : (1994) 208 ITR 454
Income Tax Act, 1961 — Section 256(1)Income Tax Rules, 1962 — Rule 19, 19A, 19A(3)
High Courts20 Mar 1993
Commissioner of Income Tax Vs Orient Trading Co.
Gujarat High Court · (1994) 208 ITR 216
Gujarat Sales Tax Act, 1969 — Section 45Income Tax Act, 1961 — Section 10(2), 263, 36(1), 37, 40
High Courts20 Mar 1993
Commissioner of Income Tax Vs G.R. Kothari
Gujarat High Court · (1994) 208 ITR 275
Gift Tax Act, 1958 — Section 4(1)Income Tax Act, 1961 — Section 45, 47, 48, 52, 52(2)
High Courts20 Mar 1993
Navnitlal Sakarlal Vs Commissioner of Income Tax
Gujarat High Court · (1994) 208 ITR 194
Income Tax Act, 1961 — Section 15, 55(2)
High Courts17 Mar 1993
GUJARAT GINNING AND MANUFACTURING CO. LTD. Vs COMMISSIONER OF Income Tax.
Gujarat High Court · (1993) 113 CTR 204 : (1993) 205 ITR 314
Income Tax Act, 1922 — Section 9Income Tax Act, 1961 — Section 256(1), 256(1)
High Courts17 Mar 1993
R.G. Jadeja Vs P.K. Bansal, Commisioner of Police and Another
Gujarat High Court · (1993) 2 GLR 1077