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Gujarat High Court judgments

35,351 judgments · page 1,431 of 1,768

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High Courts02 Dec 1994

Sunil Kumar and Others Vs Oil and Natural Gas Commission and Others

Gujarat High Court · (1996) 2 GLR 781

Constitution of India, 1950 — Article 144
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High Courts01 Dec 1994

J.S. Pathan Vs Gujarat Agricultural University and Another

Gujarat High Court · (1995) 1 GLR 668

Gujarat Agricultural University Rules — Rule 7.2
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High Courts01 Dec 1994

Gujarat Carbon Ltd. Vs Deputy Commissioner of Income Tax (Asstt)

Gujarat High Court · (1995) 216 ITR 415

Income Tax Act, 1961 — Section 271(1), 273(1), 3
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High Courts30 Nov 1994Dismissed

Tadvi Bhikhabhai Gordharbhai and Another Vs Desai Mohanlal Ranchhoddas and Another

Gujarat High Court · AIR 1995 Guj 182 : (1995) 1 GLR 785

Gujarat Rural Debtors Relief Act, 1976 — Section 11, 11(2), 12
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High Courts30 Nov 1994

Kanchanbhai Jhaverbhai Desai and Another Vs State of Gujarat and Others

Gujarat High Court · (1995) 1 GLR 156

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 18, 18, 23, 23(1)
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High Courts30 Nov 1994

Ankleshwar Industrial Association and Others Vs Union of India (UOI) and Others

Gujarat High Court · (1995) 1 GLR 787

Constitution of India, 1950 — Article 14, 14
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High Courts28 Nov 1994

Kirtiben B. Amin Vs Mafatlal Apparels

Gujarat High Court · (1995) 2 GLR 1362

Industrial Disputes Act, 1947 — Section 17, 2
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High Courts25 Nov 1994

Thakore Ravesinh Amarsinh Vs Diwaliben Motibhai Bapuji Patelia and Others

Gujarat High Court · (1995) 1 GLR 703

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High Courts25 Nov 1994

Rajendrakumar Maneklal Sheth (Huf) Vs Commissioner of Income Tax

Gujarat High Court · (1995) 123 CTR 468 : (1995) 213 ITR 715

Income Tax Act, 1961 — Section 249(3), 256(2)
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High Courts24 Nov 1994

Commissioner of Police, Ahmedabad and Others Vs Santosh Vasant Mali and Others

Gujarat High Court · (1995) 2 GLR 1640

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High Courts22 Nov 1994

Navin Fluorine Industries Vs Kirit Thomas Rathod

Gujarat High Court · (1994) 11 GUJ CK 0010

Evidence Act, 1872 — Section 106Prevention of Corruption Act, 1988 — Section 5(1)
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High Courts22 Nov 1994

Surendranagar District Panchayat and Another Vs Karsan Nanji Kanzaria and Others

Gujarat High Court · (1994) 11 GUJ CK 0003

Constitution of India, 1950 — Article 227Gujarat Municipalities Act, 1963 — Section 271
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High Courts21 Nov 1994

State of Gujarat Vs Bachubhai Naginbhai Shah and Others

Gujarat High Court · (1996) 2 GLR 643

Bombay Prohibition Act, 1949 — Section 116, 65, 65(e), 66(1)(b), 81Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(5), 2(x), 260, 262
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High Courts17 Nov 1994

In Re: Rangkala Investments Ltd. In Re: Gujarat Organics Ltd.

Gujarat High Court · (1997) 89 CompCas 754 : (1995) 1 GLR 308

Companies Act, 1956 — Section 10E, 13(1), 149(2A), 149B, 17
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High Courts15 Nov 1994

State of Gujarat Vs Vikramji Ajuji Thakor

Gujarat High Court · (1998) 1 GLR 734

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
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High Courts14 Nov 1994

Shree Anadi Mukta Sadguru Muktajivandasji Swaminarayan Trust Vs Municipal Corporation of the City of Ahmedabad

Gujarat High Court · (1995) 1 GLR 816

Bombay Provincial Municipal Corporations Act, 1949 — Section 11Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 2(1A)
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High Courts14 Nov 1994

In Re: Mafatlal Industries Ltd.

Gujarat High Court · (1995) 84 CompCas 230

Companies Act, 1956 — Section 153, 173, 173(1), 173(2), 186
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High Courts14 Nov 1994

Bhavnath Group Gram Panchayat and Another Vs State of Gujarat and Others

Gujarat High Court · (1995) 1 GLR 800

Gujarat Panchayats Act, 1961 — Section 96, 96, 96(1)
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High Courts28 Oct 1994

Municipal Corporation of Ahmedabad Vs Moti Apartment Owners'' Association

Gujarat High Court · (1994) 2 GLR 1662

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High Courts28 Oct 1994

Commissioner of Income Tax Vs Pure Beverages Ltd.

Gujarat High Court · (1995) 128 CTR 292 : (1995) 214 ITR 57

Income Tax Act, 1961 — Section 216
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