COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 1,396 of 1,769

High Courts16 Aug 1996Dismissed

Oriental Fire and General Insurance Co. Ltd. Vs Rana Kiritsinh Jatubhabhai

Gujarat High Court · (1996) 08 GUJ CK 0027

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104, 96Companies Act, 1913 — Section 230Constitution of India, 1950 — Article 12, 14, 226, 27

High Courts14 Aug 1996

G.S.R.T.C. Vs Bhikhabhai Manjibhai

Gujarat High Court · (1997) 1 GLR 416 : (1997) 2 LLJ 425

Industrial Disputes Act, 1947 — Section 10(1), 11, 11A

High Courts14 Aug 1996

Polotek Rubber Industries and Others Vs State of Gujarat and Others

Gujarat High Court · (1997) 2 GLR 1071

Constitution of India, 1950 — Article 36Gujarat Co-operative Societies Act, 1961 — Section 100, 101, 150, 96

High Courts13 Aug 1996

State of Gujarat Vs Farukhbhai Ahmedbhai Shaikh

Gujarat High Court · (1997) 2 GLR 1400

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 276Penal Code, 1860 (IPC) — Section 143, 149, 341, 354, 376

High Courts09 Aug 1996

Bai Jasud through her Heirs Vs Ratilal Anopchand Shah (Decd.) Through His Heirs

Gujarat High Court · (1996) 3 GLR 842

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(1), 29(2)Civil Procedure Code, 1908 (CPC) — Section 115

High Courts09 Aug 1996

Shaneelkumar S. Shah Vs State of Gujarat and Another

Gujarat High Court · (1997) 1 GLR 684

Constitution of India, 1950 — Article 14, 15, 16, 19, 226

High Courts09 Aug 1996

Zabir Mohmad Hafezi Ismail Patel and Others Vs State of Gujarat and Others

Gujarat High Court · (1997) 1 GLR 140

Constitution of India, 1950 — Article 226, 227

High Courts08 Aug 1996

Gujarat University Vs Samir Uppal and Others

Gujarat High Court · (1996) 3 GLR 185

Constitution of India, 1950 — Article 14, 226

High Courts07 Aug 1996

Dinubhai C. Trivedi Vs H.K. Todiwala

Gujarat High Court · (1996) 08 GUJ CK 0021

Penal Code, 1860 (IPC) — Section 332, 504

High Courts07 Aug 1996Allowed

Bipinchandra Alias Vipinchandra Pranjivandas Thakkar Vs The Municipal Corporation and Others

Gujarat High Court · (1996) 08 GUJ CK 0005

High Courts06 Aug 1996

State of Gujarat Vs Manharbhai Maganbhai Talpada

Gujarat High Court · (1997) 1 GLR 269

Criminal (Amendment) Ordinance, 1944 — Section 3Criminal Law (Amendment) Ordinance, 1944 — Section 3

High Courts06 Aug 1996

Nanduben Gobarbhai Vs State of Gujarat

Gujarat High Court · (1996) 3 GLR 197

Criminal Procedure Code, 1973 (CrPC) — Section 313, 342Evidence Act, 1872 — Section 100, 105, 45Penal Code, 1860 (IPC) — Section 100, 101, 102, 102, 103

High Courts05 Aug 1996

Gujarat State Construction Corporation Vs Ghanshyambhai and Bros.

Gujarat High Court · (1997) 3 GLR 2302

Arbitration Act, 1940 — Section 28Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992 — Section 21, 3

High Courts05 Aug 1996

Khemchand R. Koshti and Others Vs Abad Dairy

Gujarat High Court · (1997) 2 GLR 1204 : (1998) 3 LLJ 278

Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 18(3), 2

High Courts03 Aug 1996

Regional Director, E.S.I. Corporation Vs Saraspur Mills Ltd. and Another

Gujarat High Court · (1998) 1 GLR 581

Employees State Insurance Act, 1948 — Section 2(9)

High Courts03 Aug 1996

Anilaben J. Joshi and Others Vs State of Gujarat and Another

Gujarat High Court · (1997) 3 GLR 2522

Constitution of India, 1950 — Article 226, 227Gujarat Agricultural Lands Ceiling Act, 1960 — Section 10, 37, 38

High Courts02 Aug 1996

Rajan Sankalchand Patel Vs State of Gujarat

Gujarat High Court · (1997) 1 GLR 31

Constitution of India, 1950 — Article 14, 19, 226Gujarat Town Planning and Urban Development Act, 1976 — Section 122, 23(1), 23(1)(2), 40, 40

High Courts02 Aug 1996

Ramlal G. Joshi Vs Amreli Nagarpalika and Others

Gujarat High Court · (1996) 08 GUJ CK 0008

High Courts02 Aug 1996

Oil and Natural Gas Commission Vs Maheshwari Devi

Gujarat High Court · (1997) 1 GLR 61

Bombay Shops And Establishments Act, 1948 — Section 66Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25F, 25H

High Courts01 Aug 1996

Chemical Labour Union Vs Ambalal Sarabhai Enterprises and Others

Gujarat High Court · (1997) 1 GLR 93

Industrial Disputes Act, 1947 — Section 25