High Courts12 Dec 1996
Vania Silk Mills Ltd. and Others Vs Silk Mills Workers'' Union and Another
Gujarat High Court · (1998) 92 CompCas 671 : (1998) 79 FLR 631 : (1997) 3 GLR 2167
Payment of Wages Act, 1936 — Section 15, 17
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,389 of 1,769
High Courts11 Dec 1996Allowed
State of Gujarat Vs Pirubhai Jivabhai Mistry
Gujarat High Court · (1997) 1 GLR 560
Bombay Police Act, 1951 — Section 135Evidence Act, 1872 — Section 137, 154Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 307
High Courts10 Dec 1996
Dr. N.T. Desai Vs State of Gujarat
Gujarat High Court · (1997) 2 GLR 942
Penal Code, 1860 (IPC) — Section 438, 482, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3(1)(x)
High Courts10 Dec 1996Allowed
Shantaben Patel and Others Vs Officer on Special Duty and GIDC Babubhai Naranbhai Patel Vs Officer on Special Duty and Another
Gujarat High Court · (1996) 12 GUJ CK 0010
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts10 Dec 1996
Patel Mafatlal Jethalal Vs State of Gujarat and Others
Gujarat High Court · (1997) 3 GLR 2212
Essential Commodities Act, 1955 — Section 3, 5, 6(A)
High Courts10 Dec 1996
K.A.R. Subramaniam and Others Vs State of Gujarat and Others
Gujarat High Court · (1996) 12 GUJ CK 0002
Constitution of India, 1950 — Article 14, 16, 320
High Courts09 Dec 1996
Dr. Jayantilal Mohanlal Desai Vs State of Gujarat and Others
Gujarat High Court · (1997) 1 GLR 617
Constitution of India, 1950 — Article 226, 227
High Courts09 Dec 1996
COMMISSIONER OF INCOME TAX Vs G. DALABHAI and CO.
Gujarat High Court · (1997) 142 CTR 553
High Courts09 Dec 1996
Commissioner of Income Tax Vs Satyadev Chemical Ltd.
Gujarat High Court · (1997) 143 CTR 27 : (1997) 226 ITR 95
High Courts09 Dec 1996
Amrutlal Pranlal Panchal Vs Prahladbhai Rajaram Mehta
Gujarat High Court · (1998) 92 CompCas 676 : (1998) 79 FLR 635 : (1997) 2 GLR 1248
Companies Act, 1956 — Section 630
High Courts09 Dec 1996
Heirs of Chhitabhai M. Patel Vs State of Gujarat
Gujarat High Court · (1997) 3 GLR 1940
Land Acquisition Act, 1894 — Section 11, 11(1), 11(2), 11(ii), 18
High Courts09 Dec 1996
Commissioner of Income Tax Vs G. Dalabhai and Co.
Gujarat High Court · (1997) 226 ITR 922
High Courts09 Dec 1996
Bahadursing Ghandubha Vs State of Gujarat and Others
Gujarat High Court · (1997) 3 GLR 2038
Criminal Procedure Code, 1860 — Section 411
High Courts09 Dec 1996
Kumudben Sureshchandra, Decd. thro'' Heirs Sureshchandra and 2 Vs Jamnagar Municipal Corp.
Gujarat High Court · (1996) 12 GUJ CK 0020
Bombay Provincial Municipal Corporations Act, 1949 — Section 203Motor Vehicles Act, 1939 — Section 116, 128, 163A, 75(5), 75(6)Motor Vehicles Act, 1988 — Section 138
High Courts09 Dec 1996
Ravindra Industries Vs Commissioner of Income Tax
Gujarat High Court · (1997) 142 CTR 424 : (1997) 225 ITR 1040
Income Tax Act, 1961 — Section 139(1), 139(2), 144, 182, 183
High Courts09 Dec 1996
Vasantkumar Ramchandradas Mehta Vs Ratilal Kalidas Trivedi and Others
Gujarat High Court · (1997) 1 GLR 577
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 27, 32F, 32G, 70(b)Constitution of India, 1950 — Article 227
High Courts06 Dec 1996
Commissioner of Wealth Tax Vs Shmatilal Popatlal (Huf)
Gujarat High Court · (1997) 138 CTR 170 : (1997) 225 ITR 242
Wealth Tax Act, 1957 — Section 16(1), 16A, 16A(1), 25(2), 27
High Courts06 Dec 1996Dismissed
Harihar Commercial Corporation Vs Regional Provident Fund Commissioner
Gujarat High Court · (1998) 3 LLJ 935
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts06 Dec 1996
Commissioner of Wealth Tax Vs Jawaharbhai D. Patel
Gujarat High Court · (1997) 225 ITR 582
Wealth Tax Act, 1957 — Section 2, 27, 5, 5(1)
High Courts05 Dec 1996
Mukundbhai Gunvantrai Bhatt Vs Excell Industries Ltd. and Another
Gujarat High Court · (1998) 1 GLR 586
Industrial Disputes Act, 1947 — Section 10, 17