COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 1,355 of 1,769

High Courts29 Jul 1998Dismissed

Vinodkumar Baderbhai Patel Vs State of Gujarat

Gujarat High Court · (1999) CriLJ 1650 : (2000) 2 DMC 705

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 32, 32(1), 6Penal Code, 1860 (IPC) — Section 114, 302, 307, 498A

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High Courts29 Jul 1998

Patel Natvarbhai Prabhudas and Others Vs Special Land Acquisition Officer No. 1

Gujarat High Court · (1999) 1 GLR 437

Land Acquisition Act, 1894 — Section 12, 12(2), 18, 9

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High Courts28 Jul 1998

Harshadbhai Gordhanbhai Amin Vs Vanmalidas Parmananddas Patel

Gujarat High Court · (1998) 3 GLR 2427

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 13(1)(a), 13(1)(k), 29(2)Transfer of Property Act, 1882 — Section 108, 108(o)

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High Courts28 Jul 1998

Digvijay Cement Co. Ltd. and Others Vs Gajrajkanvar Bajrangsinh Rajput and Others

Gujarat High Court · (2000) ACJ 543 : AIR 1999 Guj 147

Motor Vehicles Act, 1988 — Section 173

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High Courts28 Jul 1998

Rajiben Prabhatbhai Vs Executive Engineer, Una Irrigation Project Division

Gujarat High Court · (1999) 2 LLJ 158

Industrial Disputes Act, 1947 — Section 25FF

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High Courts28 Jul 1998

Amrutlal Mafatlal Parekh Vs State of Gujarat and Others

Gujarat High Court · (1998) 07 GUJ CK 0033

Industrial Disputes Act, 1947 — Section 10(1)

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High Courts28 Jul 1998

Nagajan Merubhai Gareja and Another Vs Chhaya Nagar Palika and Another

Gujarat High Court · (1999) 2 GLR 1300

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High Courts28 Jul 1998

Raghunath Gangaram Deshmukh Vs Sumantkumar Nagindas Shah

Gujarat High Court · (1999) 1 GLR 605

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 12(2), 12(3)(a), 29(2)Transfer of Property Act, 1882 — Section 106

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High Courts27 Jul 1998

D.D. Upadhyaya and Others Vs State of Gujarat and Others

Gujarat High Court · (1998) 3 GLR 2264

Constitution of India, 1950 — Article 14, 16, 162, 226, 302(3)(c)

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High Courts23 Jul 1998

Second Additional Special Land Acquisition Officer and Another Vs Chunilal Gangaram and Others

Gujarat High Court · (1999) 2 GLR 1357

Land Acquisition Act, 1894 — Section 11, 15, 18, 23(1A), 26

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High Courts23 Jul 1998

Sundaram Finance Ltd., Chennai Vs Govind Swarup Mittal and Another

Gujarat High Court · AIR 1999 Guj 74 : (1998) 3 GLR 2665

Arbitration Act, 1940 — Section 17Arbitration and Conciliation Act, 1996 — Section 16(2), 16(3), 2, 34, 36Civil Procedure Code, 1908 (CPC) — Section 104, 115

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High Courts23 Jul 1998

Kutch District Panchayat Executive Engineer Vs Kishor D. Varu

Gujarat High Court · (1999) 1 LLJ 973

Industrial Disputes Act, 1947 — Section 25

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High Courts23 Jul 1998

B.C. Wadhwana Vs Director General of Police and Another

Gujarat High Court · (1998) 3 GLR 2041

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High Courts23 Jul 1998Dismissed

Harishbhai Chamanlal Panchal and Another Vs Dahyaben Jayantilal Panchal and Others

Gujarat High Court · (2000) ACJ 957 : AIR 1999 Guj 33

Motor Vehicles Act, 1988 — Section 140

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High Courts23 Jul 1998

State of Gujarat Vs Luhar Mahendra Harjivan

Gujarat High Court · (1999) 2 GLR 1086

Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 41(1)(d)Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 397, 411, 457, 459

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High Courts23 Jul 1998