High Courts06 Apr 1999Allowed
Banas Education Trust and Another Vs State of Gujarat and Others
Gujarat High Court · AIR 1999 Guj 278
Constitution of India, 1950 — Article 14, 16, 226
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,330 of 1,769
High Courts06 Apr 1999Dismissed
Agriculture Produce Market Committee Vs Botad Municipality
Gujarat High Court · (1999) 2 GLR 710
High Courts05 Apr 1999Dismissed
Amanullakhan Kudratallakhan Pathan Vs State of Gujarat
Gujarat High Court · (2000) GLR 737
High Courts05 Apr 1999Allowed
A''Bad Muni. Corporation Vs A''Bad Dist. Co-op. Bank Ltd.
Gujarat High Court · (1999) 04 GUJ CK 0057
High Courts05 Apr 1999
Commissioner of Income Tax Vs Saurashtra Prints (P) Ltd.
Gujarat High Court · (2001) 165 CTR 257 : (2001) 252 ITR 289 : (2001) 119 TAXMAN 520
Income Tax Act, 1961 — Section 143(3), 154, 190, 191, 192
High Courts05 Apr 1999
Adivasi Kheti Vikas Yojana Vs Chief Commissioner of Income Tax
Gujarat High Court · (1999) 04 GUJ CK 0042
Income Tax Act, 1961 — Section 11, 12, 12A, 13
High Courts05 Apr 1999Allowed
G.E.B. Vs R.K. Rayon, Dyeing and Printing Mills
Gujarat High Court · (1999) 04 GUJ CK 0037
Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)(c)
High Courts05 Apr 1999Dismissed
State of Gujarat Vs Ranjitsinh Gambhirsinh Dabhi
Gujarat High Court · (1999) 04 GUJ CK 0033
Penal Code, 1860 (IPC) — Section 302, 304 PartII
High Courts05 Apr 1999
Commissioner of Income Tax Vs Saurashtra Prints (P.) Ltd.
Gujarat High Court · (2001) 165 CTR 257 : (2001) 252 ITR 289 : (2001) 119 TAXMAN 520
Income Tax Act, 1961 — Section 154, 190, 191, 192, 193
High Courts05 Apr 1999Allowed
Sonalben Govindbhai Gajjar Vs Principal, Mahila Arts College
Gujarat High Court · (1999) 04 GUJ CK 0025
High Courts01 Apr 1999
State of Gujarat Vs Arvind Kumar Raychand
Gujarat High Court · (1999) 04 GUJ CK 0036
Land Acquisition Act, 1894 — Section 23(1A)
High Courts01 Apr 1999Allowed
Alembic Chemicals Works Ltd. Vs Alembic Karmachari Union
Gujarat High Court · (1999) 04 GUJ CK 0022
High Courts31 Mar 1999
Bhadreshkumar Ramanlal Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (1999) 3 GLR 2549
Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 145, 145F, 145R, 145S, 145UPenal Code, 1860 (IPC) — Section 505
High Courts31 Mar 1999
SHETH ENTERPRISES (P) LTD. and Another Vs COMMISSIONER OF CUSTOMS and ANRS.
Gujarat High Court · (1999) 154 CTR 195
Central Excises and Salt Act, 1944 — Section 35, 35B(5)Customs Act, 1962 — Section 128(1), 88, 89, 95
High Courts31 Mar 1999Dismissed
State of Gujarat Vs Satishchandra Balashanker Vora
Gujarat High Court · (2000) GLR 179
High Courts31 Mar 1999Allowed
Sardarnagar Co-op. Housing Society Ltd. Vs Special Land Acquisition Officer
Gujarat High Court · (1999) 03 GUJ CK 0038
High Courts31 Mar 1999
Sheth Enterprises Pvt. Ltd. and Another Vs Commissioner of Customs and Another
Gujarat High Court · (1999) 66 ECC 545 : (1999) 82 ECR 467 : (2000) 115 ELT 53 : (2000) 1 GLR 8
Central Excises and Salt Act, 1944 — Section 35, 35B(5)Customs Act, 1962 — Section 128(1)
High Courts30 Mar 1999Dismissed
Mansukhbhai Kanjibhai Patel Vs Gujarat Secondary Education Board and Others
Gujarat High Court · AIR 1999 Guj 312 : (2000) 1 GLR 1
Constitution of India, 1950 — Article 226
High Courts30 Mar 1999Dismissed
New India Assurance Co. Ltd. Vs Jyotikaben Bhupendrabhai Maniyar and Others
Gujarat High Court · (2000) ACJ 622 : AIR 1999 Guj 292 : (1999) 3 GLR 2074
Motor Vehicles Act, 1988 — Section 147(1), 147(2)