High Courts28 Apr 1999Dismissed
Gordhanbhai Chhababhai Patel Vs Rameshchandra Kanubhai Chaudri
Gujarat High Court · (1999) 3 GLR 543
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,327 of 1,769
High Courts28 Apr 1999Allowed
Executive Engineer Vs Chandrasinh Narsinh, Heirs of Decd. Chandrasinh Narsinh
Gujarat High Court · (1999) 04 GUJ CK 0027
Land Acquisition Act, 1894 — Section 18
High Courts28 Apr 1999
Commissioner of Income Tax Vs Khemani Chambers
Gujarat High Court · (1999) 04 GUJ CK 0026
Income Tax Act, 1961 — Section 256(1)
High Courts28 Apr 1999
Hasmukh Karsandas Parmar Vs Bahadursingh Madhursingh Dodia
Gujarat High Court · (2000) 1 GLR 592
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 22 Rule 6, 100Evidence Act, 1872 — Section 108
High Courts26 Apr 1999
Chhotalal Laljibhai Chandsara and Another Vs Lubi Electricals Ltd., Ahmedabad and Others
Gujarat High Court · (2000) 87 FLR 300 : (2000) 1 GLR 107
Industrial Disputes Act, 1947 — Section 10, 12Industrial Employment (Standing Orders) Act, 1946 — Section 13A
High Courts26 Apr 1999
Commissioner of Income Tax Vs Bipin Vadilal
Gujarat High Court · (1999) 157 CTR 36 : (1999) 238 ITR 1022
Income Tax Act, 1961 — Section 139, 147, 148, 148(2), 149
High Courts26 Apr 1999Dismissed
State of Gujarat Vs Thakarda Bhikhaji Nathaji
Gujarat High Court · (1999) 04 GUJ CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts24 Apr 1999
Municipal Corporation of Delhi Vs R.P. Khaitan and Another
Gujarat High Court · (2004) 2 GLR 1066
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227, 32
High Courts23 Apr 1999
Contemporary Targett Praful P. Ltd. Vs Jewel Brushes Pvt. Ltd.
Gujarat High Court · (1999) 04 GUJ CK 0063
Companies Act, 1956 — Section 10D, 397, 398Copyright Act, 1957 — Section 3Gujarat High Court Rules, 1993 — Rule 1, 2, 217, 256, 314
High Courts23 Apr 1999
Plastic Products Engg. Co. Vs Commissioner of Income Tax
Gujarat High Court · (2000) 163 CTR 106 : (2000) 245 ITR 349
Income Tax Act, 1961 — Section 256, 28(i)
High Courts23 Apr 1999Allowed
R.G. Bendbar Vs Hemantkumar S. Parikh
Gujarat High Court · (1999) 04 GUJ CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 197, 235(2), 248(2), 302, 360Prevention of Food Adulteration Act, 1954 — Section 14, 16(1), 19(2), 20(1)Prevention of Food Adulteration Rules, 1955 — Rule 12A
High Courts22 Apr 1999Dismissed
State of Gujarat Vs Rajeshbhai R. Mistry
Gujarat High Court · (1999) 04 GUJ CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 306, 498(A)
High Courts22 Apr 1999Allowed
Indian Petrochemicals Corpn. Vs Ghanshyam D. Patel
Gujarat High Court · (2000) 1 GLR 103
High Courts22 Apr 1999Allowed
Amarsingh R. Vs Union of India (UOI)
Gujarat High Court · (2000) 1 GLR 41
High Courts22 Apr 1999
Gujarat Industrial Development Corp. Vs Officer on Spl. Duty (LAQ)
Gujarat High Court · (1999) 04 GUJ CK 0007
Land Acquisition Act, 1894 — Section 18
High Courts22 Apr 1999
S. Kumar Vs Chairman, Narmada Education and Scientific Research Society and Others
Gujarat High Court · (2000) 1 GLR 413
Constitution of India, 1950 — Article 226
High Courts21 Apr 1999
Vishal Lines Pvt. Ltd. and Anr Vs General Manager, District Industries Centre and Others
Gujarat High Court · (1999) 04 GUJ CK 0049
Gujarat Sales Tax Act, 1969 — Section 49(2)
High Courts20 Apr 1999
COMMISSIONER OF INCOME TAX Vs ARVIND H. SHAH
Gujarat High Court · (1999) 155 CTR 154
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts20 Apr 1999
Commissioner of Income Tax Vs Arvind H. Shah
Gujarat High Court · (1999) 239 ITR 189
Income Tax Act, 1961 — Section 256(2)
High Courts20 Apr 1999
Commissioner of Income Tax Vs President Industries
Gujarat High Court · (2000) 158 CTR 372 : (2002) 258 ITR 654 : (2002) 124 TAXMAN 654
Income Tax Act, 1961 — Section 256(2)