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Gujarat High Court judgments

35,370 judgments · page 1,317 of 1,769

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High Courts16 Aug 1999Dismissed

Mukeshbhai Rajendrabhai Shah Vs Addl. Development Commissioner and Others

Gujarat High Court · (1999) 3 GLR 672

Gujarat Panchayats (Amendment) Act, 1993 — Section 216, 57
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High Courts16 Aug 1999

Commissioner of Income Tax Vs S.L.M. Maneklal Industries Ltd.

Gujarat High Court · (1999) 08 GUJ CK 0045

Income Tax Act, 1961 — Section 37, 80J, 80J
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High Courts16 Aug 1999

Rambhai Jethabhai Parmar Vs State of Gujarat

Gujarat High Court · (1999) 08 GUJ CK 0017

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High Courts15 Aug 1999Dismissed

Ismail M. Mahida Vs State of Gujarat

Gujarat High Court · (1999) 08 GUJ CK 0069

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High Courts15 Aug 1999

N.J. Zala Vs The State of Gujarat and Others

Gujarat High Court · (2000) 1 GLR 548

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High Courts15 Aug 1999Allowed

Sushilaben I Dave Vs District Panchayat Bhavnagar

Gujarat High Court · (1999) 08 GUJ CK 0066

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High Courts15 Aug 1999

Sukhlal C. Prajapati and Others Vs Government of Gujarat and Others

Gujarat High Court · (1999) 08 GUJ CK 0063

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High Courts15 Aug 1999Dismissed

R.S. Kumbharvadia Vs State of Gujarat

Gujarat High Court · (2000) 4 GLR 143

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High Courts15 Aug 1999

M.M. Rehan Vs Govt. of Gujarat and Others

Gujarat High Court · (1999) 08 GUJ CK 0041

Gazetted officers Pre-Service Examination Rules, 1970 — Rule 3, 4, 5
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High Courts13 Aug 1999

N.J. Panchal Vs Gujarat Water Supply and Sewerage Board

Gujarat High Court · (1999) 08 GUJ CK 0070

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High Courts13 Aug 1999Allowed

Ketan A. Pandya Vs Settlement Commissioner and Land Record Director

Gujarat High Court · (1999) 08 GUJ CK 0056

Constitution of India, 1950 — Article 226
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High Courts13 Aug 1999

Commissioner of Income Tax Vs M.J. Woolens Pvt. Ltd.

Gujarat High Court · (1999) 08 GUJ CK 0044

Income Tax Act, 1961 — Section 80J
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High Courts13 Aug 1999Dismissed

Naginbhai Chhotubhai Patel Vs State of Gujarat

Gujarat High Court · (2000) GLR 635

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High Courts13 Aug 1999Dismissed

Thakor Sumit S. Vs Gujarat University

Gujarat High Court · (1999) 08 GUJ CK 0012

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High Courts13 Aug 1999

Taraben K. Desai Vs State of Gujarat

Gujarat High Court · (1999) 08 GUJ CK 0006

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High Courts12 Aug 1999

Labh Construction and Industries Limited Vs Commissioner of Income Tax

Gujarat High Court · (1999) 08 GUJ CK 0037

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High Courts12 Aug 1999

Commissioner of Income Tax Vs Ambica Mills Ltd.

Gujarat High Court · (2000) 161 CTR 539 : (2000) 244 ITR 742 : (2001) 115 TAXMAN 600

Income Tax Act, 1961 — Section 40, 40A(5)
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High Courts12 Aug 1999Dismissed

Gomaram Somaram Jat Vs U.H. Patel

Gujarat High Court · (2000) 1 GLR 99

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 53(1), 53A, 67
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High Courts11 Aug 1999

Siddhi Travels Vs Indian Air Lines Ltd. and Another

Gujarat High Court · AIR 2000 Guj 102 : (2000) 1 GLR 174

Constitution of India, 1950 — Article 14, 299
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High Courts11 Aug 1999Dismissed

Special Land Acquisition Officer Vs Ranchhodbhai Chhaganbhai Dabhi

Gujarat High Court · (1999) 08 GUJ CK 0028

Land Acquisition Act, 1894 — Section 54
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