High Courts27 Sept 1999Dismissed

Devpuri Hirapuri Vs State of Gujarat

Gujarat High Court · (1999) 3 GLR 880 : (2000) 1 RCR(Criminal) 475

Constitution of India, 1950 — Article 161Criminal Procedure Code, 1973 (CrPC) — Section 27, 33, 432, 433, 434Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(2), 32(A)
High Courts27 Sept 1999Dismissed

Jatunbibi Vs State of Gujarat

Gujarat High Court · (2000) 2 GLR 636 : (2000) 4 RCR(Civil) 594

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)Limitation Act, 1963 — Section 14, 2, 5