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Gujarat High Court judgments

35,376 judgments · page 1,273 of 1,769

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High Courts16 Jun 2000

Regional Director, E.S.I.C., Ahmedabad Vs Accumax Ltd.

Gujarat High Court · (2000) 06 GUJ CK 0028

Employees State Insurance Act, 1948 — Section 2(22), 77Industrial Disputes Act, 1947 — Section 9
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High Courts16 Jun 2000

General Secretary, K.T. Kamdar Union Vs Prashant Mukundray Mehta and Others

Gujarat High Court · (2001) 89 FLR 239 : (2002) 4 LLJ 471

Bombay Industrial Relations Act, 1946 — Section 13, 20, 23Constitution of India, 1950 — Article 226, 227
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High Courts16 Jun 2000

Shamji Premji Chandarana Vs Nagindas Chhaganlal

Gujarat High Court · (2000) 06 GUJ CK 0026

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High Courts16 Jun 2000Dismissed

Parmar Prabhudas Sahnabhai Vs Canara Bank

Gujarat High Court · (2000) 06 GUJ CK 0023

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High Courts16 Jun 2000Dismissed

General Secretary, K.T. Kamdar Union Vs Prashant Mukundray Mehta

Gujarat High Court · (2001) 89 FLR 239 : (2002) 4 LLJ 471

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High Courts16 Jun 2000Dismissed

M.I. Khan Vs Director General

Gujarat High Court · (2000) 06 GUJ CK 0020

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High Courts16 Jun 2000

Dy. Executive Engineer Vs Jayantibhai Chhimabhai

Gujarat High Court · (2001) 89 FLR 446

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High Courts16 Jun 2000Dismissed

Jitendrakumar T. Patel Vs Managing Director

Gujarat High Court · (2000) 06 GUJ CK 0013

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High Courts16 Jun 2000

Regional Director, E.S.I. Corporation Vs Accumax Ltd. Rajkot

Gujarat High Court · (2001) 88 FLR 1025 : (2000) 3 GLR 2212 : (2001) 1 LLJ 497

Employees State Insurance Act, 1948 — Section 2(22), 77Industrial Disputes Act, 1947 — Section 9A
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High Courts16 Jun 2000Dismissed

Kusumben Chhaganlal Patel Vs The Taluka Development Officer

Gujarat High Court · (2000) 4 GLR 389

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High Courts14 Jun 2000Dismissed

Oriental Insurance Co. Ltd. Vs Aminaben Rahimbhai Kadiwala

Gujarat High Court · (2001) 21 GLH 23

Motor Vehicles Act, 1988 — Section 149(2)
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High Courts14 Jun 2000Dismissed

Oriental Insurance Co. Ltd. Vs Aminaben Rahimbhai Kadiwala and Others

Gujarat High Court · (2003) ACJ 1096 : (2001) 2 GLR 1108

Motor Vehicles Act, 1988 — Section 149(1), 149(2), 171
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High Courts12 Jun 2000Allowed

Madhusinh Juwansinh Parmar Vs The State of Gujarat and Others

Gujarat High Court · (2001) 1 GLR 672

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High Courts12 Jun 2000

Hajraben Adam Girnari and Another Vs State of Gujarat and Others

Gujarat High Court · (2001) 4 GLR 3563

Constitution of India, 1950 — Article 226, 227Gujarat Municipalities Act, 1963 — Section 38, 38(4)
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High Courts12 Jun 2000

Piramal Financial Services Ltd. Vs Reserve Bank of India

Gujarat High Court · (2001) 104 CompCas 299

Companies Act, 1956 — Section 450, 450(2)
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High Courts12 Jun 2000Dismissed

Hajaraben Adam Girnari and Another Vs State of Gujarat and Others

Gujarat High Court · AIR 2001 Guj 25

Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 38
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High Courts12 Jun 2000Allowed

Madhusinh Juwansinh Parmar through Power of Attorney-Holder, Parmar Kalansinh Madhusinh Vs State of Gujarat and Others

Gujarat High Court · (2001) 1 GLR 672

Constitution of India, 1950 — Article 226
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High Courts29 May 2000

District Education Officer Vs Rajvirsinh K. Rathod

Gujarat High Court · (2000) 05 GUJ CK 0050

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High Courts18 May 2000

Anida (Vachara) Jute Seva Sahakari Mandali Ltd. Vs Manibhai Punjabhai Patel

Gujarat High Court · (2000) 87 FLR 239

Industrial Disputes Act, 1947 — Section 25F, 33A
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High Courts10 May 2000Allowed

Gulabben Arjunbhai Garasiya Vs State of Gujarat

Gujarat High Court · (2000) 05 GUJ CK 0094

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