High Courts29 Jun 2000Dismissed
Kanaiyalal M. Panchal Vs Heirs of Mangalaben
Gujarat High Court · (2000) 06 GUJ CK 0005
Transfer of Property Act, 1882 — Section 123
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,270 of 1,769
High Courts28 Jun 2000
District Education Officer Himmatnagar Vs Rajvirsinh K. Rathod
Gujarat High Court · (2001) 1 GLR 398
High Courts28 Jun 2000Allowed
Sarjubhai Kantilal Patel Vs Bhikhubhai Maganbhai Patel
Gujarat High Court · (2001) 2 GLR 1348
High Courts28 Jun 2000
Rajesh Babubhai Damania Vs ITO
Gujarat High Court · (2001) 169 CTR 346
Income Tax Act, 1961 — Section 256(1)
High Courts28 Jun 2000Allowed
District Education Officer, Himmatnagar Vs Rajvirsinh K. Rathod
Gujarat High Court · (2001) 21 GLH 299 : (2001) 1 GLR 398
Constitution of India, 1950 — Article 14, 15(4)Gujarat Secondary Education Act, 1972 — Section 2
High Courts28 Jun 2000Allowed
Sarjubhai Kantilal Patel and Others Vs Bhikhubhai Maganbhai Patel and Others
Gujarat High Court · (2001) 2 GLR 1348
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 3(1), Order 32 Rule 4, Order 7 Rule 11, 115Guardians and Wards Act, 1890 — Section 19
High Courts27 Jun 2000
Decom Marketing (P.) Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2001) 114 TAXMAN 678
Income Tax Act, 1961 — Section 256(1), 28, 30, 31, 32
High Courts27 Jun 2000Dismissed
Kantilal @ K. Lal Gordhandas Soni Vs State of Gujarat
Gujarat High Court · (2000) 3 GLR 2410 : (2003) 1 RCR(Criminal) 162
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 154, 3
High Courts27 Jun 2000
Decom Marketing (P) Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2000) 164 CTR 230
Income Tax Act, 1961 — Section 256(1), 28, 30, 36, 36(1)
High Courts27 Jun 2000Allowed
New India Assurance Co. Ltd. Vs Bhagvanbhai Danabhai
Gujarat High Court · (2001) ACJ 1490 : (2001) 1 GLR 292
High Courts27 Jun 2000Allowed
New India Assurance Co. Ltd. Vs Bhagwanbhai Danabhai and Another
Gujarat High Court · (2001) ACJ 1490 : (2001) 1 GLR 292
Motor Vehicles Act, 1939 — Section 173(2), 95
High Courts26 Jun 2000
Ishwarbhai Babubhai Vaghela Vs Ranjanben Gokalbhai Prajapati
Gujarat High Court · (2002) ACJ 69 : (2000) 4 GLR 220
Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 163A, 166
High Courts23 Jun 2000Dismissed
Pargi Ibrahim Kalabhai Vs State of Gujarat
Gujarat High Court · (2000) 06 GUJ CK 0082
High Courts23 Jun 2000Dismissed
S.P. Patel Vs Bhavnagar Muni. Corpn.
Gujarat High Court · (2000) 4 GLR 628
High Courts23 Jun 2000
Jethabhai Ranabhai Solanki Vs State Government of Gujarat
Gujarat High Court · (2000) 06 GUJ CK 0063
Industrial Disputes Act, 1947 — Section 10(1)
High Courts23 Jun 2000Dismissed
Janakrai K. Chavda Vs Commissioner
Gujarat High Court · (2000) 06 GUJ CK 0061
High Courts23 Jun 2000Allowed
Mafatbhai V. Shah Vs Secretary, Govt. of India and Others
Gujarat High Court · (2001) 104 CompCas 326 : (2001) 1 GLR 220
Companies (Court) Rules, 1959 — Rule 308Companies Act, 1956 — Section 135, 449, 643, 643(1)
High Courts23 Jun 2000Dismissed
Abedinbhai Turabbhai Vahora Vs Chhaganbhai Devabhai Bharwad and Others
Gujarat High Court · (2001) 1 GLR 674
Arms Act, 1959 — Section 25(1), 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401, 417, 423(4)Evidence Act, 1872 — Section 103, 104
High Courts23 Jun 2000Allowed
Gujarat State Road Transport Corporation and Another Vs Bhavanbhai Mavjibhai Rathod
Gujarat High Court · (2001) 2 GLR 1340 : (2002) 4 LLJ 483
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Jun 2000Allowed
Naliniben L. Patel Vs Heirs of Jashodaben C. Patel and Others
Gujarat High Court · AIR 2000 Guj 327 : (2000) 3 GLR 2266
Succession Act, 1925 — Section 218