High Courts21 Jul 2000
Kariel Kunnancheri Shridharan Vs State of Gujarat and Others
Gujarat High Court · (2001) 1 GLR 832
Bombay Police Act, 1951 — Section 31(2)Constitution of India, 1950 — Article 14, 16, 226, 227
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,267 of 1,769
High Courts21 Jul 2000Dismissed
Isaak Ibrahim Sandhi Novda Vs State of Gujarat
Gujarat High Court · (2000) 3 GLR 602
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts21 Jul 2000Dismissed
Sanmukhlal K. Darji Vs District Panchayat, Surat and Another
Gujarat High Court · (2001) 1 GLR 772
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 2(1), 2(1A), 2(3), 6, 6(1A)Civil Procedure Code, 1908 (CPC) — Section 100Gujarat Panchayats Act, 1961 — Section 320
High Courts21 Jul 2000
Maharaja Sayajirao University Vs Arvindbhai Parsottambhai Shah
Gujarat High Court · (2000) 07 GUJ CK 0014
Factories Act, 1948 — Section 2Industrial Employment (Standing Orders) Act, 1946 — Section 2Payment of Wages Act, 1936 — Section 2
High Courts21 Jul 2000
Latif Chhmtumiya Shaikh Vs State of Gujarat Sabirhusein R. Malek Vs District Collector and Others
Gujarat High Court · (2000) 3 GLR 2362
High Courts21 Jul 2000Dismissed
H. N. Rao Vs State of Gujarat
Gujarat High Court · (2000) 07 GUJ CK 0012
High Courts21 Jul 2000Dismissed
Sanmukhlal K. Darji Vs District Panchayat
Gujarat High Court · (2001) 1 GLR 772
High Courts21 Jul 2000Dismissed
Ramanbhai B. Dalwadi Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 647
High Courts21 Jul 2000Dismissed
Pandurang V. Kulkarni and Another Vs Life Insurance Corporation
Gujarat High Court · (2001) 2 GLR 1310
Constitution of India, 1950 — Article 226Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 36, 39, 40, 47Life Insurance Corporation Act, 1956 — Section 49(2)
High Courts20 Jul 2000
Mishrimal Anandkumar and Others Vs Polycot Cables Pvt. Ltd.
Gujarat High Court · (2001) 104 CompCas 353
Companies Act, 1956 — Section 433, 434, 434(1)State Financial Corporations Act, 1951 — Section 29
High Courts20 Jul 2000
Rameshray Panchuray Vs State of Gujarat
Gujarat High Court · (2001) 2 GLR 1280
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323
High Courts19 Jul 2000
Govindbhai Shambhubhai Chauhan Vs State of Gujarat
Gujarat High Court · (2001) 4 GLR 3341
Criminal Procedure Code, 1973 (CrPC) — Section 389
High Courts18 Jul 2000
Gulammohammed Abdulmajeed Ansari Vs State of Gujarat
Gujarat High Court · (2000) 07 GUJ CK 0022
High Courts18 Jul 2000
Rameshchandra Shamjibhai Raniga Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 1
Constitution of India, 1950 — Article 14Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(3), 10(5), 10(6), 11Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 2, 3(1), 4
High Courts17 Jul 2000Dismissed
Lucious S. Christian Vs Union of India (UOI)
Gujarat High Court · (2000) 07 GUJ CK 0091
High Courts17 Jul 2000
Vinodbhai Shivabhai Vs Employees'' State Insurance Corporation
Gujarat High Court · (2001) ACJ 1844 : (2001) 91 FLR 98 : (2000) 3 GLR 2095 : (2001) 1 LLJ 34
Employees State Insurance Act, 1948 — Section 2(1)(1), 2(15A), 2(15B), 82
High Courts12 Jul 2000
Jayantilal A. Khatri Vs Bhagwandas V. Khatri
Gujarat High Court · (2001) 21 GLH 525
High Courts12 Jul 2000Allowed
Atul Limited Vs Commissioner
Gujarat High Court · (2005) 188 ELT 21 : (2001) GLR 36
High Courts12 Jul 2000Dismissed
Vadodara City District Samasth Mali Samaj Panch Vs State of Gujarat
Gujarat High Court · (2001) CriLJ 184
High Courts11 Jul 2000
Commissioner of Income Tax Vs Kaira Dist. Co-op. Milk Producers Union Ltd.
Gujarat High Court · (2001) 165 CTR 57
Income Tax Act, 1922 — Section 10(1)Income Tax Act, 1961 — Section 2(24), 256(1), 28, 28, 28(iv)