High Courts02 May 2001Dismissed
Vinodbala Biharilal Raval Vs State of Gujarat
Gujarat High Court · (2001) 05 GUJ CK 0027
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,222 of 1,769
High Courts02 May 2001Dismissed
Electrex (India) Ltd. Vs State of Gujarat
Gujarat High Court · (2002) 4 GLR 3331
Companies Act, 1956 — Section 433, 434, 434(1), 439, 441Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts02 May 2001Allowed
State of Gujarat Vs Vastaji Hajurji Thakore
Gujarat High Court · (2001) 21 GLH 440
High Courts02 May 2001Allowed
B.J. Bhagora Vs Union of India (UOI)
Gujarat High Court · (2001) 05 GUJ CK 0001
Central Administrative Tribunal Rules of Practice, 1993 — Rule 154Constitution of India, 1950 — Article 226
High Courts01 May 2001
Bipin Shantilal Panchal Vs State of Gujarat
Gujarat High Court · (2002) 1 GLR 355
High Courts01 May 2001
Bipin Shantilal Panchal (II) Vs State of Gujarat and Another
Gujarat High Court · (2002) 1 GLR 355
Constitution of India, 1950 — Article 141, 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 24, 29, 37Penal Code, 1860 (IPC) — Section 120B
High Courts01 May 2001Dismissed
Raju @ Bimaldas Sindhi Vs State of Gujarat
Gujarat High Court · (2002) 2 GLR 1244
Criminal Procedure Code, 1973 (CrPC) — Section 194, 409
High Courts01 May 2001Dismissed
Sureshkumar Maganlal Patel Vs State of Gujarat
Gujarat High Court · (2001) 4 GLR 3737
High Courts01 May 2001Dismissed
Ahmedabad Municipal Corporation Vs Ellvina Samualbhai Christian
Gujarat High Court · (2002) 92 FLR 741 : (2001) 21 GLH 714 : (2001) 3 GLR 2338
Constitution of India, 1950 — Article 227Payment of Gratuity Act, 1972 — Section 4, 4(1)
High Courts30 Apr 2001
Narendra Shankarbhai Patel Vs State of Gujarat
Gujarat High Court · (2001) 04 GUJ CK 0058
Constitution of India, 1950 — Article 21, 22(1), 226Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(1), 437(3), 439, 498Gujarat Ownership Flats Act, 1973 — Section 3(2), 42, 7(1)(2)
High Courts30 Apr 2001Dismissed
Champakbhai Amirbhai Vasava Vs State of Gujarat
Gujarat High Court · (2001) CriLJ 4475 : (2001) 4 GLR 3730 : (2002) 1 RCR(Criminal) 420
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(1)Penal Code, 1860 (IPC) — Section 406, 420
High Courts30 Apr 2001Dismissed
Ramabhai Kanabhai Chavda Vs State of Gujarat
Gujarat High Court · (2001) 04 GUJ CK 0015
High Courts27 Apr 2001Dismissed
Ishverlal Vashrambhai Maheria Vs Rajesh Natvarlal Vyas
Gujarat High Court · (2002) 4 GLR 3721
High Courts27 Apr 2001Allowed
Kalidas @ Kali Rangnath Madrashi Vs Commissioner of Police
Gujarat High Court · (2001) 04 GUJ CK 0016
High Courts26 Apr 2001Dismissed
Gujarat State Civil Supplies Corporation Ltd. Vs State of Gujarat
Gujarat High Court · (2001) 04 GUJ CK 0066
High Courts26 Apr 2001Dismissed
Harshad V. Shah Vs Sudarshanbhai R. Shah
Gujarat High Court · (2002) CriLJ 3478 : (2002) 2 GLR 1040
Constitution of India, 1950 — Article 142, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 138, 311, 313, 397, 482
High Courts26 Apr 2001Dismissed
Kantilal Damodardas Shah C/o Rajkamal Provisions Stores Vs Union of India and Others
Gujarat High Court · (2001) 3 GLR 2415
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1), 5, 5Constitution of India, 1950 — Article 12, 13, 14, 19, 19(1)Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 2(2), 6, 7
High Courts26 Apr 2001Dismissed
Harshad V. Shah Vs Sudarshanbhai R. Shah and Another
Gujarat High Court · (2002) CriLJ 3478 : (2002) 2 GLR 1040
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 311, 397
High Courts26 Apr 2001Dismissed
Vahersinh Ramjibhai Vs State of Gujarat
Gujarat High Court · (2001) CriLJ 4485
Criminal Procedure Code, 1973 (CrPC) — Section 114, 156(3), 209, 294, 313Penal Code, 1860 (IPC) — Section 376
High Courts25 Apr 2001Dismissed
Multansingh Virusingh Vs Joitaram Shivdas Patel
Gujarat High Court · (2001) 04 GUJ CK 0067