High Courts17 Apr 2002Dismissed
Saiyed Munir Ali Ahmedmiya and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 2003 Guj 39 : (2002) 22 GLH 324
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,178 of 1,769
High Courts17 Apr 2002Dismissed
General Manager (Project), Oil and Natural Gas Corporation Ltd. and Another Vs Secretary, Gujarat Labour Union and Others
Gujarat High Court · (2003) 96 FLR 66 : (2003) 1 LLJ 862
Constitution of India, 1950 — Article 226, 227Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1)
High Courts17 Apr 2002
Commissioner of Wealth Tax Vs D.S. Virawala Suragwala
Gujarat High Court · (2002) 175 CTR 512 : (2003) 259 ITR 405
Income Tax Act, 1922 — Section 60A
High Courts16 Apr 2002Dismissed
Dhanvantari Seva Sahakari Mandali Ltd. Vs State of Gujarat
Gujarat High Court · (2002) 04 GUJ CK 0088
Gujarat Co-operative Societies Act, 1961 — Section 109
High Courts16 Apr 2002Dismissed
Kadarbhai Kasambhai Pirvani Vs State of Gujarat
Gujarat High Court · (2003) 1 GLR 109
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 409, 420
High Courts16 Apr 2002Partly Allowed
Gujarat Water Supply and Sewerage Board Vs Virgar Fulgar Goswami
Gujarat High Court · (2002) 04 GUJ CK 0019
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 25H
High Courts16 Apr 2002
Gujarat State Road Transport Corporation Vs Bhailalbhai R. Patel
Gujarat High Court · (2003) 4 GLR 3500
Industrial Disputes Act, 1947 — Section 11A
High Courts16 Apr 2002
Gujarat State Road Transport Corporation Vs Maganlal Bhikhabhai Raval
Gujarat High Court · (2003) 4 GLR 3575
Constitution of India, 1950 — Article 226, 227, 311(2)Industrial Disputes Act, 1947 — Section 11A
High Courts15 Apr 2002Dismissed
Jagubhai alias Jagdishbhai Ratanlal Chavla Vs State of Gujarat
Gujarat High Court · (2002) 04 GUJ CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts15 Apr 2002Dismissed
Arvind D. Chokshi Vs State of Gujarat
Gujarat High Court · (2002) 4 GLR 2862
Criminal Procedure Code, 1973 (CrPC) — Section 165, 165(1), 165(3), 165(5), 457Foreign Exchange Regulation Act, 1973 — Section 37(2)Income Tax Act, 1961 — Section 132A
High Courts15 Apr 2002Partly Allowed
Jitubhai Babubhai Vaja Vs State of Gujarat
Gujarat High Court · (2002) 04 GUJ CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 320Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Apr 2002Dismissed
Gani Mamad Bhagad Vagher Vs State of Gujarat
Gujarat High Court · (2003) 87 ECC 57 : (2002) 4 GLR 3189
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22
High Courts12 Apr 2002Partly Allowed
GSRTC Vs Shamalsinh Navalsinh Parmar
Gujarat High Court · (2002) 04 GUJ CK 0090
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts12 Apr 2002
Khorajiya Dawoodbhai Sulaiman and Another Vs State of Gujarat and Others
Gujarat High Court · AIR 2003 Guj 1 : (2002) 2 GLR 1821
Constitution of India, 1950 — Article 243EGujarat Panchayats (Amendment) Act, 1993 — Section 13, 13(1), 253, 264, 264(1)
High Courts12 Apr 2002Allowed
Amar Niranjan Bhatt Vs Commissioner, Public Provident Fund Scheme and Another
Gujarat High Court · AIR 2002 Guj 417 : (2002) 22 GLH 395 : (2002) 3 GLR 789
Public Provident Fund Act, 1968 — Section 3Succession Act, 1925 — Section 372
High Courts12 Apr 2002Dismissed
State of Gujarat Vs Alpin Industries and Others
Gujarat High Court · (2003) CriLJ 329 : (2002) 3 GLR 713
Drugs and Cosmetics Act, 1940 — Section 18, 25(4)
High Courts12 Apr 2002
CWT Vs Hazarat Pir Shah-E-Alam
Gujarat High Court · (2002) 175 CTR 523 : (2002) 123 TAXMAN 657
Wealth Tax Act, 1957 — Section 11, 16(5), 17, 17(1)(a), 5(1)(i)
High Courts12 Apr 2002
Commissioner of Income Tax Vs S.G. Chemicals and Pharmaceuticals Ltd.
Gujarat High Court · (2002) 175 CTR 618
Income Tax Act, 1961 — Section 80J
High Courts12 Apr 2002Dismissed
Navsari District Panchayat and Another Vs Sumanbhai Morarbhai Patel and Another
Gujarat High Court · (2003) 1 GLR 5
Constitution of India, 1950 — Article 226, 227Gujarat Civil Services Tribunal Act, 1972 — Section 11Industrial Disputes Act, 1947 — Section 10, 2, 25F
High Courts11 Apr 2002
Gujarat State Fertilizers and Chemicals Ltd. Vs H.S. Jani and Others
Gujarat High Court · (2003) 4 GLR 3617
Industrial Disputes Act, 1947 — Section 33C, 9A