High Courts04 Jul 2003Dismissed
Dr. Bhavesh M. Talsania Vs State of Gujarat
Gujarat High Court · (2003) 07 GUJ CK 0047
Constitution of India, 1950 — Article 14, 16, 226
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,132 of 1,769
High Courts04 Jul 2003
Salimbhai Abdulgaffar Shaikh Vs State of Gujarat
Gujarat High Court · (2003) 3 GLR 1899
Criminal Procedure Code, 1973 (CrPC) — Section 167, 173(2), 173(8), 389, 437Prevention of Terrorism Act, 2002 — Section 23, 24, 25, 28, 29
High Courts03 Jul 2003
Kanubha Gulabsinh Parmar Vs State of Gujarat
Gujarat High Court · (2004) 1 GLR 852
Constitution of India, 1950 — Article 226, 226(3), 227Gujarat Co-operative Societies Act, 1961 — Section 145(J), 145(U), 145(U)(1), 145F, 145F(1)Gujarat Panchayats (Amendment) Act, 1973 — Section 71, 87(1)
High Courts03 Jul 2003Allowed
Taluka Development Officer Vs Rameshchandra M. Bhatt
Gujarat High Court · (2003) 23 GLH 417 : (2003) 4 GLR 826 : (2004) 1 LLJ 438
Constitution of India, 1950 — Article 226, 227Urban Land (Ceiling and Regulation) Act, 1976 — Section 33
High Courts03 Jul 2003Allowed
Visvesvaraya Industrial Research and Devt. Centre Vs O.L. of Rustom Mills and Ind. Ltd and Another
Gujarat High Court · (2004) 50 SCL 594
Companies Act, 1956 — Section 456(3), 457Transfer of Property Act, 1882 — Section 106, 107
High Courts02 Jul 2003
Laxmikant Bhagubhai Vs D.K. Solanki
Gujarat High Court · (2005) 118 ECR 321 : (2004) 174 ELT 436
Criminal Procedure Code, 1973 (CrPC) — Section 139, 482Water (Prevention and Control of Pollution) Act, 1974 — Section 47
High Courts02 Jul 2003
Commissioner of Income Tax Vs Gujarat Aluminium Extrusions Pvt. Ltd.
Gujarat High Court · (2003) 184 CTR 297 : (2003) 263 ITR 453 : (2003) 133 TAXMAN 542
Income Tax Act, 1961 — Section 35, 35(1), 35(2)
High Courts02 Jul 2003Allowed
Nagjibhai J. Desai Vs Director of Municipalities and Others
Gujarat High Court · (2003) 2 GLR 1722
Constitution of India, 1950 — Article 14, 16Gujarat Municipalities Act, 1963 — Section 271, 47, 50
High Courts02 Jul 2003
Maganbhai Khanabhai Nandodaria Vs Vandematram Co-operative Society Ltd.
Gujarat High Court · (2003) 23 GLH 482
Constitution of India, 1950 — Article 227Gujarat Co-operative Societies Act, 1961 — Section 153(1), 153(6) , 155, 36, 36(1)Limitation Act, 1963 — Article 113
High Courts01 Jul 2003
Commissioner of Income Tax Vs Mrinalini V. Sarabhai
Gujarat High Court · (2003) 184 CTR 122 : (2004) 265 ITR 64 : (2003) 132 TAXMAN 257
Income Tax Act, 1961 — Section 40A(3)
High Courts01 Jul 2003Allowed
H.S. Chhadia Vs Union of India (UOI) and Others
Gujarat High Court · (2003) 2 GLR 1636
Central Civil Services (Pension) Rules, 1972 — Rule 48A, 48A(4)
High Courts30 Jun 2003Dismissed
Gohilvad Leua Patel Kelavani Mandal Vs Beenaben Harjibhai Nakarani
Gujarat High Court · (2003) 06 GUJ CK 0048
Constitution of India, 1950 — Article 226, 227Gujarat Secondary Education Act, 1972 — Section 35Gujarat Secondary Education Regulations, 1974 — Regulation 24
High Courts27 Jun 2003
Makwana Pravinbhai Gautambhai Vs State of Guajrat
Gujarat High Court · AIR 2004 Guj 9
Constitution of India, 1950 — Article 226Gujarat Panchayats (Amendment) Act, 1993 — Section 253
High Courts27 Jun 2003Dismissed
Shanabhai Madhurbhai Koli Patel Vs State of Gujarat
Gujarat High Court · (2004) CriLJ 268 : (2004) 24 GLH 408
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts26 Jun 2003Allowed
Prashant Vinodbhai Acharya Vs Regional Passport Officer
Gujarat High Court · (2004) 1 GLR 212
High Courts26 Jun 2003
Adambhai Sulemanbhai Desai Vs State of Gujarat
Gujarat High Court · (2004) 1 GLR 906
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 159
High Courts26 Jun 2003Dismissed
Sindhi Dafer Hayat Daud and Others Vs State of Gujarat
Gujarat High Court · (2003) 06 GUJ CK 0047
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 154, 215, 374(2), 464Penal Code, 1860 (IPC) — Section 114, 332, 342, 395, 397
High Courts26 Jun 2003
Saurashtra University and Another Vs Saurashtra University Karmachari Parivar
Gujarat High Court · (2004) 101 FLR 536 : (2004) 1 GLR 160
Gujarat University Service Tribunal Act, 1983 — Section 2, 7(3), 8Industrial Disputes Act, 1947 — Section 2Life Insurance Corporation Act, 1956 — Section 48(2)
High Courts25 Jun 2003
K.K. Solanki Vs Member Secretary
Gujarat High Court · (2003) 06 GUJ CK 0056
Constitution of India, 1950 — Article 226, 227fundamental Rules — Rule 22(C)
High Courts25 Jun 2003
Commissioner of Income Tax Vs Utkarsh Builders
Gujarat High Court · (2003) 184 CTR 293 : (2003) 264 ITR 697 : (2004) 134 TAXMAN 701
Income Tax Act, 1961 — Section 32(1)