High Courts06 Aug 2003Dismissed
Jetalben Jayantibhai Parmar and Others Vs Gujarat Secondary and Higher Secondary Education Board and Others
Gujarat High Court · (2003) 3 GLR 2396
Constitution of India, 1950 — Article 226, 41
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,128 of 1,769
High Courts06 Aug 2003Allowed
State of Gujarat Vs Ramesh Mopabhai Rathod
Gujarat High Court · (2003) 3 GLR 2590 : (2004) 2 LLJ 434
Industrial Disputes Act, 1947 — Section 11A, 17B, 2, 25F, 25H
High Courts05 Aug 2003Allowed
Shobhnaben Vs Devendra Omprakashbhai Oberoi
Gujarat High Court · (2004) 1 GLR 893
Civil Procedure Code, 1908 (CPC) — Section 16, 22, 23, 24Criminal Procedure Code, 1973 (CrPC) — Section 125, 498AHindu Marriage Act, 1955 — Section 10, 13, 21A, 9
High Courts05 Aug 2003Dismissed
Gopalsinh Bhimsinh Rathod Vs State of Gujarat
Gujarat High Court · (2003) 3 GLR 2656
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 307
High Courts05 Aug 2003Dismissed
Ahmedabad District Co-op. Bank Ltd. Vs Sureshbhai Babubhai Sunara
Gujarat High Court · (2003) 4 GLR 939
Constitution of India, 1950 — Article 226, 227
High Courts05 Aug 2003Dismissed
Municipal Commissioner Vs K.N. Palaniya Naka Clerk
Gujarat High Court · (2003) 08 GUJ CK 0020
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts05 Aug 2003Dismissed
Guj State Road Transport Corpn. Vs S.T. Karmachari Mandal
Gujarat High Court · (2003) 08 GUJ CK 0019
Constitution of India, 1950 — Article 226, 227State Transport Employees Service Regulations — Regulation 43A
High Courts05 Aug 2003Allowed
Ishwarbhai Sankarbhai Rabari Vs Gujarat University and Another
Gujarat High Court · (2003) 08 GUJ CK 0010
Constitution of India, 1950 — Article 226
High Courts04 Aug 2003
Patanjali J. Mishra and Others Vs Gujarat Public Service Commission and Others
Gujarat High Court · (2003) 23 GLH 691 : (2003) 3 GLR 2510
Constitution of India, 1950 — Article 14Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 8(5)
High Courts04 Aug 2003Dismissed
Jashubhai Dhanabhai Barad Vs State of Gujarat
Gujarat High Court · (2004) 24 GLH 324
Arms Act, 1959 — Section 25Bombay Police Act, 1951 — Section 135Constitution of India, 1950 — Article 226
High Courts04 Aug 2003Dismissed
Shriram Bearings Ltd. Vs Shantilal B. Parikh
Gujarat High Court · (2003) 23 GLH 357
Constitution of India, 1950 — Article 227, 311Industrial Disputes Act, 1947 — Section 11A
High Courts02 Aug 2003Partly Allowed
National Insurance Co. Ltd. Vs Pushpaben Hirabhai Mutchadia
Gujarat High Court · (2004) 2 ACC 516 : (2005) ACJ 1062 : AIR 2004 Guj 153
Constitution of India, 1950 — Article 227
High Courts01 Aug 2003Allowed
GSRTC Vs Pravin Joshi
Gujarat High Court · (2003) 08 GUJ CK 0065
Constitution of India, 1950 — Article 136, 226, 227Urban Land (Ceiling and Regulation) Act, 1976 — Section 33
High Courts01 Aug 2003Dismissed
Shrijee Trading Company and Others Vs State of Gujarat and Others
Gujarat High Court · (2003) 23 GLH 441 : (2003) 4 GLR 950 : (2003) 3 GLR 2331
Constitution of India, 1950 — Article 14, 19(1), 19(6)Essential Commodities Act, 1955 — Section 3
High Courts01 Aug 2003Allowed
State of Gujarat Vs Hasmukh Punjabhai Patel Oskar Indus.
Gujarat High Court · (2003) 23 GLH 724
Criminal Procedure Code, 1973 (CrPC) — Section 241, 252, 377
High Courts01 Aug 2003Dismissed
Narayanbhai Pannabhai Solanki Vs State of Gujarat
Gujarat High Court · (2004) CriLJ 1701
Penal Code, 1860 (IPC) — Section 201, 302, 363, 366, 376
High Courts31 Jul 2003Dismissed
Madhavsinh J. Vaghela Vs State of Gujarat
Gujarat High Court · (2003) 07 GUJ CK 0049
Constitution of India, 1950 — Article 226Gujarat Agricultural Produce Markets Rules, 1965 — Rule 16, 28
High Courts31 Jul 2003Allowed
Shushilaben Pravinbhai Thakkar Vs Sub Registrar
Gujarat High Court · AIR 2004 Guj 121 : (2003) 3 GLR 2752
Registration Act, 1908 — Section 72, 75
High Courts31 Jul 2003Allowed
Gujarat State Road Transport Corporation Vs Prabhatsinh Madhabhai Dabhi
Gujarat High Court · (2003) 07 GUJ CK 0039
Industrial Disputes Act, 1947 — Section 11A