COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 1,120 of 1,769

High Courts15 Oct 2003Dismissed

Pranjivan Harjivan Parmar Vs State of Gujarat and Others

Gujarat High Court · (2003) 23 GLH 553 : (2003) 3 GLR 2516

Constitution of India, 1950 — Article 13, 14, 21, 226, 245Gujarat Regularisation of Unauthorised Development Act, 2001 — Section 3, 3A, 4, 5, 9

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High Courts15 Oct 2003Dismissed

Gujarat State Land Develop Corporation Ltd. Vs Sompura Dharmednra Hathi C/o S.D. Rathod

Gujarat High Court · (2003) 10 GUJ CK 0015

Industrial Disputes Act, 1947 — Section 25F

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High Courts15 Oct 2003Allowed

State Bank of India Vs Pro. O.L. of Volvo Steel Ltd. (Presently, Stanrose Steel Ltd.)

Gujarat High Court · (2004) 53 SCL 139

Companies Act, 1956 — Section 448, 451, 456(1), 456(2), 529ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 13(9), 2(ZF)

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High Courts15 Oct 2003

Swati Omprakash Arya Vs State of Gujarat and Others

Gujarat High Court · AIR 2004 Guj 138

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High Courts14 Oct 2003Dismissed

Shanitbhai Ambalal Patel Vs Dholka Nagarpalika

Gujarat High Court · (2003) 10 GUJ CK 0013

Constitution of India, 1950 — Article 226Gujarat University Act, 1949 — Section 52(A)

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High Courts14 Oct 2003Dismissed

P.A. Chudasama Vs Secretary

Gujarat High Court · (2003) 10 GUJ CK 0004

Companies Act, 1956 — Section 619, 620Constitution of India, 1950 — Article 311Gujarat Civil Services (Revision of Pay) Rules, 1987 — Rule 4

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High Courts13 Oct 2003Allowed

Kalidas Girdhardas Patel Vs The Sapa Group Seva Sahkari Mandali Ltd. and Others

Gujarat High Court · (2003) 10 GUJ CK 0026

Constitution of India, 1950 — Article 227

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High Courts13 Oct 2003Allowed

Bipinchandra N. Ramanuj Vs Gujarat Water Supply and Sewerage Board

Gujarat High Court · (2003) 10 GUJ CK 0010

Constitution of India, 1950 — Article 14, 227Industrial Disputes Act, 1947 — Section 2, 25(F)

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High Courts09 Oct 2003Allowed

Raviraj Praful Thacker Vs State of Gujarat

Gujarat High Court · (2003) 23 GLH 797

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 169, 319, 397Penal Code, 1860 (IPC) — Section 302, 323, 324, 326, 502

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High Courts09 Oct 2003Allowed

Babubhai Bhagwanji Mehta Vs State of Gujarat Special Secretary (Appeals)

Gujarat High Court · (2004) 1 GLR 532

Gujarat Land Revenue Rules, 1972 — Rule 108(6)

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High Courts09 Oct 2003Allowed

Damor Bhagubhai Dalsing Vs Collector and District Magistrate

Gujarat High Court · (2004) 1 GLR 559

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High Courts09 Oct 2003Partly Allowed

Gujarat State Road Transport Corporation Vs Minor Deepaben

Gujarat High Court · (2003) 10 GUJ CK 0002

Motor Vehicles Act, 1939 — Section 110A

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High Courts09 Oct 2003Dismissed

Atladara Kelavani Mandal and Others Vs State of Gujarat and Others

Gujarat High Court · (2004) 24 GLH 383 : (2004) 1 GLR 244

Constitution of India, 1950 — Article 14, 19, 19(1), 28(1)(3), 29Gujarat Secondary Education Act, 1972 — Section 34, 35, 36

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High Courts08 Oct 2003Allowed

C.J. Thakkar Vs State of Gujarat

Gujarat High Court · (2003) 10 GUJ CK 0028

Bombay Civil Services Rules, 1959 — Rule 189A, 330, 48AConstitution of India, 1950 — Article 226, 366(17)Gratuity Act, 1972 — Section 14

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High Courts08 Oct 2003Dismissed

Junagadh Municipality Vs State of Gujarat

Gujarat High Court · (2003) 3 GLR 2663

Constitution of India, 1950 — Article 123, 13(3), 154, 163, 163(1)Excess Profits Tax Act, 1940 — Section 1(2)General Clauses Act, 1897 — Section 3(29), 6

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High Courts08 Oct 2003Allowed