High Courts03 Sept 2004Allowed
Manish N. Modi, Dy. Section Officer Vs State of Gujarat
Gujarat High Court · (2004) 09 GUJ CK 0001
Special (GSS) Competitive Exam Rules, 1983 — Rule 11
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,083 of 1,769
High Courts02 Sept 2004Dismissed
H.B. Gorasia since Deceased thro his Heirs Vs New India Assurence Co. Ltd. and Others
Gujarat High Court · (2004) 09 GUJ CK 0071
General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 23(F), 31, 4, 40
High Courts02 Sept 2004
State of Gujarat Vs Vinubhai Laljibhai Patel
Gujarat High Court · (2004) 09 GUJ CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 25, 26Penal Code, 1860 (IPC) — Section 120B, 201, 302, 363, 364
High Courts02 Sept 2004
Parmar Madhuri Maheshkumar and Parmar Priyank Chandrasinh Vs Joint Admission Committee for Professional Courses
Gujarat High Court · (2004) 09 GUJ CK 0062
Constitution of India, 1950 — Article 226
High Courts02 Sept 2004Allowed
Dr. B.T. Malampara Vs State of Gujarat
Gujarat High Court · (2005) 1 GLR 599 : (2005) 2 RCR(Criminal) 547
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)Penal Code, 1860 (IPC) — Section 177, 201, 218, 302, 498A
High Courts01 Sept 2004Dismissed
Mansing R. Dodiya 7th Joint Civil Judge Vs High Court of Gujarat
Gujarat High Court · (2004) 09 GUJ CK 0053
Bombay Civil Services Rules, 1959 — Rule 46Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 6
High Courts01 Sept 2004
Parmar Alpaben Sanabhai Vs State of Gujarat
Gujarat High Court · (2004) 3 GLR 589
Constitution of India, 1950 — Article 14, 15, 16, 16(1), 16(4)
High Courts01 Sept 2004Allowed
Escol Electromech Ltd. Vs Union of India (UOI)
Gujarat High Court · (2004) 09 GUJ CK 0042
Central Excise Rules, 1944 — Rule 173BCentral Excises and Salt Act, 1944 — Section 11A, 11A(1)Constitution of India, 1950 — Article 226
High Courts31 Aug 2004Dismissed
Chamar Devrambhai Dudhabhai and Others Vs Gujarat Agriculture University and Others
Gujarat High Court · (2004) 08 GUJ CK 0094
Constitution of India, 1950 — Article 14, 16
High Courts31 Aug 2004
Maganbhai Kalidas Patel M.D. of Kaushideep Cold Storage Pvt. Ltd. Vs Chhani Nagrik Sahkari Bank
Gujarat High Court · (2004) 08 GUJ CK 0088
High Courts31 Aug 2004Allowed
Vidya Mandir Vali Vidhyarthi Hita Rakshak Samiti Vs State of Gujarat
Gujarat High Court · (2004) 08 GUJ CK 0052
Bombay Primary Education Act, 1947 — Section 40A, 54, 59Constitution of India, 1950 — Article 14, 19(1), 21, 226
High Courts31 Aug 2004Dismissed
Rohit S. Mankad Vs Bank of India
Gujarat High Court · (2005) 1 LLJ 997
Bank of India Officer Employees (Discipline and Appeal) Regulations, 1964 — Regulation 14, 15Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 4(F)Constitution of India, 1950 — Article 226, 311
High Courts31 Aug 2004
Ikbal Jusubbhai Sumara Vs The State of Gujarat and Others
Gujarat High Court · (2004) 08 GUJ CK 0036
Penal Code, 1860 (IPC) — Section 302
High Courts31 Aug 2004
Deepakbhai J. Shah Vs State of Gujarat
Gujarat High Court · AIR 2005 Guj 115 : (2004) 24 GLH 789 : (2005) 1 GLR 373
Gujarat Town Planning and Urban Development Act, 1976 — Section 112, 19, 2, 20, 20(2)Land Acquisition Act, 1894 — Section 12(2), 4
High Courts27 Aug 2004Dismissed
Khantunbibi Mohmad Shafi Vs State of Gujarat
Gujarat High Court · (2004) 08 GUJ CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(2), 21, 29, 37
High Courts27 Aug 2004
Gujarat Electricity Board Vs Nalin Premshanker Rawal
Gujarat High Court · (2004) 08 GUJ CK 0031
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10(1)
High Courts27 Aug 2004Allowed
Kantaben Chandulal Shah Vs Gajiben
Gujarat High Court · AIR 2005 Guj 49
High Courts26 Aug 2004Dismissed
J.A. Desai Vs Gujarat Housing Board
Gujarat High Court · (2005) 105 FLR 359
Constitution of India, 1950 — Article 14, 226
High Courts26 Aug 2004Dismissed
Gupta Global Exim Pvt. Ltd. Vs M.V. Asean Express
Gujarat High Court · (2004) 08 GUJ CK 0033
Arbitration and Conciliation Act, 1996 — Section 44, 45, 8, 8(1), 8(2)
High Courts26 Aug 2004Dismissed
Shri K.K. Atara Vs Bagasara Nagar Palika and Another
Gujarat High Court · (2004) 08 GUJ CK 0010