High Courts23 Jun 2005Allowed
Executive Engineer (Mechanical) Vs Chetan P. Oza
Gujarat High Court · (2005) 107 FLR 797 : (2005) 2 GLR 1778
Industrial Disputes Act, 1947 — Section 25(B), 25(B)(1), 25(B)(2), 25(F)
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,051 of 1,770
High Courts22 Jun 2005Allowed
Pappu alias Nilesh Abaji Patil Vs State of Gujarat and Others
Gujarat High Court · (2005) 06 GUJ CK 0049
Penal Code, 1860 (IPC) — Section 379
High Courts22 Jun 2005Allowed
Shakraji Jagaji Raval Vs State of Gujarat and Others
Gujarat High Court · (2005) 06 GUJ CK 0048
High Courts22 Jun 2005Allowed
Vijaykumar O. Yadav and Others Vs Union of India (UOI) and Others
Gujarat High Court · (2005) 06 GUJ CK 0016
Cantonments Act, 1924 — Section 13, 13(1), 13(3), 13(4), 13(5)Constitution of India, 1950 — Article 226
High Courts22 Jun 2005Allowed
State of Gujarat Vs Kishorekumar Bhikhubhai Gondal and Another
Gujarat High Court · (2005) CriLJ 4304
Criminal Procedure Code, 1973 (CrPC) — Section 197, 378Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 20, 7
High Courts22 Jun 2005Allowed
State of Gujarat and Others Vs Narsinhdas Krishnadas Agravat
Gujarat High Court · (2005) 06 GUJ CK 0006
Central Excise Rules, 1944 — Rule 8(1)Constitution of India, 1950 — Article 14, 16Police Service (Regulation of Seniority) Rules, 1954 — Rule 3(3)
High Courts21 Jun 2005Allowed
Bhimabhai Bhanubhai Kunkna Vs State of Guajrat and Others
Gujarat High Court · (2005) 06 GUJ CK 0017
Penal Code, 1860 (IPC) — Section 379
High Courts21 Jun 2005
Commissioner of Income Tax Vs Scientific Chemicals
Gujarat High Court · (2005) 198 CTR 665 : (2005) 278 ITR 199
Income Tax Act, 1961 — Section 256(1), 271, 271(1), 274
High Courts20 Jun 2005Allowed
Ramesh @ Bhikharam Meghvad (Marvadi) Vs State of Guajrat and Others
Gujarat High Court · (2005) 06 GUJ CK 0051
High Courts20 Jun 2005Allowed
Chandrakant @ Lalo Amratlal Soni Vs The State of Gujrat and Others
Gujarat High Court · (2005) 06 GUJ CK 0050
High Courts20 Jun 2005Allowed
Maheshbhai Dhayabhai Aud Vs State of Gujarat and Others
Gujarat High Court · (2005) 06 GUJ CK 0047
Penal Code, 1860 (IPC) — Section 379
High Courts20 Jun 2005Dismissed
Kaira District Co-Operative Milk Producers Union Ltd. Vs Raising Mangalbhai Parmar
Gujarat High Court · (2005) 06 GUJ CK 0033
High Courts20 Jun 2005
Gandhidham Spinning and Manufacturing Co. Ltd. Vs Punjabhai Murjibhai and Others
Gujarat High Court · (2006) 1 LLJ 769
Constitution of India, 1950 — Article 226, 227
High Courts20 Jun 2005Allowed
Shivshakti Rolling Mills Vs Patel Rasiklal Mangaldas and Others
Gujarat High Court · (2005) 06 GUJ CK 0005
High Courts17 Jun 2005
Halk Finansal Kiralama A.S. Vs M.V. Lima I
Gujarat High Court · (2005) 06 GUJ CK 0041
Civil Procedure Code Amendment Act, 1951 — Section 14Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 14 Rule 1, Order 49 Rule 3, Order 7 Rule 10, 116Criminal Procedure Code, 1973 (CrPC) — Section 188
High Courts17 Jun 2005Dismissed
Anjar Daudi Vhora Jamat Anjar Ni Masjid Vs State of Gujarat
Gujarat High Court · (2005) 06 GUJ CK 0018
Constitution of India, 1950 — Article 26Gujarat Town Planning and Urban Development Act, 1976 — Section 41(1), 65Waqf Act, 1995 — Section 51, 51(1), 91
High Courts17 Jun 2005Dismissed
PVD Plast Mould Industries Ltd. Vs ING BHF Bank Aktiengesellschaft
Gujarat High Court · (2008) 144 CompCas 495
Companies Act, 1956 — Section 483
High Courts16 Jun 2005Dismissed
State of Gujarat Vs Punabhai Ramabhai Machhi
Gujarat High Court · (2005) CriLJ 3631 : (2005) 2 GLR 1767
Criminal Procedure Code, 1973 (CrPC) — Section 16, 378, 7(1)Prevention of Food Adulteration Rules, 1955 — Rule 14
High Courts16 Jun 2005
Praful M. Patel Vs Wonderweld Electrodes Pvt. Ltd. and Others
Gujarat High Court · (2005) 4 RCR(Criminal) 60
Companies Act, 1956 — Section 10(F), 397, 398
High Courts16 Jun 2005Allowed
Ganpatbhai T. Prajapati Vs Food Inspector and 2
Gujarat High Court · (2005) 25 GLH 389
Criminal Procedure Code, 1973 (CrPC) — Section 313