COURT ARCHIVE

Gujarat High Court judgments, 2017

1,314 judgments · page 7 of 66

High Courts15 Sept 2017

AMRAT VAKTAJI PRAJAPATI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 09 GUJ CK 0031

Constitution of India, Article 14, Article 21, Article 19 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2) -Gujarat Prohibition Act, 1949, Section 81, Section 116(b), Section 66(1)B, Section 65AE, Section 116(1)(b)

Read judgment

High Courts15 Sept 2017

HAFIZODDIN ALIAS SARIF KALIYA S/O ALIMUDDIN SHAIKH Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 09 GUJ CK 0029

Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b) -Gujarat Prohibition Act, 1949, Section 81, Section 99, Section 98(2), Section 65E

Read judgment

High Courts15 Sept 2017

YAGNIK @ BHURO VISHNUBHAI PATEL Vs COMMISSIONER OF POLICE, & ORS.

Gujarat High Court · (2017) 09 GUJ CK 0026

Indian Penal Code, 1860, Section 420, Section 114, Section 380, Section 406 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

Read judgment

High Courts15 Sept 2017

RAJIVKUMAR @ BITU BALWANTSINH JUGALAJI LAT Vs COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 09 GUJ CK 0009

Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b) -Gujarat Prohibition Act, 1949, Section 81, Section 98(2), Section 116(1)B, Section 65E

Read judgment

High Courts14 Sept 2017

ANKIT @ PINTU PRAVINSINH JADAV Vs POLICE COMMISSIONER, RAJKOT & ORS.

Gujarat High Court · (2017) 09 GUJ CK 0025

Indian Penal Code, 1860, Section 114, Section 379, Section 356 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

Read judgment

High Courts14 Sept 2017

NITINKUMAR @ SAMBHU S/O DINESHBHAI PATEL Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 09 GUJ CK 0023

Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b) -Gujarat Prohibition Act, 1949, - Section 81, Section 99, Section 98(2), Section 65AE

Read judgment

High Courts14 Sept 2017

RAJESHKUMAR JOGILAL SAVITA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 09 GUJ CK 0021

Indian Penal Code, 1860, Section 114, Section 380, Section 457, Section 454 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

Read judgment

High Courts14 Sept 2017

SALMAN @ SALMAN BENDO S/O. AAEUB SAIYED Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 09 GUJ CK 0019

Gujarat Prevention of Anti Social Activities Act, 1985, - Section 3(2), Section 2(b) -Gujarat Prohibition Act, 1949, - Section 81, Section 99, Section 98, Section 65AE, Section 116(1)(b)

Read judgment

High Courts14 Sept 2017

SANDEEP S/O DILIPBHAI PARMAR(THAKOR) Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 09 GUJ CK 0018

Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b) -Gujarat Prohibition Act, 1949, Section 81, Section 99, Section 98(2), Section 65AE

Read judgment

High Courts14 Sept 2017

TUSHAR ANILBHAI KOTHARI Vs COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 09 GUJ CK 0017

Indian Penal Code, 1860, Sections 379 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

Read judgment

High Courts13 Sept 2017

JAHIR @ WAHID @ BHURIYA FARIDKHAN SAIYAD Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 09 GUJ CK 0024

Indian Penal Code, 1860, Section 324, Section 323, Section 380, Section 506(2), Section 294b -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

Read judgment

High Courts13 Sept 2017

PRADEEPKUMAR @ MAMA S/O. CHUNILAL KUSHWAH Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 09 GUJ CK 0020

Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b) -Gujarat Prohibition Act, 1949, Section 81, Section 116(c), Section 65E

Read judgment

High Courts12 Sept 2017

K C MEHTA SINCE DECEASED THROUGH HIS HEIR AND LEGAL REPRESENTATIVE Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 09 GUJ CK 0022

Read judgment

High Courts12 Sept 2017

ASHWINBHAI JAYANTILAL RASANIYA Vs UDAVAT MAHENDRASINH VISUSINH & ORS.

Gujarat High Court · (2017) 09 GUJ CK 0016

Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals

Read judgment

High Courts12 Sept 2017

DILIPBHAI @ DILO GANDUBHAI MAKWANA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 09 GUJ CK 0015

Indian Penal Code, 1860, Section 66(1)(b), Section 116(b), Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

Read judgment

High Courts12 Sept 2017

MIHIR PRAVINCHANDRA DESAI Vs STATE OF GUJARAT & OS.

Gujarat High Court · (2017) 09 GUJ CK 0013

Constitution of India, Article 226 - Power of High Courts to Issue certain writsIndian Penal Code, 1860, Section 120B, Section 420, Section 468, Section 471, Section 114, Section 467, Section 406, Section 506(2) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

Read judgment

High Courts11 Sept 2017

HINDUSTAN COCA COLA BEVERAGES PVT. LTD Vs SONALBEN M DANGAR & 2

Gujarat High Court · (2017) 09 GUJ CK 0060

Read judgment

High Courts11 Sept 2017

KAJAL ASHOKBHAI MORIYA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 09 GUJ CK 0014

Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

Read judgment

High Courts11 Sept 2017

NAVEDMIYA MEHMUDMIYA SAIYED Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 09 GUJ CK 0012

Indian Penal Code, 1860, Section 114, Section 379 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

Read judgment

High Courts11 Sept 2017

RAJESH @ RAJU S/O HARILAL YADAV Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 09 GUJ CK 0011

Gujarat Prevention of Anti Social Activities Act, 1985, - Section 3(2), Section 2(b) -Gujarat Prohibition Act, 1949, - Section 81, Section 99, Section 98, Section 116(c), Section 65EA

Read judgment