High Courts20 Apr 2017Allowed
RAMILA RAJUBHAI CHUNARA Vs COMMISSIONER OF POLICE & ORS.
Gujarat High Court · (2017) 04 GUJ CK 0075
Constitution of India, Article 226 -Prohibition Act, 1961, - Section 81, Section 99, Section 66B, Section 65E
COURT ARCHIVE
Gujarat High Court judgments, 2017
1,314 judgments · page 30 of 66
High Courts20 Apr 2017Allowed
SONAL W/O DEVABHAI MAKWANA Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 04 GUJ CK 0074
Constitution of India, Article 226 -Prohibition Act, 1961, Section 81, Section 66B, Section 116(1)B, Section 65AE
High Courts20 Apr 2017Allowed
SURAJ @ SURESH @ DON RAMESHBHAI RATNAJI BHIL Vs POLICE COMMISSIONER & ORS.
Gujarat High Court · (2017) 04 GUJ CK 0073
Indian Penal Code, 1860, Section 114, Section 380, Section 457, Section 454 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts20 Apr 2017Allowed
VIKAS @ VICKY S/O ISHWARBHAI DHOTIJOTA Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 04 GUJ CK 0072
Prohibition Act, 1961, Section 81, Section 99, Section 98, Section 66(1)B, Section 116(1)B, Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)
High Courts20 Apr 2017Allowed
YASINBHAI MOHAMMADBHAI MEMAN Vs COMMISSIONER OF POLICE & ORS.
Gujarat High Court · (2017) 04 GUJ CK 0071
Indian Penal Code, 1860, Section 114, Section 379, Section 380, Section 457 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts19 Apr 2017
HASMUKHBHAI JIVABHAI PATEL Vs STATE OF GUJARAT & Ors.
Gujarat High Court · (2017) 04 GUJ CK 0125
Constitution of India, Article 14, Article 21, Article 16 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions - Amendment of the Schedule - Dissolution of a District or a Regional CouncilUniversity Grants Commission Act, 1956, Section 26(1) - Power to make regulations
High Courts19 Apr 2017Allowed
CHIRAG S/O NANUBHAI THAKOR Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 04 GUJ CK 0070
Indian Penal Code, 1860, Section 114, Section 324, Section 323, Section 325, Section 380, Section 504, Section 457 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts19 Apr 2017Allowed
HITESH S/O CHAGANBHAI ROHIT Vs POLICE COMMISSIONER & ORS.
Gujarat High Court · (2017) 04 GUJ CK 0069
Prohibition Act, 1961, Section 81, Section 83, Section 99, Section 98, Section 66(1)B, Section 116(1)B, Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)
High Courts19 Apr 2017Allowed
HUSSAIN @ BATLA ISMAILBHAI DHOLKAWALA Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 04 GUJ CK 0068
Constitution of India, Article 226 -Prohibition Act, 1961, Section 81, Section 116(b), Section 66(1)B, Section 65AE
High Courts19 Apr 2017Allowed
MOHAMMADRAFIK AEHJAZKHAN PATHAN Vs COMMISSIONER OF POLICE & ORS.
Gujarat High Court · (2017) 04 GUJ CK 0067
Indian Penal Code, 1860, Section 114, Section 379, Section 380, Section 457, Section 454 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts19 Apr 2017Allowed
MOHAMMED HAIDER @ TIPU MOHAMMED HANIF SHAIKH Vs POLICE COMMISSIONER & ORS .
Gujarat High Court · (2017) 04 GUJ CK 0066
Indian Penal Code, 1860, Section 114, Section 324, Section 323, Section 427, Section 452, Section 394, Section 506(2), Section 294(b) -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts19 Apr 2017Allowed
MOHAMMEDFIROZ @ CHOR MOHAMMEDHANIF SHAIKH Vs POLICE COMMISSIONER & ORS.
Gujarat High Court · (2017) 04 GUJ CK 0065
Indian Penal Code, 1860, Section 114, Section 324, Section 323, Section 427, Section 452, Section 394, Section 506(2), Section 294(b) -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts19 Apr 2017Allowed
MOHIT @ CHHOTU VIJAYBHAI ALARBHAI RAJBHAR Vs COMMISSIONER OF POLICE & ORS.
Gujarat High Court · (2017) 04 GUJ CK 0064
Indian Penal Code, 1860, Section 114, Section 324, Section 380, Section 454, Section 294(b) -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts19 Apr 2017Allowed
MOHMED SAIF ALIAS SAIF DELHIWALA S/O MOHMED SALIM SAIYED Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 04 GUJ CK 0063
Indian Penal Code, 1860, Section 114, Section 324, Section 323, Section 504, Section 506(2) -Gujarat Police Act, 1951, Section 135 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts19 Apr 2017Allowed
SAMIRKHAN @ MANDVO S/O SALIMKHAN PATHAN Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 04 GUJ CK 0062
Indian Penal Code, 1860, Section 114, Section 147, Section 324, Section 307, Section 323, Section 148, Section 149, Section 427, Section 143, Section 504 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts19 Apr 2017Allowed
UPTENDRA @ BHUPENDRA @ TINIYO Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 04 GUJ CK 0061
Constitution of India, Article 226 -Prohibition Act, 1961, Section 81, Section 116(b), Section 66(1)B, Section 65AE
High Courts19 Apr 2017Allowed
WASIM @ CHINO S/O SALIM SHAIKH Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 04 GUJ CK 0060
Indian Penal Code, 1860, Section 114, Section 324, Section 323, Section 354, Section 504, Section 506(2) -Gujarat Police Act, 1951, Section 135 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts17 Apr 2017
UTTAR GUJARAT VIJ COMPANY LIMITED Vs PATEL OIL MILL JINNING FACTORY
Gujarat High Court · (2017) 04 GUJ CK 0126
Code of Civil Procedure, 1908, Section 100 - Second appealElectricity Act, 1910, Section 26(6)
High Courts17 Apr 2017Allowed
BIJENDRASING RAJJANSING THAKUR Vs POLICE COMMISSIONER & ORS.
Gujarat High Court · (2017) 04 GUJ CK 0059
Indian Penal Code, 1860, Section 114, Section 380, Section 461 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts17 Apr 2017Allowed
DILIPBHAI KARSHANBHAI CHANDARANA Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 04 GUJ CK 0058
Prohibition Act, 1961, Section 81, Section 116B, Section 66(1)B, Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)