High Courts04 May 2017Dismissed
BHANUMATIBEN NARAN WD/O NARAN MERAMAN BAMROTIA & ORS. Vs RAJAKBHAI YAKUBBHAI MARWADI & ORS.
Gujarat High Court · (2017) 05 GUJ CK 0028
COURT ARCHIVE
Gujarat High Court judgments, 2017
1,314 judgments · page 26 of 66
High Courts04 May 2017
BIPINBHAI BHIKHUBHAI PATEL Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 05 GUJ CK 0027
Prohibition Act, 1961, Section 81, Section 99, Section 98, Section 65E -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)
High Courts04 May 2017
HITESH S/O THAKOREDAS DHOTIJOTA Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 05 GUJ CK 0026
Prohibition Act, 1961, Section 81, Section 66B, Section 116(1)B, Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)
High Courts04 May 2017
MEET@BHAJI RAMESHBHAI KHAGRAM(LUVANA) Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 05 GUJ CK 0025
Indian Penal Code, 1860, Section 114, Section 435 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts04 May 2017
SHIRISHBHAI S/O DINESHBHAI RAMANBHAI VASAVA Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 05 GUJ CK 0024
Indian Penal Code, 1860, Section 114, Section 379, Section 447, Section 427, Section 356 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)
High Courts03 May 2017
PUJABEN SUBEDAR Vs STATE OF GUJARAT & Ors
Gujarat High Court · (2017) 05 GUJ CK 0055
Constitution of India, Article 226 - Power of High Courts to Issue certain writsIndian Penal Code, 1860, Section 376 - Punishment for rapeProtection Of Children From Sexual Offences Act, 2012, Section 6, Section 5
High Courts03 May 2017Allowed
LILABEN POPATJI AMBAJI THAKOR Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 05 GUJ CK 0023
Constitution of India, Article 226 -Prohibition Act, 1961, Section 81, Section 116(b), Section 66(1)B, Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(1), Section 2(b)
High Courts03 May 2017
SANDIP @ ARUN RAMKARAN SHARMA (NAYI) Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 05 GUJ CK 0022
Prohibition Act, 1961, Section 81, Section 116(1)B, Section 65E, Section 65AA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)
High Courts03 May 2017
SAMIM AJIM ANSARI Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 05 GUJ CK 0021
Prohibition Act, 1961, Section 81, Section 116(1)B, Section 65E, Section 65AA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)
High Courts03 May 2017Disposed
THE ORIENTAL INSURANCE COMPANYLTD Vs JENABAI RAMDHAN HAJAM & ORS.
Gujarat High Court · (2017) 05 GUJ CK 0020
High Courts02 May 2017
PASCHIM GUJARAT VIJ CO. LTD & 1 Vs HEIRS OF CHANDRAIKABEN HARPALSINH & 2
Gujarat High Court · (2017) 05 GUJ CK 0058
Code of Civil Procedure, 1908, Section 100 - Second appeal
High Courts02 May 2017Allowed
USMANGANI ABDULKADAR KARBHAARI Vs AJIT INDRAVADAN THAKKAR & ORS.
Gujarat High Court · (2017) 05 GUJ CK 0048
Transfer of Property Act, 1882, Section 41, Section 43, Section 52 - Transfer by ostensible owner - Transfer by unauthorised person who subsequently acquires Interest in prop- erty transferred - Transfer of property pending suit relating thereto
High Courts01 May 2017Allowed
Jivabhai Rupabhai Bhoi Vs Ratansinh Pratapsinh Charpor & 2 Ors
Gujarat High Court · (2017) 05 GUJ CK 0059
Motor Vehicles Act, 1988, Section 140, Section 140 - Liability to pay compensation in certain cases on the principle of no fault
High Courts01 May 2017Allowed
MAHMADBHAI GALUBHAI SHAIKH Vs MOMIN ABDULBHAI FIROJBHAI ( DELETED IN LOWER COURT ) & Ors
Gujarat High Court · (2017) 05 GUJ CK 0051
High Courts01 May 2017
ANIL TAPUBHAI THARECHA Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 05 GUJ CK 0019
Prohibition Act, 1961, Section 65-E -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)
High Courts01 May 2017
ASHRAFBHAI @ SHENU HUSENBHAI PILUDIYA Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 05 GUJ CK 0018
Prohibition Act, 1961, Section 81, Section 99, Section 66B, Section 65E -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)
High Courts01 May 2017Disposed
BACHUBHAI KANJIBHAI KOLI PATEL Vs JAYANTILAL KANTILAL THAKKER & ORS.
Gujarat High Court · (2017) 05 GUJ CK 0017
High Courts01 May 2017Dismissed
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs NATUBHAI SOMABHAI PARMAR & ANR.
Gujarat High Court · (2017) 05 GUJ CK 0016
High Courts01 May 2017
MARGATE @ MERRY @ BAIJU WILSON CHRISTIAN Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 05 GUJ CK 0015
Prohibition Act, 1961, Section 81, Section 66(1)B, Section 65E -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)
High Courts01 May 2017
MOHAMMADSARFUDDIN @ MONU MOHAMMADFAIYAZKHAN PATHAN Vs STATE OF GUJARAT & ORS.
Gujarat High Court · (2017) 05 GUJ CK 0014
Arms Act, 1959, Section 25(1)A, Section 25(1)B -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)