COURT ARCHIVE

Gujarat High Court judgments, 2017

1,314 judgments · page 20 of 66

High Courts06 Jul 2017

SANDIP S/O RATANLAL CHANDAK (MAHESHWARI) Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0038

Prohibition Act, 1961, Section 81, Section 99, Section 98, Section 116B, Section 66(1)B, Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts06 Jul 2017

SEERAJ @ DON HUSENBHAI KHALYANI THRO RAHISH RAHITBHAI KHALYANI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0037

Indian Penal Code, 1860, Section 114, Section 323, Section 385, Section 504, Section 384, Section 507, Section 506(2) -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts06 Jul 2017

SONUSING S/O BABANSING THAKUR Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0036

Prohibition Act, 1961, Section 81, Section 99, Section 98, Section 116B, Section 66(1)B, Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts05 Jul 2017

ARJANBHAI KESHAVBHAI RAMANI Vs STATE OF GUJARAT & 2

Gujarat High Court · (2017) 07 GUJ CK 0167

Constitution of India, Article 226 - Power of High Courts to Issue certain writsLand Acquisition Act, 1894, Section 11 -Land Acquisition, Rehabilitation and Resettlement Act, 2013, Section 24

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High Courts05 Jul 2017

BHAVESHBHAI S/O PUNABHAI VADDORIYA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0035

Prohibition Act, 1961, Section 81, Section 98(b), Section 66(1)B, Section 116(1)B, Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts05 Jul 2017

BHAVIK @ MUKESH DILIPBHAI DARJI Vs COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0034

Indian Penal Code, 1860, Section 114, Section 324, Section 379, Section 365, Section 294b -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts05 Jul 2017

DEVLABHAI JORIYABHAI BHABHOR Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0033

Indian Penal Code, 1860, Section 114, Section 380, Section 411, Section 457, Section 454 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts05 Jul 2017

DHRUPESH S/O JAYANTIBHAI PATEL Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0032

Prohibition Act, 1961, Section 81, Section 99, Section 98, Section 116B, Section 66(1)B, Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts05 Jul 2017Disposed

GUJARAT AYURVED UNIVERSITY Vs LABOUR COURT JAMNAGAR & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0031

Industrial Disputes Act, 1947, Section 2(j) - Definitions

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High Courts05 Jul 2017

KEYUR ALIAS KANJI BHASKARBHAI DESAI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0030

Indian Penal Code, 1860, Section 34, Section 384, Section 387, Section 389, Section 120(b), Section 506(2) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts05 Jul 2017

KRUPABEN @ KRIPABEN GOPALSINGH NITANAND SHARMA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0029

Indian Penal Code, 1860, Section 114, Section 379 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts05 Jul 2017

NOORMUHAMMAD@BABA@BATLO SHEIKHMUHAMMED SHEIKH Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0028

Indian Penal Code, 1860, Section 114, Section 323, Section 326, Section 392 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts05 Jul 2017

PARESHBHAI HIMMATBHAI PATEL Vs POLICE COMMISSIONER, VADODARA & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0027

Prohibition Act, 1961, Section 81, Section 66B, Section 116B, Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts04 Jul 2017

MALLINATH MAHARAJ TRUST Vs KALUBHA CHANDUBHA SOLANKI & ANR

Gujarat High Court · (2017) 07 GUJ CK 0168

Industrial Disputes Act, 1947, Section 11A, Section 2(j) - Powers of Labour Courts, Tribunals and National Tribunals to give appro- priate relief in case of discharge or dismissal of workmen - Definitions

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High Courts04 Jul 2017

RADHESHYAM TOURISM Vs RADHESHYAM TRAVELS PRIVATE LIMITED

Gujarat High Court · (2017) 07 GUJ CK 0165

Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High CourtCompanies Act, 1956, Section 27(1) - (1) In these articles-

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High Courts04 Jul 2017

AAKASH@AASHAN@AKKO SHYAMJIOMAL SUJNANI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0026

Indian Penal Code, 1860, Section 114, Section 324, Section 307, Section 323, Section 332, Section 506(2), Section 294b -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts04 Jul 2017

ASFAQ S/O NASIRAKHTAR SAIYAD MADANI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0025

Indian Penal Code, 1860, Section 114, Section 380, Section 411, Section 457, Section 454 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts04 Jul 2017

ASLAMBHAI MOHMEDHUSEIN PARMAR Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0024

Prohibition Act, 1961, Section 81, Section 66B, Section 116B, Section 65AE, Section 98D -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts04 Jul 2017

DHARMENDRA@ DHAMO @MILAN RAICHANDBHAI PATEL Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0023

Constitution of India, Article 226 - Power of High Courts to Issue certain writsIndian Penal Code, 1860, Section 114, Section 324, Section 307, Section 504, Section 506(2) -Gujarat Police Act, 1951, Section 135 -

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High Courts04 Jul 2017

IMRANKHAN IMTIYAZKHAN PATHAN THRU. HIS WIFE Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0022

Indian Penal Code, 1860, Section 114, Section 170, Section 384, Section 394, Section 506(2) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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