Gujarat High Court Judgments 2017 — Page 13

High Courts01 Aug 2017

RAJUBHAI S/O RANCHODBHAI RANA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 08 GUJ CK 0008

Prohibition Act, 1961, Section 99, Section 98, Section 66(1)B, Section 116(1)B, Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts01 Aug 2017

RAMESHBHA BHARABHA HATHAL Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 08 GUJ CK 0007

Prohibition Act, 1961, Section 81, Section 66B, Section 116B, Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts01 Aug 2017

SHARUKHKHAN @ BAKRU RASULKHAN AHMEDKHAN PATHAN Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 08 GUJ CK 0006

Indian Penal Code, 1860, Section 114, Section 324, Section 307, Section 323, Section 506(2), Section 506(1), Section 294b -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts01 Aug 2017

SOHIL KASAMBHAI MOHMADBHAI MANSURI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 08 GUJ CK 0005

Indian Penal Code, 1860, Section 120B, Section 114, Section 379, Section 411 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts01 Aug 2017Allowed

SUMITSINGH SURENDRANSINGH CHAUHAN Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 08 GUJ CK 0004

Constitution of India, Article 226 -Prohibition Act, 1961, - Section 81, Section 99, Section 116B, Section 66(1)B, Section 65AE, Section 65C

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High Courts01 Aug 2017

VINOD @ VINOD BIHARI S/O. JAGANNATHSINGH RAJPUT Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 08 GUJ CK 0003

Prohibition Act, 1961, Section 81, Section 99, Section 98, Section 116(c), Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts28 Jul 2017

ANITA W/O PRAKASHBHAI MAHESHBHAI CHUNARA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0153

Constitution of India, Article 226 -Prohibition Act, 1961, Section 81, Section 98(2), Section 66B, Section 65E

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High Courts28 Jul 2017

DHARMESH KIRANKUMAR ACHARYA Vs STATE OF GUJARAT

Gujarat High Court · (2017) 07 GUJ CK 0152

Indian Penal Code, 1860, Section 114, Section 498A, Section 306 - Abettor present when offence is committed - Husband or relative of husband of a woman subjecting her to cruelty - Abetment of SuiddeEvidence Act, 1872, Section 113A - Presumption as to abetment of suicide by a married womanDowry Prohibition Act, 1961, Section 3, Section 7 - Penalty for giving or taking dowry - Cognizance of offences

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High Courts28 Jul 2017

DHAVALBHAI GANGARAM HARUMAL SINDHI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0151

Prohibition Act, 1961, Section 81, Section 66(1)B, Section 65E -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts28 Jul 2017Allowed

DIPAKBHAI KESHAJI THAKOR Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0150

Constitution of India, Article 14, Article 21, Article 226, Article 19 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions - Amendment of the Schedule - Power of High Courts to Issue certain writs - Protection of certain rights regarding freedom of speech, etcIndian Penal Code, 1860, Section 4, Section 11, Section 323, Section 427, Section 452, Section 504, Section 506(2) -Gujarat Police Act, 1951, Section 135(1) -

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High Courts28 Jul 2017

PRIYANK @ BABBU S/O HARSHADBHAI THAKKAR Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0149

Indian Penal Code, 1860, Section 4, Section 11, Section 323, Section 427, Section 452, Section 504, Section 506(2) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts28 Jul 2017

RAJU S/O JIVABHAI BHATTI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0148

Prohibition Act, 1961, Section 99, Section 98, Section 116(c), Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts28 Jul 2017

SEHJAD KADIRBHAI KURESHI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0147

Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(BBB)

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High Courts28 Jul 2017

TAHIR @ SAHAL NASIRMIYA KARIMMIYA SHAIKH Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0146

Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts26 Jul 2017

ABDUL @ DULO GAFARBHAI PARMAR (GHANCHI) Vs COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0145

Prohibition Act, 1961, Section 81, Section 65E -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts26 Jul 2017

AYUBKHAN@SAMEER ABDULREHMAN PATHAN Vs STATE OF GUJARAT & OSR.

Gujarat High Court · (2017) 07 GUJ CK 0144

Constitution of India, Article 14, Article 21, Article 226, Article 19 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions - Amendment of the Schedule - Power of High Courts to Issue certain writs - Protection of certain rights regarding freedom of speech, etcIndian Penal Code, 1860, Section 114, Section 379, Section 411 - Abettor present when offence is committed - Punishment for theft - Dishonestly receiving stolen property

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High Courts26 Jul 2017

BASANT @ VASANT @ MASTER S/O NANDI DALAI Vs COMMISISONER OF POLICE & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0143

Prohibition Act, 1961, Section 81, Section 99, Section 98, Section 116(1)B, Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts26 Jul 2017

ASHOK @ DOKU S/O CHAMPAKLAL RANA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0142

Prohibition Act, 1961, Section 81, Section 116B, Section 66(1)B, Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts26 Jul 2017

JITENDRA @ BANTO SAMPATSINH BARIYA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0141

Prohibition Act, 1961, Section 81, Section 116(b), Section 65E, Section 65AA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts26 Jul 2017

ROHIT @ BHUT SUNILBHAI DHANLALBHAI SHARMA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0140

Prohibition Act, 1961, Section 81, Section 66B, Section 116(b), Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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Gujarat High Court judgments, 2017