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Gujarat High Court judgments, 2013

1,241 judgments · page 8 of 63

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High Courts09 Dec 2013Allowed

Ramnivas Devicharan Gupta Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0192

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High Courts09 Dec 2013Allowed

Devrajbhai Ramjibhai Dhoriya and Another Vs Shamjibhai Mohanbhai Jada

Gujarat High Court · (2013) 12 GUJ CK 0188

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High Courts09 Dec 2013Dismissed

Bhagirath Bhojabhai Odedara Vs Paschim Gujarat VIJ Co. Ltd. and Another

Gujarat High Court · (2013) 12 GUJ CK 0150

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High Courts09 Dec 2013Allowed

Chetan Keshaji Bhil Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0132

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High Courts09 Dec 2013Allowed

Sanjay Dhanjibhai Vala Vs State of Gujarat and 1 Another

Gujarat High Court · (2013) 12 GUJ CK 0131

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High Courts09 Dec 2013

Commissioner of Income Tax Vs Navinchandra and Co.

Gujarat High Court · (2014) 222 TAXMAN 156

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High Courts09 Dec 2013Dismissed

Shailesh Ravjibhai Lunagaria Vs Gujarat Urja Vikas Nigam Ltd. and Another

Gujarat High Court · (2013) 12 GUJ CK 0112

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High Courts09 Dec 2013Allowed

Harjivanbhai Parshottambhai Thanki Vs State of Gujarat

Gujarat High Court · (2013) 12 GUJ CK 0098

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High Courts09 Dec 2013

Commissioner of Income Tax -III Vs Dineshkumar Chandmal Jain

Gujarat High Court · (2014) 221 TAXMAN 367

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High Courts09 Dec 2013Dismissed

Rashilaben Vs Mukeshgiri Bhagvangiri Bavaji and Another

Gujarat High Court · (2013) 12 GUJ CK 0021

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High Courts09 Dec 2013Dismissed

State of Gujarat Vs Divyesh Mahendrabhai Chaudhary

Gujarat High Court · (2013) 12 GUJ CK 0016

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High Courts09 Dec 2013Allowed

Amit Dayalbhai Makwana Vs State of Gujarat

Gujarat High Court · (2013) 12 GUJ CK 0015

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High Courts09 Dec 2013Partly Allowed

Saiyad Jalalsa Noorsha and Another Vs Nimabal Rakhbhaji Devkate and Others

Gujarat High Court · (2013) 12 GUJ CK 0011

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High Courts09 Dec 2013Partly Allowed

New India Assurance Co. Ltd. Vs Patel Ratanben Mavji Velji Rabadia and Others

Gujarat High Court · (2013) 12 GUJ CK 0002

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High Courts06 Dec 2013Allowed

Kinjalben Vs State of Gujarat and Another

Gujarat High Court · (2013) 12 GUJ CK 0184

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High Courts06 Dec 2013Allowed

Sandip Karsanbhai Rathwa Vs Police Commissioner and Others

Gujarat High Court · (2013) 12 GUJ CK 0178

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High Courts06 Dec 2013Allowed

Jayraj @ Lalo Bhikhubhai Parmar Vs State of Gujarat and 2 and Others

Gujarat High Court · (2013) 12 GUJ CK 0158

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High Courts06 Dec 2013Allowed

Dipak Sitaram Khatik Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0156

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High Courts06 Dec 2013Allowed

Mohmmad Asraf Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0155

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High Courts06 Dec 2013Partly Allowed

Takhatsinh Chandubhai Bariya Vs Ibrahimbhai Dadubhai Sheikh and Others

Gujarat High Court · (2013) 12 GUJ CK 0144

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