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COURT ARCHIVE

Gujarat High Court judgments, 2004

889 judgments · page 6 of 45

High Courts05 Nov 2004Dismissed

Dr. K.N. Patel and Others Vs V.A. Sathe

Gujarat High Court · (2005) 93 GLH 25 : (2005) 25 GLH 93

Administrative Service (Cadre) Rules, 1954 — Rule 3, 4, 8, 9, 9(1)Administrative Tribunals Act, 1985 — Section 14All India Services Act, 1951 — Section 3
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High Courts05 Nov 2004Dismissed

Suraj Enterprises Vs O.L. of Wood Polymers Ltd.

Gujarat High Court · (2004) 11 GUJ CK 0025

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Companies (Court) Rules, 1959 — Rule 10, 11, 272, 273, 9Sales of Goods Act, 1930 — Section 19, 19(2), 2(7), 20, 21
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High Courts04 Nov 2004Allowed

Gasfulbhai Mohmadbhai Bilakhia Vs State of Gujarat

Gujarat High Court · (2005) 1 GLR 575 : (2005) 2 RCR(Civil) 533

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15, 5, 5(11)Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 — Section 129, 54, 54(1), 54(3)Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2(21), 43, 43(1), 43(2), 63
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