High Courts08 Oct 2004Allowed
White Silco Pvt. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2005) 99 ECC 635 : (2005) 179 ELT 530
Central Excises and Salt Act, 1944 — Section 35F
COURT ARCHIVE
Gujarat High Court judgments, 2004
889 judgments · page 10 of 45
High Courts07 Oct 2004
Ganesh Sahakari Grah Mandli Ltd. Vs Collector
Gujarat High Court · (2004) 10 GUJ CK 0034
Urban Land (Ceiling and Regulation) Act, 1976 — Section 23
High Courts07 Oct 2004Dismissed
Padmanabh Silk Mills Vs Union of India (UOI)
Gujarat High Court · (2006) 193 ELT 536 : (2005) 1 GLR 74
Central Excises and Salt Act, 1944 — Section 11(2), 11(BB), 11B, 11B(1), 11B(2)Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 129E
High Courts07 Oct 2004Allowed
Rupsingbhai Tersingbhai Bhedi Vs State of Gujarat
Gujarat High Court · (2005) 1 GLR 99
Criminal Procedure Code, 1973 (CrPC) — Section 154, 374(2)Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 304, 34
High Courts07 Oct 2004Allowed
Ravjibhai Patel Saurashtra Trading Co. Vs Union of India (UOI)
Gujarat High Court · (2004) 10 GUJ CK 0001
High Courts06 Oct 2004Dismissed
B and Brothers Engineering Works Chhakodia Mahadev Vs Union of India (UOI)
Gujarat High Court · (2005) 197 CTR 306 : (2005) 185 ELT 119 : (2006) 282 ITR 474 : (2006) 153 TAXMAN 405
Constitution of India, 1950 — Article 226Finance Act, 1993 — Section 93Finance Act, 1998 — Section 88, 88(1), 90(1), 90(2)
High Courts06 Oct 2004Dismissed
C.R. Patil and C.E. Patil Vs State of Gujarat
Gujarat High Court · (2005) CriLJ 1231 : (2005) 25 GLH 313
Banking Regulation Act, 1949 — Section 35(A)Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 114, 120B, 34, 408, 409
High Courts06 Oct 2004Allowed
Bhavesh H. Dhruve, Director Vs Union of India (UOI)
Gujarat High Court · (2004) 10 GUJ CK 0046
High Courts06 Oct 2004
Maraji Sidhaji Chauhan Vs Dhulabhai Jenabhai Bhoi
Gujarat High Court · (2004) 10 GUJ CK 0026
High Courts06 Oct 2004
Jewelfab Limited Vs Union of India (UOI)
Gujarat High Court · (2004) 10 GUJ CK 0013
High Courts04 Oct 2004Dismissed
Bhavya Apparels Pvt. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2005) 125 ECR 253 : (2005) 185 ELT 344
High Courts04 Oct 2004Allowed
Rambo Internation Exhibition Organizer Vs President
Gujarat High Court · (2004) 10 GUJ CK 0044
High Courts01 Oct 2004Dismissed
O.N.G.C. Ltd. Vs O.L. of Ambica Mills Co. Ltd.
Gujarat High Court · (2006) 132 CompCas 579 : (2005) 57 SCL 184
Companies Act, 1956 — Section 125, 446, 446(1), 529, 529(1)Constitution of India, 1950 — Article 12, 142Contract Act, 1872 — Section 171
High Courts01 Oct 2004
State of Gujarat Vs Heirs of Mohanbhai K. Patel and Others
Gujarat High Court · (2004) 10 GUJ CK 0031
Land Acquisition Act, 1894 — Section 4
High Courts01 Oct 2004Dismissed
Mavjibhai Haribhai Patel Vs State of Gujarat
Gujarat High Court · (2004) 10 GUJ CK 0008
Bombay Land Revenue Code, 1879 — Section 211Constitution of India, 1950 — Article 227Saurashtra Bhoodan Yagna Act, 1953 — Section 10, 11, 13, 14, 16
High Courts01 Oct 2004Dismissed
United India Insurance Co. Ltd. Vs Valjibhai Vashrambhai Monpara Deceased by his heirs
Gujarat High Court · (2005) 3 ACC 247 : (2005) ACJ 2062 : (2004) 3 GLR 2734
Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 136Motor Vehicles Act, 1988 — Section 141, 149, 149(2), 163A, 166
High Courts30 Sept 2004Allowed
IBP Co. Ltd., Divisional Manager Vs State of Gujarat
Gujarat High Court · (2005) 2 GLR 1739
Essential Commodities Act, 1955 — Section 6(C)Petroleum Rules, 1976 — Rule 2, 2(1), 3, 3(1)
High Courts30 Sept 2004Dismissed
Umar Mamad Sahitya Vs Subhash Trivedi, Dy. Director (Civil Defence)
Gujarat High Court · (2005) 2 GLR 967 : (2005) 3 RCR(Criminal) 190
Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 202Limitation Act, 1963 — Section 5
High Courts30 Sept 2004
Textile Labour Association Vs O.L. of Amruta Mills Ltd.
Gujarat High Court · (2005) 126 CompCas 469 : (2005) 58 SCL 452
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 28Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 445(3), 445(3), 446, 446, 446(2)
High Courts30 Sept 2004Allowed
Oil and Natural Gas Corp. Ltd. Vs Samarth Builders
Gujarat High Court · (2004) 09 GUJ CK 0013
Arbitration and Conciliation Act, 1996 — Section 16