High Courts28 Sept 2001
Bharat Ramchand Shamdasani Vs P.C. Verma, Commissioner of Income Tax
Gujarat High Court · (2001) 09 GUJ CK 0060
COURT ARCHIVE
Gujarat High Court judgments, 2001
939 judgments · page 9 of 47
High Courts28 Sept 2001Dismissed
State of Gujarat Vs Heirs of decd. Dahyabhai Kalidas
Gujarat High Court · (2001) 09 GUJ CK 0047
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2, 2(2), 2(6), 63, 84
High Courts28 Sept 2001Dismissed
Anvarkhan R. Makarani Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 16
Bombay Civil Services Rules, 1959 — Rule 2, 33(1)Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 25F
High Courts27 Sept 2001
Special Land Acquisition Officer Vs Kodarbhai Jenabhai
Gujarat High Court · (2002) 22 GLH 435
High Courts27 Sept 2001
Mangalbhai Sanabhai Patel Vs Kashiben Kantaben
Gujarat High Court · (2001) 09 GUJ CK 0058
High Courts27 Sept 2001Allowed
Devabhai Dhanabhai Bharwad Vs State of Gujarat
Gujarat High Court · (2001) 09 GUJ CK 0056
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(5), 11
High Courts27 Sept 2001Allowed
Natwarlal Shankerlal Prajapati Vs State of Gujarat
Gujarat High Court · (2001) 4 GLR 3614
Land Acquisition Act, 1894 — Section 18, 4, 5A, 6, 9(1)
High Courts26 Sept 2001Dismissed
Commissioner of Gift-Tax Vs Dipak A. Sheth
Gujarat High Court · (2001) 171 CTR 408
High Courts26 Sept 2001Dismissed
Spl. Laq Officer Vs Ramanbhai Haribhai
Gujarat High Court · (2002) 4 GLR 3196
High Courts26 Sept 2001
Commissioner of Gift Tax Vs Dipak A. Sheth
Gujarat High Court · (2002) 254 ITR 235 : (2003) 128 TAXMAN 577
Gift Tax Act, 1958 — Section 5, 5(1)
High Courts26 Sept 2001
Commissioner of Income Tax Vs Sarabhai Chemicals Pvt. Ltd.
Gujarat High Court · (2002) 254 ITR 625
Income Tax Act, 1961 — Section 22
High Courts26 Sept 2001
Commissioner of Income Tax Vs Manilal Tarachand
Gujarat High Court · (2002) 254 ITR 630 : (2002) 120 TAXMAN 676
Income Tax Act, 1961 — Section 271(1)
High Courts26 Sept 2001
State of Gujarat Vs Solanki Balvantsinh Shanabhai
Gujarat High Court · (2001) 09 GUJ CK 0022
High Courts26 Sept 2001
Commissioner of Income Tax Vs MANILAL TARACHAND
Gujarat High Court · (2001) 170 CTR 466
Income Tax Act, 1961 — Section 143(3), 147, 147(a), 263, 271
High Courts26 Sept 2001
Commissioner of Income Tax Vs Sarabhai Chemicals (P) Ltd.
Gujarat High Court · (2002) 173 CTR 278 : (2001) 119 TAXMAN 611
Income Tax Act, 1922 — Section 9
High Courts25 Sept 2001
Commissioner of Gift Tax Vs Arunbhai Hargovandas Patel
Gujarat High Court · (2003) 179 CTR 420 : (2003) 264 ITR 586
Gift Tax Act, 1958 — Section 2, 3
High Courts25 Sept 2001Dismissed
Commissioner of Wealth Tax Vs Padmaben Pannalal
Gujarat High Court · (2001) 09 GUJ CK 0045
General Clauses Act, 1897 — Section 13, 13(2)Wealth Tax Act, 1957 — Section 7(1), 7(4)
High Courts25 Sept 2001
Commissioner of Wealth Tax Vs Chinubhai Haridas (HUF)
Gujarat High Court · (2003) 179 CTR 162
Wealth Tax Act, 1957 — Section 7
High Courts25 Sept 2001Dismissed
J.D. Vora Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 120 : (2002) 4 GLR 3442
Constitution of India, 1950 — Article 226Gujarat Dairy Development Corporation Ltd. Service Rules, 1975 — Rule 4, 43, 60
High Courts25 Sept 2001Dismissed
Gujarat Steel and Agrico Industries and Another Vs Union of India and Another
Gujarat High Court · (2002) 22 GLH 130
Constitution of India, 1950 — Article 226, 227