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Gujarat High Court judgments, 1998

660 judgments · page 27 of 33

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High Courts31 Mar 1998Dismissed

Micro Mechanics (Pvt.) Ltd. Vs Saurashtra Kutch Stock Exchange Ltd. and Others

Gujarat High Court · AIR 1999 Guj 105 : (1999) 1 GLR 571

Constitution of India, 1950 — Article 14, 226, 299
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High Courts31 Mar 1998Allowed

Maganbhai Godadbhai Patel and Others Vs State of Gujarat and Others

Gujarat High Court · AIR 1998 Guj 229

Constitution of India, 1950 — Article 226Gujarat Agricultural Produce Markets Act, 1963 — Section 23
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High Courts31 Mar 1998Allowed

Bai Jamna Devji Vs Heirs of Bai Jakhu - Vallabhbhai D. Tandel

Gujarat High Court · (1998) 03 GUJ CK 0036

Succession Act, 1925 — Section 63(c)
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High Courts31 Mar 1998

Commissioner of Income Tax Vs Ranoli Investment Pvt. Ltd. and Others

Gujarat High Court · (1999) 235 ITR 433

Income Tax Act, 1961 — Section 140A, 145(1), 156, 190(1), 191
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High Courts31 Mar 1998Dismissed

State of Gujarat and Others etc. Vs S.C. Agrawal and Others

Gujarat High Court · AIR 1998 Guj 193

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1, Order 7 Rule 7Constitution of India, 1950 — Article 226Gujarat High Court Rules, 1975 — Rule 118
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High Courts31 Mar 1998

Suryakant Kanji Bheda Vs Hemlataben Indukumar Rajania

Gujarat High Court · (1998) 2 GLR 1650

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 13, 13(1)(1), 13(1)(k)Transfer of Property Act, 1882 — Section 106
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High Courts30 Mar 1998

Parshottambhai G. Chavda Vs State of Gujarat and Others

Gujarat High Court · (1998) 2 GLR 1048

Gujarat Municipalities Act, 1963 — Section 258, 258(1)Life Insurance Corporation Act, 1956 — Section 30
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High Courts30 Mar 1998

Vaghri Virji Hanubhai Vs State of Gujarat

Gujarat High Court · (1998) 3 GLR 2135

Bombay Police Act, 1951 — Section 135Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
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High Courts30 Mar 1998Partly Allowed

Savitaben S. Valand and Another Vs Dhirajlal C. Kotak and Others

Gujarat High Court · (1998) 2 ACC 695 : AIR 1998 Guj 266

Motor Vehicles Act, 1939 — Section 95
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High Courts30 Mar 1998

Laxmikant Pranshanker Shukla Vs Chief Executive, Lalbhai Group Rural Development Fund, Ahmedabad

Gujarat High Court · (1999) 2 LLJ 55

Industrial Disputes Act, 1947 — Section 25F, 33C(2), 9A
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High Courts30 Mar 1998Dismissed

South Gujarat Chamber of Commerce and Industry and Others Vs Gujarat Electricity Board and Others

Gujarat High Court · AIR 1998 Guj 209 : (1998) 3 GLR 2310

Constitution of India, 1950 — Article 14Electricity (Supply) Act, 1948 — Section 46(6)Electricity Act, 1910 — Section 28
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High Courts27 Mar 1998

R.M. Christie Vs R.K. Thapa and Others

Gujarat High Court · (1998) 3 GLR 2328

Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 2(c), 5
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High Courts26 Mar 1998Allowed

Ashokkumar Uttamchand Shah Vs Patel Mohmad Asmal Chanchad

Gujarat High Court · AIR 1999 Guj 108 : (1999) 2 CivCC 712 : (1998) 2 GLR 1138

Evidence Act, 1872 — Section 114, 3, 45, 73
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High Courts26 Mar 1998

Udaylal Sukhlal Jain Vs Navalsinh Gambhirsinh and Others

Gujarat High Court · (1998) 3 GLR 2353

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 6Transfer of Property Act, 1882 — Section 106
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High Courts26 Mar 1998Allowed

Ravjibhai Bhil Adivasi Seva Mandir Commerce College Vs State of Gujarat and Others

Gujarat High Court · AIR 1998 Guj 215

Constitution of India, 1950 — Article 226Gujarat Maritime Board Act, 1981 — Section 93(2)
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High Courts25 Mar 1998

Noorbibi Vs Ayeshabibi and Others

Gujarat High Court · AIR 1999 Guj 27 : (1998) 3 GLR 2515 : (1999) 1 RCR(Civil) 716

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High Courts24 Mar 1998

Paresh J. Mehta Vs G.M. Malvat, Addl. Registrar and Others

Gujarat High Court · (1998) 2 GLR 1322

Bombay Industrial Relations Act, 1946 — Section 9(2)Constitution of India, 1950 — Article 14, 146, 16, 216, 223
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High Courts24 Mar 1998

Plastisac P. Ltd. Vs Gujarat Lease Finance Ltd.

Gujarat High Court · (2000) 101 CompCas 334

Companies Act, 1956 — Section 434
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High Courts24 Mar 1998

Oriental Insurance Co. Ltd. and Others Vs Abbas Kasambhai Ghanchi

Gujarat High Court · (1999) ACJ 1030 : (1999) 1 GLR 543

Motor Vehicles Act, 1988 — Section 166, 168, 173
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High Courts23 Mar 1998

Virjibhai Palabhai Solanki Vs State of Gujarat and Others

Gujarat High Court · (1998) 3 GLR 2072

Arms Act, 1959 — Section 17, 17(7), 25(1)(a)Penal Code, 1860 (IPC) — Section 307, 34
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