High Courts28 Jul 1997
United India Insurance Co. Ltd. Vs Maganlal Hirabhai Patel and Others
Gujarat High Court · (1999) ACJ 268
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 140, 144, 166
COURT ARCHIVE
Gujarat High Court judgments, 1997
370 judgments · page 9 of 19
High Courts25 Jul 1997
Savitaben Madhukar Makiwana and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 1998 Guj 72 : (1998) 1 GLR 321
Constitution of India, 1950 — Article 14Gujarat Municipalities Act, 1963 — Section 263, 37, 37(1)
High Courts24 Jul 1997
Ashokkumar B. Chandalia Vs Bhavnagar Municipal Corporation and Another
Gujarat High Court · (1998) 1 GLR 369
Bombay Provincial Municipal Corporations Act, 1949 — Section 50, 56Constitution of India, 1950 — Article 12
High Courts23 Jul 1997Dismissed
Kamlesh Manilal Mehta and Others Vs Amreli Municipality and Another
Gujarat High Court · AIR 1998 Guj 77
Constitution of India, 1950 — Article 226
High Courts23 Jul 1997
Transport and Dock Workers Union Vs Kandla Dock Labour Board and Others
Gujarat High Court · (1998) 1 GLR 481
Constitution of India, 1950 — Article 226
High Courts23 Jul 1997
Trustees of Hareshwar Mahadev Trust Vs Trustees of Shri Jasvantsinhji Audichya Brahman Boarding Vidyarthi Bhavan
Gujarat High Court · (1998) 1 GLR 434
Bombay Public Trusts Act, 1950 — Section 15, 17, 18, 19, 19Provincial Small Cause Courts Act, 1887 — Section 20
High Courts22 Jul 1997
Addition Advertising Vs Union of India
Gujarat High Court · (1998) 98 ELT 14 : (1998) 1 GLR 317 : (2006) 2 STR 228 : (2007) 6 STT 254
Constitution of India, 1950 — Article 14, 19, 19(1), 265Finance Act, 1994 — Section 65(16), 66(2), 67
High Courts22 Jul 1997
Vinodchandra Balkrishna Pandit Vs State of Gujarat
Gujarat High Court · (1998) 1 GLR 843
Constitution of India, 1950 — Article 14
High Courts16 Jul 1997Allowed
Saiyad Jabbarhusain and Others Vs Hasan Abubakar Malbari (deceased by LRs.) and Others
Gujarat High Court · AIR 1998 Guj 130 : (1997) 3 GLR 2191
Presidency Small Cause Courts Act, 1882 — Section 41
High Courts16 Jul 1997
Gujarat Rajya Jaher Bandhkam Majoor Mandal Vs State of Gujarat and Others
Gujarat High Court · (1998) 3 GLR 2106
High Courts16 Jul 1997
Jamnagar-Rajkot Gramin Bank Officers Association Vs Jamnagar-Rajkot Gramin Bank
Gujarat High Court · (1998) 1 GLR 90
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 6
High Courts15 Jul 1997Partly Allowed
Heir of Barot Dansang Hirji and Others Vs Barot Kanji Hirji and Others
Gujarat High Court · AIR 1998 Guj 27 : (1998) 1 GLR 76
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18
High Courts14 Jul 1997Dismissed
Coronation Rice Mill Vs Union of India (UOI)
Gujarat High Court · (1997) 07 GUJ CK 0015
High Courts11 Jul 1997Allowed
Smt. Meeta Jain Vs State of Gujarat
Gujarat High Court · (1998) 2 GLR 137
Penal Code, 1860 (IPC) — Section 405, 406, 415, 418, 419
High Courts11 Jul 1997
Civil Hospital Karmachari Sahkari Canteen Society Ltd. Vs State of Gujarat
Gujarat High Court · (1998) 1 GLR 166
Constitution of India, 1950 — Article 226
High Courts11 Jul 1997
Bai Jadi Vs State of Gujarat and Another
Gujarat High Court · (1999) 1 GLR 450
Land Acquisition Act, 1894 — Section 18, 4, 48, 48(1), 48(2)
High Courts10 Jul 1997Dismissed
Bhuaromal V. Chhantbar Vs Rajkot Muni. Corpn.
Gujarat High Court · (1997) 07 GUJ CK 0026
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts09 Jul 1997
Chandubhai Dahyabhai Rajput Vs State of Gujarat and Others
Gujarat High Court · (1998) 1 GLR 542
Constitution of India, 1950 — Article 226, 243T, 243ZA, 243ZGGujarat Municipalities Act, 1963 — Section 14, 277, 33
High Courts09 Jul 1997
N.A. Vasava Vs Chief Refinery Co-ordinator, Indian Oil Corporation Ltd. and Another
Gujarat High Court · (1997) 3 GLR 2397
Constitution of India, 1950 — Article 191(1)(a), 226
High Courts09 Jul 1997
Bharat Tea Centre Vs State of Gujarat and Another
Gujarat High Court · (1998) 1 GLR 395
Constitution of India, 1950 — Article 226, 227Essential Commodities Act, 1955 — Section 3, 6A, 7