Kantibhai D. Patel through Power of Attorney Holder Yogeshkumar K. Patel Vs Ahmedabad Municipal Corporation
Gujarat High Court · (1998) 3 CivCC 97 : (1998) 1 GLR 183
COURT ARCHIVE
370 judgments · page 6 of 19
Gujarat High Court · (1998) 3 CivCC 97 : (1998) 1 GLR 183
Gujarat High Court · (1998) 3 GLR 2409
Gujarat High Court · (1998) 1 GLR 315 : (1998) 2 RCR(Criminal) 748
Gujarat High Court · (1997) 10 GUJ CK 0028
Gujarat High Court · (1997) 10 GUJ CK 0025
Gujarat High Court · (1999) 1 GLR 488
Gujarat High Court · (1998) CriLJ 2144 : (1998) 1 GLR 639
Gujarat High Court · (1998) 2 ACC 27 : (1999) ACJ 102 : (1998) 2 GLR 279
Gujarat High Court · (1998) 1 GLR 154
Gujarat High Court · (1997) 09 GUJ CK 0026
Gujarat High Court · (1998) 1 GLR 583
Gujarat High Court · (1997) 09 GUJ CK 0017
Gujarat High Court · (1997) 3 GLR 2415
Gujarat High Court · (1999) 96 CompCas 841
Gujarat High Court · (1998) 2 GLR 1262
Gujarat High Court · (1998) 1 DMC 345 : (1997) 3 GLR 440
Gujarat High Court · (1998) 1 GLR 458
Gujarat High Court · (1997) 09 GUJ CK 0018
Gujarat High Court · (1998) 1 GLR 256
Gujarat High Court · (1998) 1 GLR 715