High Courts05 Dec 1997
Salora Finance Ltd. Vs MCM Hotels Pvt. Ltd. and Another
Gujarat High Court · (1999) 2 GLR 1028
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 10, 12, 12(1), 12(5), 2(a)
COURT ARCHIVE
Gujarat High Court judgments, 1997
370 judgments · page 3 of 19
High Courts05 Dec 1997
Saradbhai M. Lakhani Vs Income Tax Officer
Gujarat High Court · (1998) 145 CTR 110 : (1998) 231 ITR 779
Income Tax Act, 1961 — Section 141(1), 143(1), 143(3), 147, 148
High Courts05 Dec 1997
Dhirajlal Harjivan Vayada Vs State of Gujarat and Others
Gujarat High Court · (1998) 2 GLR 1231
Constitution of India, 1950 — Article 226, 227Gujarat Municipalities Act, 1963 — Section 258
High Courts05 Dec 1997
Ahmedbhai Lalbhai Malek Vs Managing Director, G.S.R.T.C. and Others
Gujarat High Court · (1998) 2 GLR 314
Industrial Disputes Act, 1947 — Section 10, 2, 31(1), 33, 33(1)
High Courts04 Dec 1997
Wipro Ltd. Vs District Collector and Others
Gujarat High Court · (1998) 2 GLR 956
Gujarat Essential Articles (Licensing, Control and Stock Declaration) Order, 1981 — Clause 24
High Courts04 Dec 1997
I.B. Vyas, Police Inspector Vs State of Gujarat and Others
Gujarat High Court · (1998) 1 GLR 346
Constitution of India, 1950 — Article 226, 226(3)Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 156(3), 160Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 58(1), 58(2)
High Courts04 Dec 1997
Madhubhai Bhikhabhai Mina Vs Tax Recovery Officer
Gujarat High Court · (1999) 152 CTR 229 : (1998) 231 ITR 634
Income Tax Act, 1961 — Section 222
High Courts04 Dec 1997
P.B. Pedi Trust and Others Vs Union of India (UOI) and Others
Gujarat High Court · (2001) 103 CompCas 249 : (1998) 1 GLR 240
High Denomination Bank Notes (Demonetisation) Act, 1978 — Section 7
High Courts04 Dec 1997
Laxmi Cement Distributors Pvt. Ltd., Sales Tax Officer (2), Jamnagar and Others
Gujarat High Court · (1997) 12 GUJ CK 0010
Gujarat Sales Tax Act, 1969 — Section 29, 41, 45(5), 47(4A)
High Courts03 Dec 1997
Naranbhai G. Patel and Another Vs State of Gujarat and Another
Gujarat High Court · (1998) 2 GLR 1254
Constitution of India, 1950 — Article 14, 16
High Courts03 Dec 1997
Baroda Municipal Servant Union Vs Baroda Municipal Corporation
Gujarat High Court · (1998) 79 FLR 930 : (1998) 1 GLR 767
High Courts03 Dec 1997
Gujarat Sales Tubes Ltd. Vs Sales Tax Officer (I), Ahmedabad
Gujarat High Court · (1997) 12 GUJ CK 0021
Gujarat Sales Tax Act, 1969 — Section 41, 41(3), 41(4), 42, 42(1)
High Courts03 Dec 1997
Babubhai Gadarmal Vs Ahmedabad Municipal Corporation and Others
Gujarat High Court · (1998) 2 GLR 1341
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 1, 227Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 16, 2, 4, 5, 7
High Courts02 Dec 1997
Premjibhai L. Gamit Vs Executive Engineer, (Panchayat) R and B Division II and Another
Gujarat High Court · (1998) 3 GLR 2550
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25F
High Courts01 Dec 1997
Chaturbhai Dahyabhai Vaghela and Another Vs Surabhai Somabhai Vaghela and Others
Gujarat High Court · (1998) 2 GLR 1228
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 25A, 32G
High Courts01 Dec 1997
Rambhaben Vs Civil Judge (S.D.) and Others
Gujarat High Court · (1998) 2 GLR 1061
Constitution of India, 1950 — Article 21, 226
High Courts01 Dec 1997
Gujarat State Road Transport Corporation Vs Samantsinh H. Chavda and Another
Gujarat High Court · (1998) 1 GLR 750
Industrial Disputes Act, 1947 — Section 33, 33(1)
High Courts28 Nov 1997Dismissed
Dipakkumar Bhanuprasad Upadhyay Vs State of Gujarat and Others
Gujarat High Court · (1998) CriLJ 1933 : (1998) 1 GLR 1 : (1998) 2 RCR(Criminal) 597
Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 413, 417, 418, 419, 420Penal Code, 1860 (IPC) — Section 302, 54, 55
High Courts25 Nov 1997
Dr. Vijaysinh B. Dodia Vs Saurashtra University
Gujarat High Court · (1998) 2 GLR 1297
Bhannagar University Act, 1978 — Section 24Gujarat University Act, 1949 — Section 24Saurashtra University Act, 1965 — Section 10(4), 12(2), 16(2), 19(2), 25
High Courts25 Nov 1997
Rich Paints Ltd. Vs Vadodara Stock Exchange Ltd. and Others
Gujarat High Court · (1998) 92 CompCas 282
Companies Act, 1956 — Section 69, 69(4), 73, 73(3), 73(3A)Constitution of India, 1950 — Article 226