High Courts07 Apr 1995
Udaysinh Shankersinh Zala Vs S.D. Vadera Additional Development Commissioner and Others
Gujarat High Court · (1996) 2 GLR 349
Gujarat Municipalities Act, 1963 — Section 178, 178, 49(1), 49(3)
COURT ARCHIVE
Gujarat High Court judgments, 1995
450 judgments · page 15 of 23
High Courts06 Apr 1995Allowed
Shri Builders Vs R.B.L. Aggarwal, Commissioner of Income Tax
Gujarat High Court · (1996) 84 TAXMAN 45
Income Tax Act, 1961 — Section 273AWealth Tax Act, 1957 — Section 18B
High Courts06 Apr 1995
Shri Builders and Shah Patel and Co. Vs R.B.L. Aggarwal, Commissioner of Income Tax
Gujarat High Court · (1995) 127 CTR 373 : (1995) 215 ITR 361
Income Tax Act, 1961 — Section 273AWealth Tax Act, 1957 — Section 18B
High Courts06 Apr 1995
Ashwin D. Mehta (Huf) Vs Commissioner of Income Tax and Another
Gujarat High Court · (1995) 127 CTR 400 : (1995) 215 ITR 411
Income Tax Act, 1961 — Section 241
High Courts06 Apr 1995
Gordhandas Purshottamdas Patel and Others Vs Appropriate Authority
Gujarat High Court · (1995) 128 CTR 239 : (1996) 217 ITR 62
Income Tax Act, 1961 — Section 269UD(1), 269UD(1A)
High Courts05 Apr 1995Allowed
Rajam Babu Gulam Vs Sunderben Anandji Gala
Gujarat High Court · (1995) 04 GUJ CK 0049
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 115, 151Constitution of India, 1950 — Article 226
High Courts05 Apr 1995
Taraben Ramanbhai Patel and Another, Harshadkumar Natvarlal Dalal and Others, Arvindbhai Chhotabhai Patel and Another Vs Income Tax Office and Others
Gujarat High Court · (1995) 127 CTR 187 : (1995) 215 ITR 323 : (1996) 84 TAXMAN 129
Income Tax Act, 1961 — Section 139(8), 160, 161, 179(2), 246
High Courts05 Apr 1995Dismissed
Jorabhai Hirabhai Rabari Vs District Development Officer, Mehsana and Another
Gujarat High Court · AIR 1996 Guj 3
Bombay Police Act, 1951 — Section 135Gujarat Panchayats (Amendment) Act, 1993 — Section 51(1), 55, 59, 59(1), 59(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts04 Apr 1995Dismissed
Kiritbhai Nandvadan Bhatt and Others Vs Ahmedabad Municipal Corporation and Others
Gujarat High Court · AIR 1996 Guj 139 : (1996) 1 GLR 1
Constitution of India, 1950 — Article 226Gujarat Town Planning and Urban Development (Amendment) Act, 1986 — Section 71Gujarat Town Planning and Urban Development Act, 1976 — Section 70
High Courts04 Apr 1995Dismissed
Patel Chaturbhai Shambhudas and Another Vs State of Gujarat and Another
Gujarat High Court · AIR 1996 Guj 40
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 115
High Courts04 Apr 1995
Khukri Packaging Private Ltd. and Another Vs State of Gujarat and Others
Gujarat High Court · (1995) 04 GUJ CK 0022
Constitution of India, 1950 — Article 14, 19(1), 300Gujarat Sales Tax Act, 1969 — Section 47(4
High Courts04 Apr 1995
Jatinkumar Kanchanlal Shah Vs Shri Vardhaman Sahakari Bank Ltd. and Another
Gujarat High Court · (1996) 2 GLR 194
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 403, 406, 408, 409, 420
High Courts04 Apr 1995
Laladhar Pragji and Others Vs State of Gujarat and Others
Gujarat High Court · (1996) 2 GLR 2
Gujarat Panchayats Act, 1961 — Section 178(1A), 297, 317, 317, 317(1)
High Courts03 Apr 1995
State of Gujarat Vs Amra Arjan Dhamol
Gujarat High Court · (1996) 2 GLR 234
Criminal Procedure Code, 1973 (CrPC) — Section 378, 378Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 498A, 498A
High Courts03 Apr 1995
State of Gujarat and Others Vs B.N. Leuva
Gujarat High Court · (1995) 2 GLR 1677
High Courts03 Apr 1995
Gujarat State Road Transport Corporation and Another Vs Kishanchand Ramchand Co.
Gujarat High Court · (1996) 1 GLR 153
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 4Specific Relief Act, 1963 — Section 41(j), 41(j)
High Courts01 Apr 1995Dismissed
Harishbhai Chunilal Shah Vs Nalinkumar Champaklal Shah and Others
Gujarat High Court · AIR 1995 Guj 197 : (1996) 1 GLR 574
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 115, 96Limitation (Amendment) Act, 1965 — Section 5
High Courts01 Apr 1995Partly Allowed
Bharat Heavy Electricals Ltd. Vs General Contractor Co.
Gujarat High Court · AIR 1996 Guj 46 : (1996) 1 GLR 750
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 115
High Courts01 Apr 1995
Jagdisbhai J. Desai Vs Vidyaben Rambhai Patel
Gujarat High Court · AIR 1996 Guj 1 : (1993) 2 GLR 653
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 12(2), 12(3), 29(2), 29(3)
High Courts01 Apr 1995
Gujarat State Road Transport Corporation Vs Vimlaben L. Shah
Gujarat High Court · AIR 1995 Guj 220 : (1995) 2 GLR 1714
Civil Procedure Code, 1908 (CPC) — Section 10Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 16, 4(1), 7(1), 7(2), 9