High Courts12 Jul 1995
J.K. Corporation Limited and Others Vs State of Gujarat and Others
Gujarat High Court · (1995) 07 GUJ CK 0051
Central Sales Tax Act, 1956 — Section 3, 8(5)Gujarat Sales Tax Act, 1969 — Section 2, 59A, 59A(1), 59A(3)
COURT ARCHIVE
Gujarat High Court judgments, 1995
450 judgments · page 11 of 23
High Courts12 Jul 1995
Sardaben Ishwarlal Akhani and Others Vs Director of Icds and Others
Gujarat High Court · (1996) 1 GLR 741
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts12 Jul 1995
Chief Officer, Bhavnagar Municipality and Another Vs Bachubhai Arjanbhai and Others
Gujarat High Court · (1997) 2 ACC 412
Motor Vehicles Act, 1939 — Section 94, 94, 95, 95
High Courts12 Jul 1995
Alkapuri Investment Pvt. Ltd. Vs D.S. Khoba and Others
Gujarat High Court · (1997) 226 ITR 506
Income Tax Act, 1961 — Section 194A, 194A(1)
High Courts12 Jul 1995
Jethabhai Bhimabhai and Others Vs Mer Pola Rina and Others
Gujarat High Court · (1997) ACJ 74 : AIR 1996 Guj 176 : (1996) 2 GLR 746
Motor Vehicles Act, 1939 — Section 110B, 2(28), 2(46), 44, 46
High Courts12 Jul 1995
ALKAPURI INVESTMENT PVT. LTD. Vs D. S. KHOBA and Others
Gujarat High Court · (1996) 134 CTR 483
Income Tax Act, 1956 — Section 194A, 194A(1)Income Tax Act, 1961 — Section 194A
High Courts12 Jul 1995
Jayantilal Mohanlal Ranva Vs Election Officer, Amreli Nagarpalika and Another
Gujarat High Court · (1996) 1 GLR 11
Constitution of India, 1950 — Article 226, 227Gujarat Municipalities Act, 1963 — Section 14, 14(5)
High Courts11 Jul 1995
Khemchand Kalidas Mehta Vs Kothari Gubharuchand Motilal
Gujarat High Court · (1996) 2 GLR 404
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(g), 13(1)(g), 13(1)(k), 13(1)(S), 13(2)
High Courts11 Jul 1995Allowed
National Insurance Co. Ltd. Vs Premjibhai Manjibhai Vasava and etc. etc.
Gujarat High Court · (1996) ACJ 468 : AIR 1996 Guj 120 : (1995) 2 GLR 1352
Motor Vehicles Act, 1939 — Section 2(25), 42, 95, 95(1), 95(2)
High Courts11 Jul 1995
National Insurance Co. Ltd. Vs Kishoriben Mahendrabhai Pandya and Others
Gujarat High Court · (1996) 2 ACC 240
Motor Vehicles Act, 1939 — Section 42, 42, 96(2)(b), 96(2)(b)
High Courts11 Jul 1995
Pushpendra C. Sharma Vs Nagshi Malshi Matang and Others
Gujarat High Court · (1996) 2 GLR 238
Constitution of India, 1950 — Article 226Municipalities Act — Section 51(2)
High Courts10 Jul 1995
Santokbai Narbheram Barot Vs Ramdas Dwarkadas
Gujarat High Court · (1996) 2 GLR 80
Bombay Rent Act, 1947 — Section 13(1)(k), 29(2)Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a), 29(2)
High Courts07 Jul 1995
N.S. Patel Vs Executive Engineer, Panam Irrigation Division and Others
Gujarat High Court · (1996) 1 GLR 127
Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 5(1)
High Courts07 Jul 1995
Yakub Ismail Chhipa Vs The District Magistrate
Gujarat High Court · (1996) 1 GLR 4
Constitution of India, 1950 — Article 22(5), 226, 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(b), 3(2), 3(2)
High Courts07 Jul 1995
Suresh Govindji Kelkar and Others Vs Ratilal Dahyabhai
Gujarat High Court · (1996) 1 GLR 375
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13A, 13A
High Courts07 Jul 1995
Chandrakant M. Deshpande Vs Vasantrao B. Toke and Others
Gujarat High Court · (1996) 1 GLR 248
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(1), 13(1)(1)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Jul 1995
N.J. Devani Builders Pvt. Ltd. and Another Vs Sales Tax Officer and Others
Gujarat High Court · (1995) 07 GUJ CK 0052
Central Sales Tax Act, 1956 — Section 10, 10A, 2, 3, 4
High Courts05 Jul 1995
Smt. Bhartiben Bipin Panchal and Others Vs Union of India (UOI) and Others
Gujarat High Court · (1996) 2 GLR 108
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21
High Courts04 Jul 1995
Trustees of E.M. High School Trust and Others Vs Kulumben Gulamnabi Momin
Gujarat High Court · (1996) 1 GLR 521
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a), 12(3)(a), 13(1)(e), 13(1)(e), 15
High Courts04 Jul 1995Allowed
The Surat Electricity Co. Ltd. Vs Rajeshwariben Jamietram
Gujarat High Court · AIR 1996 Guj 128 : (1996) 2 GLR 397
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1 , Order 39 Rule 2, 115