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Gujarat High Court judgments, 1994

316 judgments · page 2 of 16

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High Courts30 Nov 1994

Ankleshwar Industrial Association and Others Vs Union of India (UOI) and Others

Gujarat High Court · (1995) 1 GLR 787

Constitution of India, 1950 — Article 14, 14
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High Courts28 Nov 1994

Kirtiben B. Amin Vs Mafatlal Apparels

Gujarat High Court · (1995) 2 GLR 1362

Industrial Disputes Act, 1947 — Section 17, 2
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High Courts25 Nov 1994

Thakore Ravesinh Amarsinh Vs Diwaliben Motibhai Bapuji Patelia and Others

Gujarat High Court · (1995) 1 GLR 703

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High Courts25 Nov 1994

Rajendrakumar Maneklal Sheth (Huf) Vs Commissioner of Income Tax

Gujarat High Court · (1995) 123 CTR 468 : (1995) 213 ITR 715

Income Tax Act, 1961 — Section 249(3), 256(2)
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High Courts24 Nov 1994

Commissioner of Police, Ahmedabad and Others Vs Santosh Vasant Mali and Others

Gujarat High Court · (1995) 2 GLR 1640

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High Courts22 Nov 1994

Navin Fluorine Industries Vs Kirit Thomas Rathod

Gujarat High Court · (1994) 11 GUJ CK 0010

Evidence Act, 1872 — Section 106Prevention of Corruption Act, 1988 — Section 5(1)
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High Courts22 Nov 1994

Surendranagar District Panchayat and Another Vs Karsan Nanji Kanzaria and Others

Gujarat High Court · (1994) 11 GUJ CK 0003

Constitution of India, 1950 — Article 227Gujarat Municipalities Act, 1963 — Section 271
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High Courts21 Nov 1994

State of Gujarat Vs Bachubhai Naginbhai Shah and Others

Gujarat High Court · (1996) 2 GLR 643

Bombay Prohibition Act, 1949 — Section 116, 65, 65(e), 66(1)(b), 81Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(5), 2(x), 260, 262
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High Courts17 Nov 1994

In Re: Rangkala Investments Ltd. In Re: Gujarat Organics Ltd.

Gujarat High Court · (1997) 89 CompCas 754 : (1995) 1 GLR 308

Companies Act, 1956 — Section 10E, 13(1), 149(2A), 149B, 17
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High Courts15 Nov 1994

State of Gujarat Vs Vikramji Ajuji Thakor

Gujarat High Court · (1998) 1 GLR 734

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
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High Courts14 Nov 1994

Shree Anadi Mukta Sadguru Muktajivandasji Swaminarayan Trust Vs Municipal Corporation of the City of Ahmedabad

Gujarat High Court · (1995) 1 GLR 816

Bombay Provincial Municipal Corporations Act, 1949 — Section 11Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 2(1A)
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High Courts14 Nov 1994

In Re: Mafatlal Industries Ltd.

Gujarat High Court · (1995) 84 CompCas 230

Companies Act, 1956 — Section 153, 173, 173(1), 173(2), 186
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High Courts14 Nov 1994

Bhavnath Group Gram Panchayat and Another Vs State of Gujarat and Others

Gujarat High Court · (1995) 1 GLR 800

Gujarat Panchayats Act, 1961 — Section 96, 96, 96(1)
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High Courts28 Oct 1994

Municipal Corporation of Ahmedabad Vs Moti Apartment Owners'' Association

Gujarat High Court · (1994) 2 GLR 1662

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High Courts28 Oct 1994

Commissioner of Income Tax Vs Pure Beverages Ltd.

Gujarat High Court · (1995) 128 CTR 292 : (1995) 214 ITR 57

Income Tax Act, 1961 — Section 216
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High Courts27 Oct 1994

Gujarat Tractor Corporation Ltd. Vs Union of India and Others

Gujarat High Court · (1995) 126 CTR 181 : (1995) 214 ITR 453

Income Tax Act, 1961 — Section 264
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High Courts27 Oct 1994

Gujarat Tractor Corpn. Ltd. Vs Union of India

Gujarat High Court · (1995) 83 TAXMAN 440

Hindustan Tractors Limited (Acquisition and Transfer of Undertakings) Act, 1978 — Section 3, 4, 5, 7
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High Courts27 Oct 1994

Kirit Someshwar Sevak Vs Bansidhar Jayshanker Pathak and Another

Gujarat High Court · (1995) 1 GLR 693

Bombay Civil Courts Act, 1869 — Section 5, 9Bombay Public Trusts Act, 1950 — Section 50Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts26 Oct 1994

In Re: Mahavir Weaves Pvt. Ltd.

Gujarat High Court · (1995) 83 CompCas 180 : (1995) 1 GLR 66

Companies Act, 1956 — Section 391, 391(2), 392, 394, 394(1)
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High Courts26 Oct 1994

Commissioner of Income Tax Vs Adarsh Co-operative Housing Society Ltd.

Gujarat High Court · (1995) 213 ITR 677

Gujarat Co-operative Societies Act, 1961 — Section 115Income Tax Act, 1922 — Section 10
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