High Courts13 Jul 1992
Managing Director, Gujarat Water Resources Development Corporation Ltd. and Another Vs Kanaiyalal Ambalal Shah
Gujarat High Court · (1993) 1 GLR 321
Constitution of India, 1950 — Article 311
COURT ARCHIVE
Gujarat High Court judgments, 1992
344 judgments · page 9 of 18
High Courts13 Jul 1992Dismissed
Amini John C/o. Rajya General Kamgar Mandal Vs Barofarm Chemicals Ltd.
Gujarat High Court · (1994) 68 FLR 325 : (1995) 3 LLJ 385
Industrial Employment (Standing Orders) Act, 1946 — Section 13A
High Courts13 Jul 1992Allowed
Gujarat State Road Transport Corpn. Vs Kashiben deceased through LR''s and Another
Gujarat High Court · (1993) ACJ 1286
Motor Vehicles Act, 1988 — Section 140
High Courts13 Jul 1992Allowed
Gujarat State Road Transport Corp. Ltd. Vs Karsandas Narsi Trambadia
Gujarat High Court · (1992) 2 GLR 1393 : (1994) 1 LLJ 40
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts10 Jul 1992Dismissed
United India Insurance Co. Ltd. Vs Thakor Swarupji Dhiraji and Others
Gujarat High Court · (1993) 2 ACC 439 : (1993) ACJ 519 : (1992) 2 GLR 1587
Insurance Act, 1938 — Section 64VB
High Courts10 Jul 1992
Dr. (Mrs.) Nitaben Abhaybhai Mehta Vs State of Gujarat
Gujarat High Court · (1992) 2 GLR 1607
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438Penal Code, 1860 (IPC) — Section 302
High Courts08 Jul 1992
Swadeshi Industries, Premier Paper Industries, Pioneer Builders, Paras Packaging Industries, Parul Corporation, Rolan Construction Co. and Kanubhai P. Patel Vs Income Tax Settlement Commission
Gujarat High Court · (1993) 199 ITR 293
Constitution of India, 1950 — Article 227Income Tax Act, 1961 — Section 132, 148, 245, 245D(1), 245D(4)
High Courts07 Jul 1992
L.G. Nagar Co-Operative Housing Society Ltd. Vs Rajendra Construction Co.
Gujarat High Court · (1993) 1 GLR 420
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, Order 9 Rule 13, 96
High Courts06 Jul 1992
Navkatan Pharmaceutical and Chemical Works and Others Vs Ketankumnr Damji Shah
Gujarat High Court · (1993) 2 CivCC 200 : (1993) 1 GLR 558
Partnership Act, 1932 — Section 30, 30, 44
High Courts03 Jul 1992
Iqbalhusen Adambhai Patel and Others Vs District Education Officer and Others
Gujarat High Court · (1993) 2 GLR 1627
Gujarat Panchayats Act, 1961 — Section 155 , 155(1)(b), 203
High Courts01 Jul 1992
Gujarat State Road Transport Corporation Vs Jagubhai Jiwabhai Dhandhal and Another
Gujarat High Court · (1992) 2 GLR 1241
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 12, 12, 14, 14
High Courts30 Jun 1992
Vinodrai N. Ratnotar Vs State of Gujarat
Gujarat High Court · (1994) 68 FLR 165 : (1993) 2 GLR 1490 : (1995) 1 LLJ 388
Industrial Disputes Act, 1947 — Section 25F
High Courts29 Jun 1992
Vasram Gagji Vs State of Gujarat and Others
Gujarat High Court · (1993) 1 GLR 404
Constitution of India, 1950 — Article 226
High Courts28 Jun 1992
Karjan Co-operative Cotton Sales Ginning and Pressing Society Vs Commissioner of Income Tax
Gujarat High Court · (1993) 69 TAXMAN 304
Estate Duty Act, 1953 — Section 84Gujarat Co-operative Societies Act, 1961 — Section 2(16), 2(8), 37Income Tax Act, 1922 — Section 10(2)(xv)
High Courts26 Jun 1992Allowed
The Municipal Corporation of Ahmedabad Vs Manish Enterprises Ltd.
Gujarat High Court · AIR 1993 Guj 145 : (1992) 2 GLR 1252
Bombay Provincial Municipal Corporations Act, 1949 — Section 411Limitation Act, 1963 — Section 5
High Courts26 Jun 1992Allowed
Chandrakant Tukaram Nikam Vs Municipal Corporation of Ahmedabad
Gujarat High Court · (1993) 1 GLR 684 : (1994) 1 LLJ 453
Civil Procedure Code, 1908 (CPC) — Section 9Industrial Disputes Act, 1947 — Section 10, 11, 12, 12(5), 7
High Courts26 Jun 1992
Rajendraprasad Shankerlal Rajora Vs State of Gujarat and Others
Gujarat High Court · (1993) 1 GLR 308
Penal Code, 1860 (IPC) — Section 325, 392, 420, 500, 504
High Courts25 Jun 1992Allowed
Rabari Bai Jubaben and Another Vs Harshadbhai Natverbhai Amin and Others
Gujarat High Court · (1993) ACJ 984
High Courts24 Jun 1992Dismissed
Lataben Ambalal Patel Vs Champakbhai F. Vasava and Others
Gujarat High Court · (1993) 1 ACC 315 : (1993) ACJ 118
Criminal Procedure Code, 1973 (CrPC) — Section 24, 25
High Courts24 Jun 1992
Champaklal M. Bhavsar Vs State of Gujarat and Another
Gujarat High Court · (1993) 2 GLR 1254
Constitution of India, 1950 — Article 226, 226, 234, 309Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 8(5)Gujarat Judicial Services Recruitment Rules, 1961 — Rule 5(3A)(a)